Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 27(5)] [Section 27] [Entire Act] State of Gujarat - Subsection Section 27(5)(h) in The Gujarat Value Added Tax Act, 2003 (h)discontinues his business and has failed to furnish information regarding such discontinuation, [***] [Word 'or' was deleted by Gujarat Act, 6 of 2006, Section 15(2)(e),]