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State of Rajasthan - Section

Section 52 in Rajasthan Power Sector Reforms Act, 1999

52. Protection of action taken in good faith.

- No suit, prosecution or other legal proceedings shall lie against the Government or the Commission or any officer of State Government or any Member, officer or other employees of the Commission for anything which is in good faith done or intended to be done under this Act or the rules or regulation made thereunder.