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[Cites 0, Cited by 0] [Section 27(2)] [Section 27] [Entire Act]

State of Tamilnadu - Subsection

Section 27(2)(b) in Tamil Nadu Fleet Operators Stage Carriages (Acquisition) Act, 1971

(b)the principles to be followed in apportioning the cost of proceedings before the arbitrator and on appeal under this Act;