Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Punjab - Section Section 29 in Land Revenue Assessment Rules, 1929 29. Order of assessment for each estate. - The Revenue-officer shall, on receipt of the orders of Government on his assessment proposals, draw up an order determining the assessment proper on each estate.
