Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6] [Entire Act] State of Kerala - Subsection Section 6(xi) in The SreeNarayanaGuru Open University Act, 2021 (xi)to organize and conduct refresher course, orientation class, workshop, seminar and discussion for teachers, question paper setters, evaluators, other academic members and students;
