Section 2 in Rules for the Administration of Justice and Police in the Sibsagar, Nowgong and Mikir Hills Tracts (Mikir Hills)
2.
The police of the Mikir Hills shall consist of-(a)Regular police subject to Act V of 1861 At.(b)Rural police, consisting of mauzadars, gaonburas, and other village authorities recognized as such by the Deputy Commissioner.
