Supreme Court - Daily Orders
Sanjay Kumar Ojha vs Union Of India on 3 August, 2018
Bench: N.V. Ramana, Mohan M. Shantanagoudar
ITEM NO.13 COURT NO.7 SECTION XVI
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 25014/2018
(Arising out of impugned final judgment and order dated 23-11-2017
in LPA No. 1502/2013 passed by the High Court of Judicature at
Patna)
SANJAY KUMAR OJHA Petitioner(s)
VERSUS
UNION OF INDIA & ORS. Respondent(s)
(IA No.99456/2018-CONDONATION OF DELAY IN FILING SLP and IA
No.99459/2018-EXEMPTION FROM FILING O.T.)
Date : 03-08-2018 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE N.V. RAMANA
HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR
For Petitioner(s)
Mr. Shishir Pinaki, AOR
Mr. Rajiv Kumar Sinha, Adv.
Mr. Vijendra Mishra, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
At the request of the learned counsel appearing for the petitioner, list the matter after two weeks.
(VISHAL ANAND) (ANITA RANI AHUJA) COURT MASTER (SH) COURT MASTER (NSH) Signature Not Verified Digitally signed by VISHAL ANAND Date: 2018.08.03 16:33:53 IST Reason: