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Supreme Court - Daily Orders

Sanjay Kumar Ojha vs Union Of India on 3 August, 2018

Bench: N.V. Ramana, Mohan M. Shantanagoudar

     ITEM NO.13                                    COURT NO.7                   SECTION XVI

                                     S U P R E M E C O U R T O F            I N D I A
                                             RECORD OF PROCEEDINGS

                          SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 25014/2018

     (Arising out of impugned final judgment and order dated 23-11-2017
     in LPA No. 1502/2013 passed by the High Court of Judicature at
     Patna)

     SANJAY KUMAR OJHA                                                           Petitioner(s)

                                                          VERSUS

     UNION OF INDIA & ORS.                                                       Respondent(s)

     (IA No.99456/2018-CONDONATION OF DELAY                            IN     FILING    SLP   and    IA
     No.99459/2018-EXEMPTION FROM FILING O.T.)

     Date : 03-08-2018 This petition was called on for hearing today.

     CORAM :
                              HON'BLE MR. JUSTICE N.V. RAMANA
                              HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR


     For Petitioner(s)
                                          Mr. Shishir Pinaki, AOR
                                          Mr. Rajiv Kumar Sinha, Adv.
                                          Mr. Vijendra Mishra, Adv.
     For Respondent(s)


                               UPON hearing the counsel the Court made the following
                                                  O R D E R

At the request of the learned counsel appearing for the petitioner, list the matter after two weeks.

(VISHAL ANAND) (ANITA RANI AHUJA) COURT MASTER (SH) COURT MASTER (NSH) Signature Not Verified Digitally signed by VISHAL ANAND Date: 2018.08.03 16:33:53 IST Reason: