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[Cites 0, Cited by 0] [Section 9(2)] [Section 9] [Entire Act]

State of Rajasthan - Subsection

Section 9(2)(xiv) in The Rajasthan Agricultural Produce Markets Act, 1961

(xiv)employ the necessary number of officers and servants for the efficient implementation of the provisions of this Act, the rules and the bye-laws made thereunder;