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[Cites 0, Cited by 0] [Section 36(2)] [Section 36] [Entire Act]

Union of India - Subsection

Section 36(2)(d) in The Forward Contracts (Regulation) Act, 1952

(d)the conditions of certificate of registration to act as a member or intermediary to deal with forward contract or option in goods or options in commodityderivative under sub-section (1) of section 14A;