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[Cites 0, Cited by 0] [Section 21(8)] [Section 21] [Entire Act]

State of Madhya Pradesh - Subsection

Section 21(8)(b) in The M.P. Beedi and Cigar Workers (Conditions of Employment) Rules, 1968

(b)The floor of the dining hall, excluding the area occupied by the service counter and any furniture except tables and chairs shall be not less than 0.93 square metres per diner to be accommodated as specified in clause (a).