Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 52] [Entire Act] State of Tamilnadu - Subsection Section 52(1) in Tamil Nadu Panchayats Act, 1994 (1)The Chairman shall -(a)convene the meetings of the Panchayat Union Council, and(b)discharge all the duties specifically imposed and exercise all the powers conferred on the Chairman by this Act and the Rules made thereunder.
