Gauhati High Court
Page No.# 1/16 vs The State Of Assam And 10 Ors on 14 July, 2025
Page No.# 1/160
GAHC010202092017
2025:GAU-AS:9017
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : WP(C)/6020/2017
GANESH NARZARY and 116 ORS.
ASSTT. TEACHER BENNABARI BARBANDH L.P. SCHOOL, S/O LT. LOHIT
CH. NARZARY, DIST. BAKSA B.T.A.D., ASSAM.
2: TARUN BARO
ASSTT. TEACHER
NO-1121 SRIPUR DEOR L.P. SCHOOL S/O-KANAK BARO DIST
BAKSAB.T.A.D.ASSAM
3: DUKHARAM BASUMATARY
ASSTT. TEACHER PASCHIM NALBARI L.P. SCHOOL. S/O-LT. DHANESWAR
BASUMATARY DIST BAKSAB.T.A.D. ASSAM
4: SRI BIDAN CH BARO
ASSTT. TEACHER NO-1133 BENNABARI LP SCHOOL S/O LATE DANI RAM
BARO DIST BAKSAB.T.A.D. ASSAM
5: BIHU RAM BARO
ASSTT. TEACHER KHACHIBARI BALISHIYA L.P. SCHOOL S/O LT.
HARENDRA NATH BARO DIST BAKSAB.T.A.D.
ASSAM
6: KRISHNA KT. RAMCHIARY
ASSTT. TEACHER PUB NALBARI BALIKA L.P. SCHOOL S/O-PITRAM
RAMCHIARY DIST BAKSAB.T.A.D. ASSAM.
7: RAJEN RAMCHIARY
ASSTT. TEACHER NO-984 PUB ATHIABARI S/O-LT MADHAB RAMCHIARY
DIST BAKSAB.T.A.D. ASSAM
8: DURGESWAR BARO
ASSTT. TEACHER BITHARI L.P. SCHOOL S/O LT- BAMUN BARO DIST
BAKSAB.T.A.D.
ASSAM.
Page No.# 2/160
9: BANI BARMAN
ASSTT. TEACHER NO.2 SINGRAPARA L.P. SCHOOL S/OLT GOBINDA
BARMAN DIST BAKSAB.T.A.D.
ASSAM
10: MANTESWAR BARO
ASSTT. TEACHER NO. 552 GERUAPARA L.P. SCHOOL S/O-LT. UMA KANTA
BARO DIST BAKSAB.T.A.D.
ASSAM
11: RAJU BASUMATARY
ASSTT. TEACHER CHEUNIPAM L.P.SCHOOL S/OCHABIN BASUMATARY
DIST BAKSAB.T.A.D.
ASSAM
12: BIDYUT KALITA
ASSTT. TEACHER KADAMTALA L.P. SCHOOL S/OLT PREMANANDA
KALITA DIST BAKSAB.T.A.D. ASSAM
13: PONA RAJBANGSHI
ASSTT. TEACHER ANGARDHOWA SANTIPUR MILAN L.P. SCHOOL. S/O
MANIK RAJBANGSHI DIST BAKSAB.T.A.D. ASSAM
14: BINA SWARGIARY
ASSTT. TEACHER NO-1 HATIRTARI L.P. SCHOOL D/OLT BIJAY SWARGIARY
DIST BAKSAB.T.A.D.
ASSAM
15: SNEHALATA DAS
ASSTT. TEACHER NO. 443 UZAN NALBARI L.P. SCHOOL W/O- ABONI
KALITA DISTBAKSAB.T.A.D.
ASSAM
16: BAIJAYANTI RAMCHIARY
ASSTT. TEACHER RAMPUR NATHKUCHI L.P. SCHOOL W/O-LT HARESWAR
SWARGIARY DIST BAKSAB.T.A.D.
ASSAM
17: HIRAMANI DAS
ASSTT. TEACHER NO. 443 UZAN NALBARI L.P. SCHOOL W.O-ROBIN DAS
DIST BAKSAB.T.A.D.
ASSAM
18: SURENDRA NATH BARO
ASSTT. TEACHER SILAKUTI SRIPUR L.P. SCHOOL S/O LT BUDHI RAM
BARO DIST BAKSAB.T.A.D.
ASSAM
Page No.# 3/160
19: MUKUTA ROY
ASSTT. TEACHER KATANI PARA LP SCHOOL D/O-RAJANI ROY DIST
BAKSAB.T.A.D. ASSAM
20: SAMIRUN NESSA
ASSTT. TEACHER BENNABARI L.P SCHOOL D/OAJIT ALI DIST
BAKSAB.T.A.D. ASSAM
21: NIRADA DAS
ASSTT. TEACHER NO-443 UZAN NALBARI LP SCHOOL D/O DHARMA KT
DAS DIST BAKSAB.T.A.D.
ASSAM
22: PHANIDHAR KALITA
ASSTT. TEACHER PUB-BUNBARI L.P.SCHOOL S/OLT SARBESWAR KALITA
DIST BAKSAB.T.A.D. ASSAM
23: RABI RAM BARO
ASSTT. TEACHER NO.1133 BANGNABARI L.P. SCHOOL DIST
BAKSAB.T.A.D. ASSAM
24: SRI BANAMALI BAISHYA
ASSTT. TEACHER SINGRAPARA LP SCHOOL DIST BAKSAB.T.A.D. ASSAM
25: BHARATI MEDHI
ASSTT. TEACHER SOHOBARI LP SCHOOL S/OPARSHU RAM MEDHI DIST
BAKSAB.T.A.D.
ASSAM
26: JAYANTA KR. DAS
ASSTT. TEACHER BENNABARI MAHATMA GANDHI LP SCHOOL DIST
BAKSAB.T.A.D. ASSAM
27: CHAMPAK TALUKDAR
ASSTT. TEACHER CHANBARI KHUTI LP SCHOOL S/O LT UDHAB
TALUKDAR DIST BAKSAB.T.A.D. ASSAM
28: DHARANI DHAR BARMAN
ASSTT. TEACHER BASKA ANCHALIK M.E. SCHOOL SINGRAPARA S/O LT.
GOBINDA BARMAN DIST BAKSAB.T.A.D. ASSAM
29: RANJIT TALUKDAR
ASSTT. TEACHER BASKA ANCHALIK M.E. SCHOOL
SINGRAPAR S/O LT KALI RAM TALUKDAR DIST BAKSAB.T.A.D. ASSAM.
30: DINESH SWARGIARY
Page No.# 4/160
ASSTT. TEACHER PAMUAPATHER M.E. SCHOOL S/O LT BINOD CH.
SWARGIARY DIST BAKSAB.T.A.D.
ASSAM
31: RANJIT SWARGIARY
ASSTT. TEACHER PAMUAPATHER M.E. SCHOOL S/O PANIRAM
SWARGIARY DIST BAKSAB.T.A.D. ASSAM
32: PADUMI DEKA
ASSTT. TEACHER MANASHA GIRLS M.E. SCHOOL D/O PRANESWAR
KALITA DIST BAKSAB.T.A.D. ASSAM.
33: BANDHU RAM LAHARY
ASSTT. TEACHER SIKSHA-BANTI M.E.SCHOOL
RAMPUR S/O DADHI RAM LAHARY DIST BAKSA B.T.A.D. ASSAM
34: MAHAN SING BARO
ASSTT. TEACHER PAMUAPATHER M.E. SCHOOL S/OLT ASHOM BARO DIST
BAKSAB.T.A.D.
ASSAM
35: DHANAMANJURI MEDHI
ASSTT. TEACHER BASKA ANCHALIK M.E. SCHOOL
SINGRAPARA D/O LATE MANMATH MEDHI. DIST BAKSAB.T.A.D. ASSAM
36: RANJIT RAMCHIARY
ASSTT. TEACHER PAMUAPATHER M.E.SCHOOL S/O LT NILO KANTA
RAMCHIARY DIST BAKSAB.T.A.D. ASSAM
37: RANSING RAMCHIARY
ASSTT. TEACHER PAMUAPATHER M.E. SCHOOL S/OKRISHNA
RAMCHIARY DIST BAKSAB.T.A.D.
ASSAM
38: MANESWAR SWARGIARY
ASSTT. TEACHER PAMUAPATHER M.E. SCHOOL S/OBURMAL SWARGIARY
DIST BAKSAB.T.A.D.
ASSAM
39: KRISHNA KANTA HALOI
ASSTT. TEACHER BARIKHADONG M.E. SCHOOL DIST BAKSAB.T.A.D.
ASSAM.
40: PHUKAN DAS
ASSTT. TEACHER KHAGRABARI ARUNADAY M.E. SCHOOL DIST
BAKSAB.T.A.D. ASSAM
Page No.# 5/160
41: KRISHNA HALOI
ASSTT. TEACHER UTTAR KAMRUP M.E. MADRASHA SCHOOL D/O LATE
HARKANTA HALOI DIST BAKSAB.T.A.D. ASSAM
42: PRADIP KUMAR DAS
ASSTT. TEACHER BANIMANDIR M.E. SCHOOL
SARAIMARI DIST BAKSAB.T.A.D. ASSAM
43: PULIN DAS
ASSTT. TEACHER SANAPUR SISHU KALYAN LP SCHOOL S/O NAGEN DAS
DIST BAKSAB.T.A.D.
ASSAM
44: SUKUMAR CHOUDHURY
ASSTT. TEACHER NO. 1 AHOPA L.P. SCHOOL S/OROHINI CHOUDHURY
DIST BAKSAB.T.A.D.
ASSAM
45: DINESH MEDHI
ASSTT. TEACHER ARNIBIL MILAN L.P. SCHOOL ARNIBIL S/O
HARINARAYAN MEDHI DIST BAKSA B.T.A.D.
ASSAM
46: DIBAKAR DEKA
ASSTT. TEACHER GAONRAJTHAN JANAKALYAN LP SCHOOL S/O LATE
KRISHNA KANTA DEKA DIST BAKSAB.T.A.D. ASSAM
47: UTPAL DUTTA
ASSTT. TEACHER NO.2 AHOPA L.P. SCHOOL AHOPA S/ORAMESH DUTTA
DIST BAKSAB.T.A.D.
ASSAM
48: ARUP MEDHI
ASSTT. TEACHER POLASHGURI L.P. SCHOOL POLASHGURI SONAPUR
DIST BAKSAB.T.A.D.
ASSAM
49: RITA SWARGIARY
ASSTT. TEACHER NO.672.ADALBARI LP SCHOOL DIST BAKSAB.T.A.D.
ASSAM
50: SOMBAR KHAKHLARY
ASSTT. TEACHER 991 NO. BAGAPARA BALIKA LP SCHOOL DISTBAKSA
ASSAM
51: MUTHURAM NARZARY
Page No.# 6/160
ASSTT. TEACHER ALARY L.P. SCHOOL DIST BAKSAB.T.A.D. ASSAM
52: KANAK MEDHI
ASSTT. TEACHER PURANA MUSHALPUR LP SCHOOL S/OLT MANGAL
MEDHI DIST BAKSAB.T.A.D. ASSAM
53: RITA NATH
ASSTT. TEACHER PUB AHOPA LP SCHOOL D/OHARISHAN NATH DIST
BAKSAB.T.A.D.
ASSAM
54: MANJU NATH
ASSTT. TEACHER PALASHGURI BON AHOPA LP SCHOOL D/OMURAL CH.
NATH DIST BAKSAB.T.A.D. ASSAM.
55: GAGAN DEKA
ASSTT. TEACHER PALASHI BAGULAMARI LP SCHOOL S/OLT HARMOHAN
DEKA DIST BAKSAB.T.A.D. ASSAM
56: CHINO BASUMATARY
ASSTT. TEACHER PALASHI BAGULAMARI L.P.SCHOOL B.M D/OMADON
CH. BARO DIST BAKSAB.T.A.D. ASSAM
57: SHIBA PR NATH
ASSTT. TEACHER SANAPUR SISHU KALYAN L.P. SCHOOL S/OPARISHITI
NATH DIST BAKSAB.T.A.D. ASSAM
58: SONI RAM BARO
ASSTT. TEACHER NO.1105 DIAPUR L.P. SCHOOL S/OLT GENDRA BARO
DIST BAKSAB.T.A.D. ASSAM
59: MUNIN KHAKHLARY
ASSTT. TEACHER SUNJWRANG LP SCHOOL S/ONAGEN BARO DIST
BAKSAB.T.A.D. ASSAM
60: BINA NATH
ASSTT. TEACHER KATANIPARA LP SCHOOL D/OSARAT CH. NATH DIST
BAKSAB.T.A.D. ASSAM
61: MUNINDRA NATH BARMAN
ASSTT.TEACHER KATANIPARA LP SCHOOL DIST BAKSAB.T.A.D. ASSAM
62: JAYMOTI DAS
ASSTT. TEACHER AMGURI LP SCHOOL D/OPRANESWAR DAS DIST
BAKSAB.T.A.D.
ASSAM
Page No.# 7/160
63: PRAN KRISHNA KALITA
ASSTT. TEACHER LAKHIMI PATHAR PRATHAMIK VIDYALAYA S/OLT.
SRIDHAR KALITA DIST BAKSAB.T.A.D.
ASSAM
64: RAJMOHAN BARMAN
ASSTT. TEACHER CHARAIMARI PRATHAMIK VIDYALAYA S/OLT
MOTHORAM BARMAN DIST BAKSAB.T.A.D.
ASSAM
65: PRAFULLA BARMAN
ASSTT. TEACHER LAKHIMI PATHAR PRATHAMIK VIDYALAYA S/O LT
KANDO RAM BARMAN DIST BAKSAB.T.A.D.
ASSAM
66: BINAYABATI RAMCHIARY
ASSTT. TEACHER SILAKUTI SRIPUR L.P SCHOOL DIST BAKSAB.T.A.D.
ASSAM
67: RANJIT KR. KALITA
ASSTT. TEACHER
AMARPUR LP SCHOOL S/O LT. TARUN CH KALITA DIST BAKSAB.T.A.D.
ASSAM
68: PRADIP KUMAR SHARMA
ASSTT. TEACHER 985 NO CHANTAPARA LP SCHOOL DIST BAKSAB.T.A.D.
ASSAM
69: KULADA DAS
ASSTT. TEACHER PRANESWAR LP SCHOOL DIST BAKSAB.T.A.D.
ASSAM
70: DHIRAJ DAS
ASSTT. TEACHER NATUN SASDRI L.P. SCHOOL DIST BAKSAB.T.A.D.
ASSAM
71: CHAKRADHAR KALITA
ASSTT. TEACHER UTTAR TATLAPARA L.P. SCHOOL DIST BAKSAB.T.A.D.
ASSAM
72: GHANESHYAM KALITA
ASSTT. TEACHER PASCHIM BARIMAKHA LP SCHOOL DIST
BAKSAB.T.A.D. ASSAM.
73: DHANJIT DAS
ASSTT. TEACHER PASCHIM BARIMAKHA LP SCHOOL DIST
BAKSAB.T.A.D.
ASSAM
Page No.# 8/160
74: BINOD PATHAK
ASSTT. TEACHER PASCHIM BARIMAKHA LP SCHOOL DIST
BAKSAB.T.A.D. ASSAM
75: MAISHRI BASUMATARY
ASSTT. TEACHER PANBARI LP SCHOOL DIST BAKSAB.T.A.D. ASSAM
76: GOPAL SWARGIARY
ASSTT. TEACHER PAMUAPATHER LP SCHOOL DIST BAKSAB.T.A.D.
ASSAM
77: NAREN KALITA
ASSTT. TEACHER CHANBARI KHUTI LP SCHOOL DIST BAKSAB.T.A.D.
ASSAM
78: PRANJIT BAYAN
ASSTT. TEACHER CHANBARI KHUTI LP SCHOOL S/OLT RAJEN BAYAN
DIST BAKSAB.T.A.D. ASSAM
79: CHANDANA PATHAK
ASSTT. TEACHER NAYAPARA LP SCHOOL DIST BAKSAB.T.A.D. ASSAM
80: NIRANJAN DAS
ASSTT. TEACHER NARAYANPUR MILAN ADARSHA PRATHAMIK
VIDYALAYA DIST BAKSAB.T.A.D. ASSAM
81: PRATUL KUMAR BHATTA
ASSTT. TEACHER BASKA ANCHALIK M.E. SCHOOL SINGRAPARA DIST
BAKSAB.T.A.D. ASSAM
82: GANESH CH. DAS
ASSTT. TEACHER NO.1 HATIRTARI LP SCHOOL S/OLT DHARANIDHAR
DAS DIST BAKSAB.T.A.D. ASSAM
83: AMIYO KR DAS
ASSTT. TEACHER NO.443 UZAN NALBARI LP SCHOOL S/OLT KERORAM
DAS DIST BAKSAB.T.A.D.
ASSAM
84: PHANIDHAR SARMA
ASSTT. TEACHER PASCHIM ADALBARI INDIRA GANDHI LP SCHOOL S/O
LT MANMAHAN SARMA DIST BAKSAB.T.A.D. ASSAM
85: BIPLAB KALITA
ASSTT. TEACHER NO. 1 HATIRTARI LP SCHOOL S/O LT PABIN KALITA
DISTBAKSABTAD
ASSAM.
Page No.# 9/160
86: UTPAL CHOUDHURY
ASSTT. TEACHER NO-805 KAREMURA LP SCHOOL S/O LT. MANIBHADRA
CHOUDHURY DIST BAKSAB.T.A.D. ASSAM
87: PRAMOD CH. MEDHI
ASSTT. TEACHER NO-475 RAMPUR LP SCHOOL S/O-LT MANGAL
CH.MEDHI DIST BAKSAB.T.A.D.
ASSAM
88: CHAKRA RAMCHIRY
ASSTT. TEACHER PUB SINGRAPRA LP SCHOOL S/OLT. CHENI RAM
RAMCHIARY DIST BAKSAB.T.A.D. ASSAM.
89: PRAMOD NARZARY
ASSTT. TEACHER PUB SINGRAPARA L.P.SCHOOL S/O-LT. KHANBAI
NARZARY DIST BAKSAB.T.A.D. ASSAM
90: KALPANA BARMAN
ASSTT. TEACHER PUB NALBARI BALIKA LP SCHOOL D/O ANANTA KR.
BARMAN DIST BAKSAB.T.A.D. ASSAM
91: ANJUMANI RAMCHIARY
ASSTT. TEACHER NO-443 UZAN NALBARI LP SCHOOL D/O LT RAMAPATI
RAMCHIARY DIST BAKSAB.T.A.D. ASSAM
92: MAMANI DAS
ASSTT. TEACHER PACHIM ATHIABARI LP SCHOOL. D/OSHIBA RAM DAS
DIST BAKSAB.T.A.D. ASSAM
93: RINA BASUMATARY
ASSTT. TEACHER PACHIM ATHIABARI LP SCHOOL D/OLT LANKESWAR
BASUMATARY DIST BAKSAB.T.A.D. ASSAM
94: DWIJEN ROY
ASSTT. TEACHER SINGRAPARA LP SCHOOL S/OLT. DHARMESWAR ROY
DIST BAKSAB.T.A.D. ASSAM
95: SUMITA DEVI
ASSTT. TEACHER PUB NALBARI BALIKA LP SCHOOL W/O PHANIDHAR
SARMA DIST BAKSAB.T.A.D. ASSAM
96: RUMI DAS
ASSTT. TEACHER PUB-NALBARI BALIKA LP SCHOOL D/O LT NABIN DAS
DIST BAKSAB.T.A.D. ASSAM
97: LANKESWAR BARO
ASSTT. TEACHER PACHIM SINGRAPARA L.P. SCHOOL S/O LT CHWRANG
Page No.# 10/160
BARO DIST BAKSAB.T.A.D.
ASSAM
98: RISON KR SWARGIARY
ASSTT. TEACHER NO-543 NATUNSRIPUR LP SCHOOL S/OBANESWAR
SWARGIARY DIST BAKSAB.T.A.D. ASSAM.
99: ARJUN CHANDRA BARO
ASSTT. TEACHER NO.1 HATIRTAI LP SCHOOL S/O LT. KAMALA KANTA
BARO DIST BAKSAB.T.A.D. ASSAM
100: GITA RAMCHIARY
ASSTT. TEACHER 1119 NO.DEGHALDONGA L.P.SCHOOL W/OJOEL
BORGOYARI DIST BAKSAB.T.A.D. ASSAM
101: GOPESH PATGIRI
ASSTT. TEACHER 984 NOPUB ATHIABARI L.P. SCHOOL S/O SANKAR
PATGIRI DIST BAKSAB.T.A.D. ASSAM
102: JOEL BORGOYARI
ASSTT. TEACHER AMARABATI GUDI FORAISALI S/ODWIJENDRA KR
BORGOYARI DIST BAKSAB.T.A.D. ASSAM.
103: KAMAL CH PATHAK
ASSTT. TEACHER PACHIM BARIMAKHA L.P. SCHOOL S/OGARGA PATHAK
DIST BAKSAB.T.A.D. ASSAM.
104: SANATAN DAS
ASSTT. TEACHER CHANBARI KHUTI LP SCHOOL S/OLT. PURNANDA DAS
DIST BAKSAB.T.A.D. ASSAM
105: PRANATI ROY
ASSTT. TEACHER NO.2 SRIPURDEOR L.P. SCHOOL D/OLT RAMESH CH
ROY DIST BAKSAB.T.A.D. ASSAM
106: BISTI BORO
ASSTT. TEACHER NO.1 LOKPALA L.P. SCHOOL S/O SANARAM BORO DIST
BAKSAB.T.A.D.
ASSAM
107: MAHIDHAR MEDHI
ASSTT. TEACHER SINGRAPARA LP SCHOOL S/OGOLAK CH. MEDHI DIST
BAKSAB.T.A.D.
ASSAM
108: HIMANI KALITA
ASSTT. TEACHER SINGRAPARA LP SCHOOL W/O DIJEN DEKA DIST
BAKSAB.T.A.D.
Page No.# 11/160
ASSAM
109: ANIL MUCHAHARY
ASSTT. TEACHER PASCHIM NALBARI LP SCHOOL S/O MEGHONATH
MUCHAHARY DIST BAKSAB.T.A.D. ASSAM
110: PRAMILA RAJBANGSHI
ASSTT. TEACHER NO.443 UZAN NALBARI L.P. SCHOOL W/O BHABESH
PATHAK DIST BAKSAB.T.A.D. ASSAM
111: KANJU DAIMARY
ASSTT. TEACHER NO .1125 HAJIRAGAON LP SCHOOL DIST BAKSAB.T.A.D.
ASSAM
112: LALIT SUTRADHAR
ASSTT. TEACHER NO. 1 BELGURI PATHAR LP SCHOOL DIST
BAKSAB.T.A.D. ASSAM
113: TRAILOKYA DAS
ASSTT. TEACHER NO.1 BELGURI PATHAR LP SCHOOL DIST
BAKSAB.T.A.D. ASSAM
114: GIRISH CH. DAS
ASSTT. TEACHER NO. 443 UZAN NALBARI LP SCHOOL S/O LT
DHARANIDHAR DAS DIST BAKSAB.T.A.D.
ASSAM
115: JATIN DEKA
ASSISTANT TEACHER PUB NALBARI BALIKA L.P. SCHOOL DIST. BAKSA
BTAD ASSAM .
116: JYOTISH DEKA
ASSISTANT TEACHER BAPUJI M.E SCHOOL
BARIMUKH S/O HAREKRISHNA DEKA DIST. BAKSA
BTAD ASSAM
117: SADANANDA KALITA
ASSISTANT TEACHER PACHIM BARIMAKHA L.P. SCHOOL
S/O KATIRAM KALITA DIST. BAKSA
BTAD ASSAM
VERSUS
THE STATE OF ASSAM and 10 ORS.
REPRESENTED BY THE COMMISSIONER and SECY. , DEPTT. OF
ELEMENTARY EDUCATION, DISPUR, GUWAHATI-06
Page No.# 12/160
2:THE COMMISSIONER and SECRETARY
DEPARTMENT OF FINANCE
DISPUR
GUWAHATI-06.
3:THE COMMISSIONER and SECRETARY
WPT and BC DEPARTMENT
DISPUR GHY-6.
4:THE BODOLAND TERRITORIAL COUNCIL
REPRESENTED BY THE SECRETARY
BTC
KOKRAJHAR.
5:THE PRINCIPAL SECRETARY
BODOLAND TERRITORIAL COUNCIL
KOKRAJHAR.
6:THE SECRETARY
DEPARTMENT OF EDUCATION
BODOLAND TERRITORIAL COUNCIL
KOKRAJHAR
7:THE DIRECTOR OF EDUCATION
BODOLAND TERRITORIAL COUNCIL
KOKRAJHAR
8:THE BLOCK ELEMENTARY EDUCATION OFFICER
TIHU BARAMA BLOCK
BAKSA
9:THE BLOCK ELEMENTARY EDUCATION OFFICER
MUSHALPUR BLOCK
BAKSA.
10:THE BLOCK ELEMENTARY EDUCATION OFFICER
TAMULPUR BLOCK
BAKSA
11:THE DEPUTY INSPECTOR OF SCHOOLS
BASKA
BTAD
Page No.# 13/160
Advocate for the Petitioner : MR.A R TAHBILDAR, MR.T J MAHANTA,MS.R DEVI
Advocate for the Respondent : GA, ASSAM, SC, FINANCE,SC, ELEMENTARY EDUCATION,SC,
BTC
Linked Case : WP(C)/4358/2016
SAGEN NARZARY and 36 ORS
ASSTT. TEACHER
RAMESUBURI LP SCHOOL
2: ARUNDHUTI BORAH
ASSTT. TEACHER
NO. 1 KUSUMJULI LP SCHOOL
3: SANJIB BASUMATARY
ASSTT. TEACHER
NO.486 DANGPAR LP SCHOOL
4: MAMONI RAJBANGSHI
ASSTT. TEACHER
MAZGARI BINAPANI LP SCHOOL
5: MAHESH SARMA
ASSTT. TEACHER
EKRAJULI DAIMABARI LP SCHOOL
6: DHARANI TAMULI
ASSTT. TEACHER
HASTINAPUR LP SCHOOL
7: HEMRAJ BHATTARAI
ASSTT. TEACHER
HAWLY KHUTI LP SCHOOL
8: MANIRAM BASUMATARY
ASSTT. TEACHER
RAMESUBURI LP SCHOOL
9: DHIRA TALUKDAR
ASSTT. TEACHER
DALONGPAR LP SCHOOL
10: PRATAP DAS
Page No.# 14/160
ASSTT. TEACHER
CHARIVELLA LP SCHOOL
11: AKAN BARO
ASSTT. TEACHER
NO.3 UTTAR GOLBERA LP SCHOOL
12: GANESH BORO
ASSTT. TEACHER
SINGIMARI LP SCHOOL
13: BIBHARANI BRAHMA
ASSTT. TEACHER
NO.486 DANGPAR LP SCHOOL
14: JOGEN NATH
ASSTT. TEACHER
AHIYABARI LP SCHOOL
15: BILIPHANG BASUMATARY
ASSTT. TEACHER
NO. 486 DANGPAR LP SCHOOL
16: BHABANI BISWAS
ASSTT. TEACHER
SARUBALISHIHA LP SCHOOL
17: ARPONA BORO
ASSTT. TEACHER
NO.2 DAKHIN GANDHIBARI LP SCHOOL
18: JANORAM RABHA
ASSTT. TEACHER
JAJIKONA LP SCHOOL
19: DHARANI MEDHI
ASSTT. TEACHER
JAJIKONA LP SCHOOL
20: BAHIRAM RABHA
ASSTT. TEACHER
NO.2 BETAGAON LP SCHOOL
21: NAZMA AHMED
ASSTT. TEACHER
NO.1 KAWLI MATANGAPAR LP SCHOOL
22: BIRKHANGSING BORO
Page No.# 15/160
ASSTT. TEACHER
NIZ-SHAPKATA LP SCHOOL
23: MADHURY BORO
ASSTT. TEACHER
NO.3 UTTAR-GALBERA LP SCHOOL
24: SABITRI NARZARY
ASSTT. TEACHER
NIZ DEFELI BALIKA LP SCHOOL
25: SYED SUND MAHAMMAD ALI AHMED
ASSTT. TEACHER
NO.2 UTTAR GALBERA LP SCHOOL
26: KERAMAT HUSSAIN
ASSTT. TEACHER
DAKSHIN GALBERA LP SCHOOL
27: KULEN RABHA
ASSTT. TEACHER
NO.1276 KACHUKATA LP SCHOOL
28: PRANAMIKA MALAKAR
ASSTT. TEACHER
JAJIKONA LP SCHOOL
29: EKRANG BASUMATARY
ASSTT. TEACHER
NO. 1212 BARBHERA LP SCHOOL
30: DILMAYA THAPA
ASSTT. TEACHER
KHATARBARI LP SCHOOL
31: GITANJALI RABHA
ASSTT. TEACHER
NO.1347 PUB-HOWLI BALIKA LP SCHOOL
32: JOGEN CH. DEKA
ASSTT. TEACHER
NO.486 DANGPAR LP SCHOOL
33: CHITRALEKHA DEKA
ASSTT. TEACHER
NO.1 KACHUBARI LP SCHOOL
34: JATIN KAKATI
Page No.# 16/160
ASSTT. TEACHER
AHIYABARI LP SCHOOL
35: PARESH DAS
ASSTT. TEACHER
NO.2 JAKMARI LP SCHOOL
36: SAMARJIT BRAHMA
ASSTT. TEACHER
MAZGARI BINAPANI LP SCHOOL
37: PRADIP CH. MAHANTA
ASSTT. TEACHER
NO.1 KACHUBARI LP SCHOOL
VERSUS
THE STATE OF ASSAM AND 6 ORS
REP. BY THE COMMISSIONER and SECY. TO THE GOVT. OF ASSAM
EDUCATION ELE DEPTT.
DISPUR
GHY-6
2:THE BODOLAND TERRITORIAL COUNCIL
THROUGH THE PRINCIPAL SECY.
KOKRAJHAR
ASSAM
PIN-783370
3:THE DIRECTOR OF ELEMENTARY EDUCATION
ASSAM
KAHILIPARA
GHY-19
4:THE DIRECTOR OF EDUCATION
BTC
KOKRAJHAR
PIN-783370
5:THE DISTRICT ELEMENTARY EDUCATION OFFICER
BAKSA
MUSHALPUR
ASSAM
PIN-781372
6:THE BLOCK ELEMENTARY EDUCATION OFFICER
TAMULPUR BLOCK
PIN-781367
Page No.# 17/160
7:THE DY. INSPECTOR OF SCHOOLS
TAMULPUR
PIN-781367
8:DEPARTMENT OF FINANCE
DISPUR
GUWAHATI-6
ASSAM.
------------
Advocate for : MS.P SHARMA Advocate for : SC BTC appearing for THE STATE OF ASSAM AND 6 ORS Linked Case : WP(C)/5111/2017 JAMALUDDIN AHMED S/O SIDDIK ALI R/O VILL and P.O. BANGALIPARA DIST. NALBARI ASSAM VERSUS THE STATE OF ASSAM and 6 ORS. REP. BY THE COMMISSIONER AND SECRETARY TO THE GOVT. OF ASSAM EDUCATION ELEMENTARY DEPARTMENT DISPUR GUWAHATI - 781006 ASSAM 2:THE COMMISSIONER AND SECRETARY TO THE GOVT OF ASSAM FINANCE DEPARTMENT DISPUR GUWAHATI - 781006 ASSAM 3:THE BODOLAND TERRITORIAL COUNCIL REP. BY ITS SECRETARY EDUCATION KOKRAJHAR ASSAM 4:THE DIRECTOR OF EDUCAITON Page No.# 18/160 BODOLAND TERRITORIAL COUNCIL KOKRAJHAR ASSAM 5:THE DISTRICT ELEMENTARY EDUCATION OFFICER BAKSA B.T.A.D. ASSAM 6:THE BLOCK ELEMENTARY EDUCATION OFFICER TAMULPUR BLOCK BAKSA ASSAM 7:THE DEPUTY INSPECTOR OF SCHOOLS BAKSA MUSHALPUR ASSAM
------------
Advocate for : MR. B SARMA Advocate for : SC FINANCE appearing for THE STATE OF ASSAM and 6 ORS.
Linked Case : WP(C)/5933/2017 ATUL CH. HALOI and 72 ORS. S/O LACHIT CH. HALOI ASSTT. TEACHER 2 NO. MURKUCHIAPARA L.P. SCHOOL DIST. BAKSA BTAD ASSAM 2: RATUL KALITA S/O - LOHIT KALITA ASSTT. TEACHER SINGRAPARA L.P. SCHOOL DIST. - BAKSA B.T.A.D. ASSAM 3: KAMAL BARO S/O - LATE MAHENDRA BARO ASSTT. TEACHER 970 NO. THAIKARAKUCHI L.P. SCHOOL DIST. - BAKSA B.T.A.D. ASSAM Page No.# 19/160 4: KIRON BARO D/O - PHUKAN BARO ASSTT. TEACHER 1136 KADAMTALA L.P. SCHOOL DIST. - BAKSA B.T.A.D. ASSAM 5: AMBIKA BARMAN S/O - SRI PRAFULLA BARMAN ASSTT. TEACHER PASCHIM ALAGJAR JANATA L.P. SCHOOL DIST. - BAKSA B.T.A.D. ASSAM 6: HRIDAY CH. BARMAN S/O - LATE HARAPATI BARMAN ASSTT. TEACHER 810 N GARMARA L.P. SCHOOL DIST. - BAKSA B.T.A.D. ASSAM 7: DIPAK RABHA S/O - LATE BANESWAR RABHA ASSTT. TEACHER KHARUA ANUSUCHITA JATI L.P. SCHOOL DIST. - BAKSA B.T.A.D. ASSAM 8: PRABIN RAMCHIARY S/O - LATE KALA RAMCHIARY ASSTT. TEACHER KHARUA ANUSUCHITA JATI L.P. SCHOOL DIST. - BAKSA B.T.A.D. ASSAM 9: HRIDAY BHAGABATI S/O - INDRESWAR BHAGABATI ASSTT. TEACHER BARAMA UTTAR BAZAR L.P. SCHOOL DIST. - BAKSA B.T.A.D. ASSAM 10: KANAKESWAR RAMCHIARY S/O - LT. MAHESWAR RAMCHIARY ASSTT. TEACHER NO. 2 DALBARI L.P. SCHOOL DIST. - BAKSA B.T.A.D. ASSAM 11: KULEN MAZUMDAR S/O - LATE DEBAN MAZUMDAR ASSTT. TEACHER MADHYA ALAGJAR L.P. SCHOOL DIST. - BAKSA B.T.A.D. ASSAM 12: TERAN RAMCHIARY S/O - LATE - BABUL RAMCHAIRY ASSTT. TEACHER DENAGURI L.P. SCHOOL DIST. - BAKSA B.T.A.D. ASSAM 13: KHANAISHREE BARO D/O - LATE HALI RAM BARO ASSTT. TEACHER DEBACHARA L.P. SCHOOL DIST. - BAKSA B.T.A.D. Page No.# 20/160 ASSAM 14: DEBESWAR BARO S/O - BHALEN BARO ASSTT. TEACHER 806 NO. MEDAGHAT L.P. SCHOOL DIST. - BAKSA B.T.A.D. ASSAM 15: BISHNU RAM BORO S/O - LATE HANGA RAM BARO ASSTT. TEACHER KAKALABARI L.P. SCHOOL DIST. - BAKSA B.T.A.D. ASSAM 16: DINESH SWARGIARY S/O - PANIRAM SWARGIARY ASSTT. TEACHER KHARUAJAN L.P. SCHOOL DIST. - BAKSA B.T.A.D. ASSAM 17: PRABHA DAIMARY W/O - KANAK BARO ASSTT. TEACHER GELPEZAR L.P. SCHOOL DIST. - BAKSA B.T.A.D. ASSAM 18: HIRAMONI PATHAK D/O - LATE UTTAM PATHAK ASSTT. TEACHER 570 NO. BARAMA SUMATI BALIKA L.P. SCHOOL DIST. - BAKSA B.T.A.D. ASSAM 19: TULASHI MEDHI S/O - LATE SANI RAM MEDHI ASSTT. TEACHER LAKSHIPAR-DEBACHARA L.P. SCHOOL DIST. - BAKSA B.T.A.D. ASSAM 20: GOPI RAM BARO S/O - TANU RAM BARO ASSTT. TEACHER THANGURI L.P. SCHOOL DIST. - BAKSA B.T.A.D. ASSAM 21: NARAYAN BARO S/O - LATE SAMBARU BARO ASSTT. TEACHER KAKALABARI L.P. SCHOOL DIST. - BAKSA B.T.A.D. ASSAM 22: SWARUPATI SWARGIARY S/O - PANCHANAN SWARGIARY ASSTT. TEACHER 806 NO. MEDGAGHAT L.P. SCHOOL DIST. - BAKSA B.T.A.D. ASSAM 23: TRIKEN RAMCHIARY Page No.# 21/160 S/O - LATE MANGAL BARO ASSTT. TEACHER 1136 NO. KADAMTALA L.P. SCHOOL DIST. - BAKSA B.T.A.D. ASSAM 24: RAMANI BARMAN S/O - LATE DHATU RAM BARMAN ASSTT. TEACHER RAJENDRA NATH L.P. SCHOOL DIST. - BAKSA B.T.A.D. ASSAM 25: RAJEN RAMCHIARY S/O - LATE DHULA RAM BARO ASSTT. TEACHER KAKALABARI L.P. SCHOOL DIST. - BAKSA B.T.A.D. ASSAM 26: AMBIKA DAS S/O - SRI JITEN DAS ASSTT. TEACHER 818 NO. SARU KHARUA L.P. SCHOOL DIST. - BAKSA B.T.A.D. ASSAM 27: DIPEN BARO S/O - CHANDRA BARO ASSTT. TEACHER 451 NO. LAKSHIPAR L.P. SCHOOL DIST. - BAKSA B.T.A.D. ASSAM 28: RAMEN KALITA S/O - BARUN KALITA ASSTT. TEACHER DENAGURI L.P. SCHOOL DIST. - BAKSA B.T.A.D. ASSAM 29: LALIT CH. BARO S/O - LATE GABKHALA BARO ASSTT. TEACHER 517 1 NO. BATACHARA L.P. SCHOOL DIST. - BAKSA B.T.A.D. ASSAM 30: AKSHAY TALUKDAR S/O - LATE NAGENDRA TALUKDAR ASSTT. TEACHER PUB-BARIMAKHA L.P. SCHOOL DIST. - BAKSA B.T.A.D. ASSAM 31: BISHNU RAMCHIARY S/O - LATE SOMBARU RAMCHIARY ASSTT. TEACHER HENGARAM DANGAPARA L.P. SCHOOL DIST. - BAKSA B.T.A.D. ASSAM 32: PHATIK BASUMATARY S/O - SRI KANTA BASUMATARY ASSTT. TEACHER KHARUA DAOSHAFURI L.P. SCHOOL DIST. - BAKSA B.T.A.D. ASSAM Page No.# 22/160 33: DIPAR BARO S/O - LAHIT BARO HEAD TEACHER 814 BHOGPUR L.P. SCHOOL DIST. - BAKSA B.T.A.D. ASSAM 34: MAHESH BHUYAN S/O - LATE DEBEN BHUYAN ASSTT. TEACHER KHARUA SISHU L.P. SCHOOL DIST. - BAKSA B.T.A.D. ASSAM 35: RANEN RABHA S/O - SRI MAHIM RABHA ASSTT. TEACHER KHARUA SISHU L.P. SCHOOL DIST. - BAKSA B.T.A.D. ASSAM 36: USHA RANI HALOI S/O - BASANTA HALOI ASSTT. TEACHER 660 NO. MADHAPUR L.P. SCHOOL DIST. - BAKSA B.T.A.D. ASSAM 37: KAMALA DAS D/O - LATE HARI CHARAN DAS ASSTT. TEACHER MURMELA KUMARPARA L.P. SCHOOL DIST. - BAKSA B.T.A.D. ASSAM 38: GOKUL HAZARIKA C/O - LATE JAMINI HAZARIKA ASSTT. TEACHER RAJENDRA NATH L.P. SCHOOL DIST. - BAKSA B.T.A.D. ASSAM 39: SIVA PRASAD SARMA C/O - LATE UMESH SARMA ASSTT. TEACHER KHAIRABARI L.P. SCHOOL DIST. - BAKSA B.T.A.D. ASSAM 40: NILO BARO S/O - LATE SAYAD BARO ASSTT. TEACHER KHARUA SISHU L.P. SCHOOL DIST. - BAKSA B.T.A.D. ASSAM 41: KANAK BARO S/O - AMBU RAM BARO ASSTT. TEACHER NO. 2 BATACHARA L.P. SCHOOL DIST. - BAKSA B.T.A.D. ASSAM 42: BINITA DAS Page No.# 23/160 D/O - LATE BHABEN DAS ASSTT. TEACHER 815 NO. SARUKUCHIJAR L.P. SCHOOL DIST. - BAKSA B.T.A.D. ASSAM 43: BAIKUNTHA SWARGIARY S/O - LATE KAMAL SWARGIARY ASSTT. TEACHER SINGRAPAR L.P. SCHOOL DIST. - BAKSA B.T.A.D. ASSAM 44: PRADIP BAISHYA S/O - LATE DHARMESWAR BAISHYA ASSTT. TEACHER SINGRAPARA L.P. SCHOOL DIST. - BAKSA B.T.A.D. ASSAM 45: MANTU UZIR S/O - SRI BALI RAM UZIR ASSTT. TEACHER NO. 2 BATACHARA L.P. SCHOOL DIST. - BAKSA B.T.A.D. ASSAM 46: POPY KALITA D/O - LATE KRISHNA KALITA ASSTT. TEACHER GARMARA KADAMTALA L.P. SCHOOL DIST. - BAKSA B.T.A.D. ASSAM 47: BUDDHESWAR RAMCHIARY S/O - LATE PHUKAN CH. RAMCHIARY ASSTT. TEACHER KHARUA DAOSAPHURI L.P. SCHOOL DIST. - BAKSA B.T.A.D. ASSAM 48: JOY CHARAN HALOI S/O - HORMOHAN HALOI ASSTT. TEACHER 183 NO. BANGALIPARA L.P. SCHOOL DIST. - BAKSA B.T.A.D. ASSAM 49: NITAI DAS S/O - LATE ANIL DAS ASSTT. TEACHER HERAMJAR HIGH SCHOOL DIST. - BAKSA B.T.A.D. ASSAM 50: BIJU BARO S/O - GANESWAR BARO ASSTT. TEACHER MURMELA TRIBAL L.P. SCHOOL DIST. - BAKSA B.T.A.D. ASSAM 51: BINAPANI DAS D/O - SATYA NATH DAS ASSTT. TEACHER SILAKUTI L.P. SCHOOL DIST. -
Page No.# 24/160 BAKSA B.T.A.D. ASSAM 52: DHELI BARO S/O - BAKUL RABHA ASSTT. TEACHER JAGRAGHAT MILON L.P. SCHOOL DIST. - BAKSA B.T.A.D. ASSAM 53: SARALA BARO S/O - RANGMAL BARO ASSTT. TEACHER BARAMA BAZAR L.P. SCHOOL DIST. - BAKSA B.T.A.D. ASSAM 54: MD. HAIDAR ALI S/O LATE EAKUB ALI ASSTT. TEACHER MAHKHARIA I L.P. SCHOOL DIST. - BAKSA B.T.A.D. ASSAM 55: PUTUL DAS S/O - SAMBHU RAM DAS ASSTT. TEACHER HENGARAM DANGAPARA L.P. SCHOOL DIST. - BAKSA B.T.A.D. ASSAM 56: UDDHAB CH. DAS S/O - LATE KANIYA RAM DAS ASSTT. TEACHER MURMELA KUMARPARA L.P. SCHOOL DIST. - BAKSA B.T.A.D. ASSAM 57: MINTU KUMAR KALITA S/O - UPEN CH. KALITA ASSTT. TEACHER NO. 1 MURKUCHIAPARA L.P. SCHOOL DIST. - BAKSA B.T.A.D. ASSAM 58: KAMESWAR DAS S/O - GOBINDA DAS ASSTT. TEACHER KHARUA MILAN HIGH SCHOOL ORIGINAL M.E. SCHOOL HAS BEEN AMALGAMATED WITH THE INSTANT HIGH SCHOOL DIST. - BAKSA B.T.A.D. ASSAM 59: CHHABIREKHA ROY D/O - LATE RAMCHARAN ROY ASSTT. TEACHER KHARUA MILAN HIGH SCHOOL ORIGINAL M.E. SCHOOL HAS BEEN AMALGAMATED WITH THE INSTANT HIGH SCHOOL DIST. - BAKSA B.T.A.D. ASSAM 60: DHARANIDHAR BASUMATARY S/O - SONESWAR BASUMATARY ASSTT. TEACHER BHALUKDONGA VIDYA MANDIR HIGH SCHOOL ORIGINAL M.E. SCHOOL HAS BEEN Page No.# 25/160 AMALGAMATED WITH THE INSTANT HIGH SCHOOL DIST. - BAKSA B.T.A.D. ASSAM 61: KALA RAM BARO S/O - LATE KALANGYA BARO ASSTT. TEACHER IRAGDAO HIGH SCHOOL ORIGINAL M.E. SCHOOL HAS BEEN AMALGAMATED WITH THE INSTANT HIGH SCHOOL DIST. - BAKSA B.T.A.D. ASSAM 62: REENA BRAHMA D/O - RATNESWAR BRAHMA ASSTT. TEACHER IRAGDAO HIGH SCHOOL ORIGINAL M.E. SCHOOL HAS BEEN AMALGAMATED WITH THE INSTANT HIGH SCHOOL DIST. - BAKSA B.T.A.D. ASSAM 63: ABANI BASUMATARY S/O - LATE HEMKANTA BASUMATARY ASSTT. TEACHER BHALUKDONGA VIDYA MANDIR HIGH SCHOOL ORIGINAL M.E. SCHOOL HAS BEEN AMALGAMATED WITH THE INSTANT HIGH SCHOOL DIST. - BAKSA B.T.A.D. ASSAM 64: GIRISH CHOUDHURY S/O - RAJAT CHOUDHURY ASSTT. TEACHER S.N. DAS M.E. SCHOOL DIST. - BAKSA B.T.A.D. ASSAM 65: ASHOK BARMAN S/O - BIPIN BARMAN ASSTT. TEACHER DINA GAON BURHA BIDYAPITH M.E. SCHOOL DIST. - BAKSA B.T.A.D. ASSAM 66: MINA DEVI D/O RABINDRA MOHAN SARMA ASSTT. TEACHER S.N. DAS M.E. SCHOOL DIST. - BAKSA B.T.A.D. ASSAM 67: RUPESWARI BRAHMA D/O - LATE TAJU BRAHMA ASSTT. TEACHER MERKUCHI HIGH SCHOOL ORIGINAL M.E. SCHOOL HAS BEEN AMALGAMATED WITH THE INSTANT HIGH SCHOOL DIST. - BAKSA B.T.A.D. ASSAM 68: PRATUL BRAHMA S/O - DEOBAR BRAHMA ASSTT. TEACHER MERKUCHI HIGH SCHOOL ORIGINAL M.E. SCHOOL HAS BEEN AMALGAMATED WITH THE INSTANT HIGH SCHOOL DIST. - BAKSA B.T.A.D. ASSAM Page No.# 26/160 69: RANJIT SWARGIARY S/O - BABU SWARGIARY ASSTT. TEACHER DIGHELI M.E. SCHOOL DIST. - BAKSA B.T.A.D. ASSAM 70: DEEPANJALI MEDHI D/O - TARANI MEDHI ASST. TEACHER S.N. DAS M.E. SCHOOL DIST. - BAKSA B.T.A.D. ASSAM 71: KANIKA DAS D/O - NIRAN DAS ASSTT. TEACHER S.N. DAS M.E. SCHOOL DIST. - BAKSA B.T.A.D. ASSAM.
72: MD. SAIDUL ISLAM S/O LATE HAREJJ ALI HEAD TEACHER PASCHIM BHOGPUR L.P. SCHOOL DIST. - BAKSA B.T.A.D. ASSAM 73: SHRI JAGANNATH MAZUMDAR S/O LATE DHIRESWAR MAZUMDAR ASSTT. TEACHER BHALUKDONGA VIDYA MANDIR HIGH SCHOOL ORIGINAL M.E. SCHOOL HAS BEEN AMALGAMATED WITH THE INSTANT HIGH SCHOOL DIST. - BAKSA B.T.A.D. ASSAM VERSUS THE STATE OF ASSAM and 10 ORS. REP BY THE COMMISSIONER AND SECRETARY DEPTT. OF ELEMENTARY EDUCATION DISPUR GUWAHATI-06 2:THE COMMISSIONER and SECRETARY DEPT. OF FINANCE DISPUR GUWAHATI-06.
3:THE COMMISSIONER and SECRETARY WPT and BC DEPARTMENT DISPUR GHY-6.
4:THE BODOLAND TERRITORIAL COUNCIL REPRESENTED BY THE SECRETARY BTC KOKRAJHAR.
Page No.# 27/160 5:THE PRINCIPAL SECRETARY BODOLAND TERRITORIAL COUNCIL KOKRAJHAR.
6:THE SECRETARY DEPARTMENT OF EDUCATION BODOLAND TERRITORIAL COUNCIL KOKRAJHAR 7:THE DIRECTOR OF EDUCATION BODOLAND TERRITORIAL COUNCIL KOKRAJHAR 8:THE BLOCK ELEMENTARY EDUCATION OFFICER TIHU BARAMA BLOCK BAKSA 9:THE BLOCK ELEMENTARY EDUCATION OFFICER MUSHALPUR BLOCK BAKSA 10:THE BLOCK ELEMENTARY EDUCATION OFFICER TAMULPUR BLOCK BAKSA.
11:THE DEPUTY INSPECTOR OF SCHOOLS BASKA BTAD
------------
Advocate for : MR.A R TAHBILDAR Advocate for : SC FINANCE appearing for THE STATE OF ASSAM and 10 ORS.
Linked Case : WP(C)/3654/2022 NABA ROY AND ANR S/O- ATUL ROY R/O- CHARAIMARI P.O- AHOPA DIST- BAKSA ASSAM Page No.# 28/160 PIN-781344 (WORKINH AS ASSISTANT TEACHER OF AHOPA M.V SCHOOL) 2: JIVON DEKA S/O- BARUN DEKA R/O- AND P.O- KHAGRABARI P.S- BARBARI DIST- BAKSA ASSAM PIN-781344 ( WORKING AS ASSISTANT TEACHER OF KHAGRABARI ARUNADOY M.E SCHOOL) VERSUS THE BODOLAND TERRITORIAL COUNCIL AND 6 ORS (E) REP. BY THE PRINCIPAL SECRETARY DEPARTMENT OF EDUCATION BODOFA NWGWR P.O. AND DIST-KOKRAJHAR BTAD PIN-783370 ASSAM 2:THE JOINT SECRETARY BODOLAND TERRITORIAL COUNCIL (BTC) KOKRAJHAR ASSAM 3:THE DIRECTOR OF EDUCATION BODOLAND TERRITORIAL COUNCIL (BTC) DIST- KOKRAJHAR ASSAM 4:THE DISTRICT ELEMENTARY EDUCATION OFFICER BAKSA MUSHALPUR ASSAM 5:THE BLOCK ELEMENTARY EDUCATION OFFICER BAKSA MUSHALPUR ASSAM Page No.# 29/160 6:THE COMMISSIONER AND SECRETARY TO THE GOVERNMENT OF ASSAM FINANCE DEPARTMENT DISPUR GYWAHATI-06 ASSAM 7:WPT AND BTC DEPARTMENT REPRESENTED BY THE COMMISSIONER AND SECRETARY TO THE GOVERNMENT OF ASSAM DISPUR GUWAHATI-06 ASSAM
------------
Advocate for : MRS. K DEVI Advocate for : SC BTC appearing for THE BODOLAND TERRITORIAL COUNCIL AND 6 ORS (E) Linked Case : WP(C)/4113/2018 JOY CHANDRA BARMAN S/O. LT. JALTI RAM BARMAN R/O. VILL. UTTARPARA P.O. BAGANPARA DIST. BAKSA B.T.A.D. ASSAM.
VERSUS THE STATE OF ASSAM AND 8 ORS. TO BE REP. BY THE COMMISSIONER AND SECY. TO THE GOVT. OF ASSAM EDUCATION DEPTT.
ELEMENTARY DISPUR GHY.
2:COMMISSIONER AND SECRETARY TO THE GOVT. OF ASSAM FINANCE (ESSTT-A) DEPTT. DISPUR GHY.
3:COMMISSIONER AND SECRETARY TO THE GOVT. OF ASSAM Page No.# 30/160 WPT AND BC DEPTT.
DISPUR GHY.
4:THE DIRECTOR OF ELEMENTARY EDUCATION ASSAM KAHILIPARA GUWAHATI 5:BODOLAND TERITORIAL AUTONOMOUS DISTRICTS TO BE REP. BY THE PRINCIPAL SECRETARY TO THE BTC KOKRAJHAR.
6:THE DIRECTOR OF EDUCATION BTC KOKRAJHAR.
7:DISTRICT ELEMENTARY EDUCATION OFFICER BASKA MUSHALPUR ASSAM.
8:THE BLOCK ELEMENTARY EDUCATION OFFICER BASKA MUSHALPUR ASSAM.
9:DEPUTY INSPECTOR OF SCHOOLS MUSHALPUR CIRCLE MUSHALPUR BASKA ASSAM.
------------
Advocate for : MR. C GOSWAMI Advocate for : SC ELEM. EDU appearing for THE STATE OF ASSAM AND 8 ORS.
Linked Case : WP(C)/3038/2017 JUBARAJ ADHIKARY and 5 ORS.
Page No.# 31/160 S/O- SRI KAPIDUTTA ADHIKARY R/O- VILL and P.O- NIKASHI P.S- BARBARI DIST- BAKSA BTAD ASSAM 2: KISHOR ROY S/O- SRI JOGESH CHANDRA ROY VILL- BELGURIPATHAR P.O- BARIMUKH DIST- BAKSA BTAD ASSAM 3: KALPA PATHAK S/O- ARABINDA PATHAK VILL- BELGURIPATHAR P.O- BARIMUKH DIST- BAKSA BTAD ASSAM 4: PRATIBHA BASUMATARY W/O- SRI MANI RANJAN BASUMATARY VILL- PASCHIM BANGNABARI P.O- MUSHALPUR DIST- BAKSA BTAD ASSAM 5: HUMESWAR BASUMATARY S/O- LATE PHANINDRA BASUMATARY VILL- PASCHIM BANGNABARI P.O- MUSHALPUR DIST- BAKSA BTAD ASSAM 6: JANAKI RAMCHIARY D/O- LATE JANTI RAMCHIARY VILL- ULUBARI P.O- KAREMURA DIST- BAKSA BTAD ASSAM VERSUS Page No.# 32/160 THE STATE OF ASSAM and 8 ORS. REPRESENTED BY THE COMMISSIONER and SECRETARY DEPT. OF ELEMENTARY EDUCATION GOVT OF ASSAM DISPUR GUWAHATI-781006 2:THE DIRECTOR OF ELEMENTARY EDUCATION ASSAM KAHILIPARA GUWAHATI- 19 3:THE BODOLAND TERRITORIAL COUNCILBTC KOKRAJHAR REPR. BY ITS PRINCIPAL SECRETARY KOKRAJHAR BTC ASSAM 4:THE SECRETARY BTC KOKRAJHAR ASSAM 5:THE DIRECTOR OF EDUCATION BTC KOKRAJHAR ASSAM 6:THE DEPUTY INSPECTOR OF SCHOOLS TIHU BARAMA DIST- BAKSA ASSAM 7:THE DEPUTY INSPECTOR OF SCHOOLS BAKSA DIST- BAKSA ASSAM 8:THE BLOCK ELEMENTARY OFFICER BAKSA MUSHALPUR BLOCK DIST- BAKSA 9:THE SECRETARY FINANCE DEPARTMENT GOVERNMENT OF ASSAM DISPUR Page No.# 33/160 GUWAHATI ASSAM.
------------
Advocate for : MR.M DEKA Advocate for : SC ELEMENTARY EDUCATION appearing for THE STATE OF ASSAM and 8 ORS.
Linked Case : WP(C)/4279/2021 SARALA SWARGIARY D/O SRI BIDAN SWARGIARY VILLAGE CHEWNIPAM PO GENUAPARA PS BARBARI DIST BAKSA ASSAM ASST. TEACHER CHEWNIPARA L.P SCHOOL VERSUS THE BODOLAND TERRITORIAL COUNCIL AND 3 ORS REPRESENTED BY THE PRINICIPAL SECRETARY DEPARTMENT OF EDUCATION BODOFA NAGAR KOKRAJHAR ASSAM 2:THE JOINT SECRETARY BTC KOKRAJHAR ASSAM 3:THE DIRECTOR OF EDUCATION BODOLAND TERRITORIAL COUNCIL KOKRAJHAR TOWN ASSAM 4:THE BLOCK ELEMENTARY EDUCATION OFFICER BAKSA. MUSHALPUR ASSAM
------------
Advocate for : MRS. K DEVI Advocate for : SC BTC appearing for THE BODOLAND TERRITORIAL COUNCIL AND 3 ORS Page No.# 34/160 Linked Case : WP(C)/5225/2016 SMTI RASHMI CHOUDHURY W/O MANGAL BORO R/O VILL- ALGJAR KATAHBARI P.O. BARAMA P.S. BARAMA DIST. BAKSA ASSISTANT TEACHER OF KALBARI L.P. SCHOOL .
VERSUS THE STATE OF ASSAM AND 11 ORS REP. BY THE COMMISSIONER AND SECRETARY TO THE GOVT. OF ASSAM EDUCAITON ELEMENTARY DEPARTMENT DISPUR GUWAHATI KAMRUP M ASSAM PIN - 781006.
2:THE DIRECTOR OF ELEMENTARY EDUCATION ASSAM KAHILIPARA GUWAHATI-19.
3:THE SECRETARY FINANCE SIU DEPARTMENT DISPUR GUWAHATI KAMRUP M ASSAM PIN - 781006.
4:THE COMMISSIONER AND SECRETARY TO THE GOVT. OF ASSAM WPT and BC DEPARTMENT DISPUR GUWAHATI KAMURP M ASSAM PIN - 781006.
Page No.# 35/160 5:THE BODOLAND TERRITORIAL COUNCIL REP. BY THE PRINCIPAL SECRETARY BTC KOKRAJHAR ASSAM PIN - 783370.
6:THE JOINT SECRETARY BTC KOKRAJHAR ASSAM PIN - 783370 7:THE DIRECTOR OF EDUCATION BTC KOKRAJHAR ASSAM PIN - 783370.
8:THE DEPUTY INSPECTOR OF SCHOOLS MUSHALPUR BAKSA DIST. BAKSA PIN - 781333.
9:THE DISTRICT ELEMENTARY EDUCATION OFFICER BAKSA MUSHALPUR DIST. BAKSA PIN-781333 10:THE BLOCK ELEMENTARY EDUCATION OFFICER TIHU BARMA BAKSA DIST. BAKSA PIN - 781333.
11:THE TREASURY OFFICER KOKRAJHAR BLOCK BAKSA DIST. BAKSA PIN - 781333 12:THE HEADMASTER Page No.# 36/160 KALBARI L.P. SCHOOL VILL- KALBARI P.O. KHARUAJAN P.S. BARMA DIST. BAKSA PIN - 781333.
13:W.P.T and BC REP. BY THE COMMISSIONER and SECRETARY GOVT. OF ASSAM DISPUR GUWAHAT- 6.
------------
Advocate for : MRS A BUJARBARUAH Advocate for : SC FINANCE appearing for THE STATE OF ASSAM AND 11 ORS Linked Case : WP(C)/8809/2019 MAHESWAR PATHAK AND ANR. S/O- GAURI KANTA PATHAK R/O- VILL- SRIPUR DEWOR P.O. ADALBARI P.S. MUSHALPUR DIST- BAKSA BTAD ASSAM 2: NIMALA MEDHI W/O- MAHESWAR PATHAK R/O- VILL- SRIPUR DEWOR P.O. ADALBARI P.S. MUSHALPUR DIST- BAKSA BTAD ASSAM VERSUS THE STATE OF ASSAM AND 7 ORS. REP. BY THE COMM. AND SECY. TO THE GOVT. OF ASSAM ELEMENTARY EDUCATION DEPTT. DISPUR GHY-06 2:THE COMM. AND SECY. TO THE GOVT. OF ASSAM DEPTT. OF FINANCE DISPUR GHY-06 Page No.# 37/160 3:THE COMM. AND SECY. TO THE GOVT. OF ASSAM WPT AND BC DEPTT.
DISPUR GHY-06 4:THE PRINCIPAL SECY. BODOLAND TERRITORIAL COUNCIL KOKRAJHAR P.O. KOKRAJHAR DIST- KOKRAJHAR ASSAM PIN- 783370 5:THE SECRETARY BODOLAND TERRITORIAL COUNCIL KOKRAJHAR P.O. KOKRAJHAR DIST- KOKRAJHAR ASSAM PIN-
6:THE DIRECTOR OF EDUCATION BODOLAND TERRITORIAL COUNCIL KOKRAJHAR P.O. KOKRAJHAR DIST- KOKRAJHAR ASSAM PIN- 783370 7:THE BLOCK ELEMENTARY EDUCATION OFFICER TIHU/BARAMA BLOCK BAKSA PIN- 781365 DIST-
8:THE BLOCK ELEMENTARY EDUCATION OFFICER MUSHALPUR BLOCK BAKSA PIN- 781365 DIST- BAKSA ASSAM PIN- 781365
------------
Advocate for : MR. M A SHEIKH Advocate for : SC ELEM. EDU appearing for THE STATE OF ASSAM AND 7 ORS.
Page No.# 38/160 Linked Case : WP(C)/5258/2023 NARAYAN CHANDRA DAS AND 5 ORS S/O LATE PAGAL CHAND MANDAL ASSISTANT TEACHER OF UTTAR SANTINAGAR L.P. SCHOOL R/O KOKRAJHAR WARD NO 1 NEAR CIRCUIT HOUSE DIST-KOKRAJHAR ASSAM PIN-783370 2: MITHU MALLICK S/O AJIT KUMAR MALLICK ASSISTANT TEACHER OF UTTAR SANTINAGAR L.P. SCHOOL R/O KOKRAJHAR WARD NO 3 P.O. AND DIST-KOKRAJHAR ASSAM PIN-783370 3: DIPAK DAS S/O ASHWINI KUMAR DAS ASSISTANT TEACHER OF 1180 NO. GORANGTARI L.P. SCHOOL R/O KOKRAJHAR WARD NO 5 P.O. AND DIST- KOKRAJHAR ASSAM PIN-783370 4: ANIMESH BRAHMA S/O LATE PRATYESWAR BRAHMA ASSISTANT TEACHER OF 2253 NO. SILBARI L.P. SCHOOL R/O KOKRAJHAR RUPNWGWR WARD NO. 4 P.O. AND DIST-KOKRAJHAR ASSAM PIN-783370 5: SANJEEB DAS S/O SUNIL DAS ASSISTANT TEACHER OF DAKHIN KAMLASARA L.P. SCHOOL R/O SANTINAGAR WARD NO 3 P.O. AND DIST-KOKRAJHAR ASSAM PIN-783370 Page No.# 39/160 6: SUMPI SAHA D/O LATE SUNIL SAHA ASSISTANT TEACHER OF 104 NO. RUPNATHBRAHMA VIDYAPITH R/O SANTINAGAR WARD NO-3 P.O. AND DIST-KOKRAJHAR ASSAM PIN-783370 VERSUS THE STATE OF ASSAM AND 5 ORS REPRESENTED BY THE COMMISSIONER AND SECRETARY TO THE GOVERNMENT OF ASSAM DEPARTMENT OF SCHOOL EDUCATION DISPUR GUWAHATI-781006 ASSAM 2:THE SECRETARY TO THE GOVERNMENT OF ASSAM EDUCATION (PLANNING) DEPARTMENT DISPUR GUWAHATI-781006 ASSAM 3:THE JOINT SECRETARY TO THE GOVT. OF ASSAM FINANCE (EC-III) DEPARTMENT DISPUR GUWAHATI-781006 ASSAM 4:THE DIRECTOR OF ELEMENTARY EDUCATION ASSAM KAHILIPARA GUWAHATI-781019 ASSAM 5:THE DEPUTY INSPECTOR OF SCHOOLS KOKRAJHAR ASSAM PIN-783372 6:THE DIRECTOR OF ELEMENTARY EDUCATION BODOLAND TERRITORIAL COUNCIL KOKRAJHAR ASSAM PIN-783372
------------
Advocate for : MR. M K CHOUDHURY Advocate for : SC Page No.# 40/160 ELEM. EDU appearing for THE STATE OF ASSAM AND 5 ORS Linked Case : WP(C)/3273/2017 BANGSHIDHAR DAS A.T. and 91 ORS.
S/O- LATE DIPARU DAS CHULKARA L.P SCHOOL VILL- DHANSHRIPURDAKHIN BHUTAN P.O- DIHIRA P.S- MUSHALPUR DIST- BAKSA 2: LEENA BASUMATARY AT W/O- BABU BASUMATARY NO.2 KATALIGOAN P.O NO.2 KATALIGOAN P.S- MUSHALPUR DIST- BAKSA 3: JAYMATI BASUMATARY AT S/O- LATE CHANDRA KANTA BASUMATARY NO.807 KATALIGOAN L P SCHOOL VILL- PACHIM BANGNABARI P.O- MUSHALPUR P.S- MUSHALPUR DIST- BAKSA 4: SANJAY KR. DAS AT S/O- LATE KAMESWAR DAS NO.1 AHOPA L P SCHOOL VILL- BHOGPARA P.O- NARAYANPUR P.S- MUSHALPUR DIST- BAKSA 5: MAHIDHAR RAMCHIARY AT S/O- BANESWAR RAMCHIARY NO.2 KATALIGAON L. P SCHOOL VILL- DIGHALDANGA P.O- DIIGHALDANGA P.S- BARBARI DIST- BAKSA 6: DINO RAM DAIMARY A.T Page No.# 41/160 S/O -LATE RAJEN DWIMARY SILAKUTISRIPUR L.P. SCHOOL VILL- ADALBARI P.O - ADALBARI P.S-ADALBARI DIST -BAKSA 7: RATUL BASUMATARY A.T S/O- LATE MADAN BASUMATARY NO.617 BARIMAKHA L.P. SCHOOL VILL- POCHIM BANGNABARI P.O- MUSHALPUR P.S-MUSHALPUR DIST-BAKSA 8: BANESWAR RAMCHIARY A.T S/O LATE GALA RAMCHIARY NO.1125 HAZIRAGAON L.P. SCHOOL VILL- BANGAON P.O- BANGAON P.S-BARAMA DIST-BAKSA 9: DULU BRAHMA A.T S/O -LATE MATHURA BRAHMA BHAGPARA NARAYANPUR L.P. SCHOOL VILL- NO. 2 BHOGPARA P.O- NARAYANPUR P.S- MUSHALPUR DIST-BAKSA 10: MAHESWAR BORO A.T S/O-LATE HANA RAM BORO AMARABATI GUDI FORAISALI L.P. SCHOOL VILL- NO.2 KATALIGOAN P.O- NO.1 KATALIGOAN P.S-MUSHALPUR DIST-BAKSA 11: SANESWAR RAMCHIARY A.T S/O- RAMESWAR RAMCHIARY MUSHALPUR JR.BASIC L.P. SCHOOL VILL- PUB BANGNABARI P.O- MUSHALPUR P.S- MUSHALPUR DIST-BAKSA 12: BINOD CHANDRA BARO A.T S/O-LATE DHUARAM BARO NO- 552 GERUAPARA L.P. SCHOOL VILL- GERUAPARA P.O- GERUAPARA DIST- BAKSA 13: JIBAN SAHA A.T S/O- LT. DHARANI SAHA NAME OF SCHOOL - PAGALDIAPAR L.P VILL- BARIKODANG P.O - BARIKODANG P.S -BARBARI DIST- BAKSA Page No.# 42/160 14: KHAGEN BASUMATARY A.T S/O- LATE THEMBRA BASUMATARY MWITHABARI L.P. SCHOOL VILL- MWITHABARI P.O- SUBANKHATA P.S - BARBARI DIST- BAKSA 15: DEBANANDA DAS A.T S/O - NABIN CH. DAS NO. 2 BAGULAMARI L.P. SCHOOL VILL- NO.2 BAGULAMARI P.O- BAGULAMARI P.S -BARBARI DIST -BAKSA.
16: PULUMA MAZUMDAR A.T D/O - NAGEN MAZUMDAR ADLA BAGANPARA MILLAN L.P. SCHOOL VILL- UTTARPARA P.O- BAGANPARA P.S - BARBARI DIST- BAKSA 17: RAMILA BARO A.T D/O-BABURAM BARO NO.3 SIMLABARI L.P. SCHOOL VILL- BARIKADANGA P.O- BAGAN NAYABASTI P.S -BARBARI DIST-BAKSA 18: GHANAKANTA BARO A.T S/O- LT. BHODRA BARO NO.1118 BADULIPARA L.P. SCHOOL VILL- MUKTAPUR BADULIPARA P.O- MUKTAPUR P.S -BARBARI DIST-BAKSA 19: JITU KUMAR RAMCHIARY A.T S/O-LATE BIREN RAMCHIARY DAKSHIN MAITHABARI L.P. SCHOOL VILL- ADLA P.O- BAGANPARA P.S - BARBARI DIST-BAKSA 20: LAKSHMI KT. KALITA A.T S/O- LATE ARUN CH. KALTIA PACHIM SIMLABARI L.P. SCHOOL VILL- SIMLABARI P.O-NAYABASTI P.S -BARBARI DIST-BAKSA 21: USHA RANI GOYARY A.T W/O- APOLO RAMCHIARY SUBANKHATA SUNDARI L.P. SCHOOL VILL- SUBANKHATA P.O- SUBANKHATA Page No.# 43/160 P.S -BARBARI DIST- BAKSA 22: FARUK HUSSAIN A.T S/O -LATE ATOWAR RAHMAN PASCHIM BENNABA L.P. SCHOOL VILL- BARAMA ROAD NALBARI WARD NO.8 P.O- NALBARI P.S -NALBARI DIST-NALBARI 23: AMAL BASUMATARY A.T S/O-LATE MANSUB BASUMATARY NO. 805 KAREMURA L.P. SCHOOL VILL- KAREMURA P.O- KAREMURA P.S -MUSHALPUR DIST-BAKSA 24: CHAMPA MUSHAHARY A.T W/O-LATE AMRIT MUSHAHARY AMARABATI L.P. SCHOOL VILL- BALAPARA P.O- MUSHALPUR P.S- MUSHALPUR DIST- BAKSA 25: NILI BORO A.T S/O-LATE RABIRAM BORO DHANSRI L.P. SCHOOL VILL- DHANSRI DIST-BAKSA 26: ANIMA DAIMARY A.T S/O- LATE RANTHENG DAIMARAY NO.2 DIGHALDONGHA L.P. SCHOOL VILL -ULUBARI P.O-DHONBIL P.S-BARBARI DIST-BAKSA 27: DENIBHUSN KACHARY A.T S/O- LATE GANAK CH. KACHARY GWJWNPURI L.P. SCHOOL VILL- PACHIM BANGNABARI P.O-MUSHALPUR P.S- MUSHALPUR DIST-BAKSA 28: BARMWDAI LAHARY A.T S/O - KHAGENDRA LAHARY BATHOUPURI B.M L.P. SCHOOL VILL-LAMIDARA P.O-KATALIGAON P.S -MUSHALPUR DIST-BAKSA 29: KAMINI BORO A.T S/O - RATNESWA BORO Page No.# 44/160 NO.1 AHOPA L.P. SCHOOL VILL-SARUCHAKADAL P.O- SARUCHAKADAL P.S- SIMLA DIST- BAKSA 30: AMAR CH. BARO A.T S/O JALESWAR BARO CHEMETHIAPARA L.P.SCHOOL VILL-DIGHELI P.O- DIGHELI P.S-BARAMA DIST-BAKSA 31: KISHOR KR. NATH A.T S/D-LATE NAREN NATH PALASHGURI L.P.SCHOOL VILL- PALASHGURI P.O - NARAYANPUR P.S- MUSHALPUR DIST- BAKSA 32: MANJIKA MUSHAHARY A.T S/O-LATE KAMLESWAR MUSHAHARY NO.807 KATALIGAON TATLAPARA L.P. SCHOOL VILL - AMBARI P.O-MUSHALPUR P.S- MUSHALPUR DIST- BAKSA 33: ASHARANI BASUMATARY A.T D/O- GOPAL BASUMATARY NAME OF SCHOOL-BHOGPARA KHAGRABARI L.P VILL-NO.2 BHOGPARA P.O-NARAYANPUR P.S-MUSHALPUR DIST- BAKSA 34: JAYANTA NATH A.T S/O- NAREN NATH PALASHGURI BANAHOPA L.P. SCHOOL VILL- PALASHGURI P.O- NARAYANPUR P.S-MUSHALPUR DIST- BAKSA 35: PADUMI DAS A.T W/O- SANJAY KR. DAS JOYPUR L.P. SCHOOL VILL- BHOGPARA P.O- NARAYANPUR P.S- MUSHALPUR DIST- BAKSA 36: SANESWARI DAS A.T S/O- JATIN DAS NAHERBARI NAVARUN L.P. SCHOOL VILL- NAHERBARI P.O - CHARAIMARI P.S- MUSHALPUR DIST- BAKSA 37: GAUTAM MEDHI S/O- GOBINDA MEDHI NO.1 BHOGPARA L.P. SCHOOL Page No.# 45/160 VILL- AHOPA P.O - AHOPA P.S- MUSHALPUR DIST - BAKSA 38: LABANYA KR. NATH A.T S/O-LATE ANANTA NATH JOYPUR L.P. SCHOOL VILL - PALASHGURI P.O - NARAYANPUR P.S- MUSHALPUR DIST-BAKSA 39: NABA KR. KALITA A.T S/O - LATE GOBINDA KALITA PUBTARI L.P. SCHOOL VILL-RATANPUR P.O- SIALMARI P.S- TIHU DIST- BAKSA 40: MINU MUCHAHARY A.T W/O- SUBAT BASUMATARY PUB BANGNABARI L.P. SCHOOL VILL- WEST BANGNABARI P.O - MUSHALPUR P.S- -MUSHALPUR DIST - BAKSA 41: SIMARANI RAMCHIARY A.T W/O-GUTHAL BODOSA BASUMATARY PUB SINGRAPARA L.P.SCHOOL VILL- NO.1 KATALIGAON LAMIDARA P.O-NO.1 KATALIGAON P.S- MUSHALPUR DIST-BAKSA 42: DIPAK BASUMATARY A.T S/O- LATE PANIRAM BASUMATARY DWIMUGURI L.P. SCHOOL VILL- PACHIM BANGNABARY P.O-MUSHALPUR P.S-MUSHALPUR DIST-BAKSA.
43: PRADIP MUSHAHARY A.T S/O- LATE RAJEN MUSHAHARY MATIRAM L.P. SCHOOL VILL- NIKACHI P.O-NIKACHI P.S-MUSHALPUR DIST-BAKSA 44: PURNIMA DAIMARY A.T W/O- LATE GUNESWA DAIMARY NO.1 AHOPA L.P. SCHOOL VILL- SARUCHAKADAL P.O-BARCHAKADAL P.S-SIMLA DIST- BAKSA.
45: MANARANJAN BARO Page No.# 46/160 A.T S/O- SABHARAM BARO KATALIGAON TATALAPARA L.P. SCHOOL VILL- KATALIGAON P.O- NO.1 KATALIGAON P.S -MUSHALPUR DIST-BAKSA 46: NIMAI NARZARY A.T W/O- PHWJWNGSHAR BASUMATARI NO.183 BANGALIPARA L.P. SCHOOL VILL-NIZJULIKI P.O-BARAMA P.S-BARAMA DIST-BAKSA 47: ANJANA KUMARI BRAHMA A.T W/O- GOBINDA BRAHMA KHARUA SISHU L.P. SCHOOL VILL- GOBINDA BRAHMA P.O-BARAMA P.S-BARAMA DIST-BAKSA 48: SUJEEB DAIMARY A.T S/O- GARGESWAR DAIMARY NO.1 BHOGPARA L.P.SCHOOL VILL- NO'1 BHOGPARA P.O-NARAYANPUR P.S - MUSHALPUR DIST- BAKSA 49: BHUPEN CHANDRA SWARGIARY A.T S/O- LT. AKARA SWARGIARY NO.2 DIGHALDONGA L.P. SCHOOL VILL - DAKSHINSUPA P.O- DHANBIL P.S- BARBARI DIST-BAKSA.
50: GOPAL BORO A.T S/O- LT. ANLA BORO NO.617 BARIMAKHA L.P. SCHOOL VILL- BARIMAKHA P.O-BUNBARI P.S-BARBARI DIST-BAKSA 51: UTTAM RAMCHIARY A.T S/O- JANTI RAMCHIARY NO.617 BARIMAKHA L.P. SCHOOL VILL- BARIMAKHA P.O-BARIMAKHA P.S-BARBARI DIST-BAKSA 52: HAREN BORO A.T S/O- LT.HAJUA BORO CHEMETIAPARA L.P. SCHOOL VILL- CHEMETHIAPARA P.O- ATHIABARI P.S-MUSHALPUR Page No.# 47/160 DIST-BAKSA 53: DENAGWRA DEWRY A.T S/O- LT.BONOMALI DEWRY ULUBARI L.P.SCHOOL VILL- BANGAON P.O- MEDAGHAT P.S- BRAMA DIST-BAKSA 54: MADHAB CH.RAMCHIARY A.T S/O -LT. AMIN RAMCHIARY ULUBARI L.P. SCHOOL VILL- ULUBARI P.O -KAREMURA P.S-MUSHALPUR DIST -BAKSA 55: PREMESWARI RAMCHIARY A.T W/O- MUNIN RAMCHIARY PUB SINGRAPARA L.P. SCHOOL VILL- NO. KATALIGAON LAMIDARA P.O-NO.1 KATALIGAON P.S-MUSHALPUR DIST-BAKSA.
56: DAKSHINA DAS A.T W/O- MUTHUR ROY SANKARDEV JAGDALA L.P. SCHOOL VILL- BELGURI PATHAR P.O-MUSHALPUR P.S-MUSHALPUR DIST- BAKSA 57: UPENDRA NATH ROY A.T S/O- LATE HARICH ROY NO.2 SRIPUR DEOR L.P. SCHOOL VILL- SRIPURDEOR P.O-ADALBARI P.S-MUSHALPUR DIST-BAKSA 58: DHRUBAJYOTI DAS A.T S/O- LATE DIPEN CH. DAS DHULIGURI L.P. SCHOOL VILL- BANGRIGAON P.O-GOLAGAON P.S-SIMLA DIST- BAKSA 59: MAHESH DAS A.T S/O- RIKHABHA CH. DAS DHULIGURI L.P. SCHOOL VILL- UZIRBARI P.O-THOMNA P.S - MUSHALPUR DIST - BAKSA 60: SAMIN CH. BARO A.T S/O - LT. LAKHI RAM BARO SUBANKHATA SUNDARI L.P. SCHOOL VILL- ALIGURI P.O- SUBANKHATA P.S - BARBARI DIST - BAKSA.
61: KUMARI KUSUM KALITA A.T Page No.# 48/160 S/O- HEMKANTA KALITA PUB DUMNI BAGAN L.P. SCHOOL VILL- LAKSHMIPURA BLOCK P.O- NIKASHI P.S-MUSHALPUR DIST- BAKSA 62: NAMI BARO A.T W/O- PRABIR BASUMATARI NO.3 BELURIPATHAR L.P. SCHOOL VILL- PUB BANGNABARI P.O-MUSHALPUR P.S-MUSHALPUR DIST-BAKSA 63: RANJU BRAHMA A.T S/O-BABUL BRAHMA MILAN ADARSHA L.P. SCHOOL VILL- BHOGPARA P.O -NARAYANPUR P.S-MUSHALPUR DIST- BAKSA 64: JAGADISH CH.DAS A.T S/O- DEBARAM DAS NO. 388 THOMNA L.P. SCHOOL VILL- DAISINGERI P.O-REHABARI P.S-REHABARI DIST-BAKSA 65: DALIMI BARO A.T W/O- HIRALAL RAMCHIARY NO.1 AHOPA L.P. SCHOOL VILL- BAGULAMARI P.O-BAGULAMARI P.S-BARBARI DIST-BAKSA.
66: MINU CHOUDHARY A.T S/O- LT. ANANDI CHOUDHARI NO.388 THAMNA L.P. SCHOOL VILL- UZIRBARII P.O- THAMNA P.S-MUSHALPUR DIST- BAKSA 67: MD. MANTAZ ALI A.T S/O -LT. HAIDOR ALI PASCHIM BENNABARI L.P. SCHOOL VILL- BENNABARI P.O-BENNABARI P.S- MUSHALPUR DIST - BAKSA.
68: PRADIP SING RAMCHIARY A.T S/O - LT. KANDRA RAMCHIARY NO.2 DAMUL BARI BAGHMARA L.P. SCHOOL VILL- BARRUCHIJHAR P.O- MEDAGHAT P.S- BARAMA DIST - BAKSA.
69: NAKUL RAMCHIARY A.T S/O-HANGA RAMCHIARY KHAIRABARI L.P. SCHOOL VILL- NO.2 KATALIGAON P.O-KATALIGAON P.S- MUSHALPUR Page No.# 49/160 DIST-BAKSA.
70: KAMINI BASUMATARY A.T S/O-LT. DHATU RAM BASUMATARY PAKHAMARA L.P. SCHOOL VILL- PAKHAMARA P.O- PAKHAMARA P.S- BARBARI DIST-BAKSA.
71: DIRING RAM BASUMATARY A.T S/O - LT. MAHENDRA BARO NO.1133 BENNABARI L.P. SCHOOL VILL- DANGARAMAKHA P.O-BARIMAKHA P.S- BARBARI DIST-BAKSA 72: MINTU RAMCHIARY A.T S/O- BEBEN RAMCHIARY NO.2 BELGURI PATHAR L.P. SCHOOL VILL- NAKTIPARA P.O-BARAMA P.S- BARAMA DIST- BAKSA 73: SAMESWAR DAS A.T S/O- SADANANDA DAS PUP AHOPA L.P. SCHOOL VILL- AHOPA P.O -AHOPA P.S- MUSHALPUR DIST-BAKSA 74: GIASUDDIN AHMED A.T S/O- MD. AZIZ ALI THAKURSUPA L.P. SCHOOL VILL- NALBARI TOWN WARD NO.8 P.O- NALBARI P.S- NALBARI DIST- NALBARI.
75: RANESWARI DAIMARY A.T D/O- BABANG DAIMARY KHARADHARA SAYAPURI L.P. SCHOOL VILL- KHARADHARA P.O-BARAMCHARI P.S-PATACHARKUCHI DIST- BARPETA 76: SARMILA BASUMATARY A.T D/O- DHAZEN BASUMATARY SAYAPURI L.P. SCHOOL VILL - NO.1 CHAIBARI P.0 -CHAIBARI P.S-BARBARI DIST- BAKSA.
77: DAIBAKI MUCHAHARY A.T D/O- JARULA MUCHAHARY NAME OF SCHOOL- UTTARBARBARI L.P. SCHOOL VILL- BARBARI P.O- DHANBIL P.S- BARBARI DIST- BAKSA.
Page No.# 50/160 78: SURUCHI BORO A.T D/O- LT. SUREN BARO BISHNUPUR L.P. SCHOOL VILL- BBARBARI P.O - DHANBIL P.S - BARBARI DIST- BAKSA 79: RABIRAM BRAHMA A.T S/O- LT. GANDIRA BRAHMA BRAHMAPUR L.P. SCHOOL VILL- BRAHMAPUR P.O - DIGHALDONGA P.S- BARBARI DIST- BAKSA.
80: BIJU KR. BASUMATARY A.T S/O- LT. DEVNATH BASUMATARY GARAMDEO B.M. L.P. SCHOOL VILL- BELGURI P.O- MUSHALPUR P.S -MUSHALPUR DIST - BAKSA 81: MANJIT BARMAN A.T S/O- HIREN BARMAN NO. 786 ULUBARI L.P. SCHOOL VILL - PANBARI P.O- PATACHERKUCHI P.S- PATACHERKUCHI DIST - BAKSA 82: RAMANI SARMA A.T S/O -LT.HARENDRA NATH SARMA SUBANKHATA L.P. SCHOOL VILL- LAKSHMI A BLOCK P.O - NIKASHI P.S - MUSHALPUR DIST - BAKSA.
83: KAJALI BORO A.T S/O- LT. SAMBAR BARO NO.962 UTTARKUCHI L.P. SCHOOL VILL- ALIGURI P.O - SUBANKHATA P.S- BARBARI DIST- BAKSA.
84: DWIPEN CH.ROY A.T S/O- LT. UMESH CH. PATHAK NO.2 SRIPUR DEOR L.P. SCHOOL VILL- SRIPUR DEOR P.O- ADALBARI P.S- MUSHALPUR DIST- BAKSA 85: GAURI BARO A.T S/O - GUNESWAR BARO NO. 964 CHOUDHURRITUP L.P. SCHOOL VILL- MAHKHALI P.O - BARAMA P.S- BARAMA DIST -BAKSA.
86: KARUNA BASUMATARY A.T S/O- LT. DABARAM BASUMATARY UTTAR BARBARI L.P. SCHOOL VILL-
Page No.# 51/160 DHANBIL P.O- DHANBIL P.S - BARBARI DIST - BAKSA 87: BALENDRA BARO A.T S/O- LT.JATHI BARO NO.1 ADLA L.P. SCHOOL VILL- ADLA P.O- BAGANPARA P.S- BARBARI DIST-BAKSA 88: GANESHLAL BARO A.T S/O - LT. MWBLAO BARO NO.2 CHAIBARI L.P. SCHOOL VILL - NO.2 CHAIBARI P.O-DHANBIL P.S- BARBARI DIST - BAKSA 89: KHAGEN DAS A.T S/O - KANU DAS NO.1 BHOGPUR L.P. SCHOOL VILL- NO.1 BHOGPARA P.O- NARAYANPUR P.S- MUSHALPUR DIST- BAKSA.
90: SMT. KHARGESWARI BASUMATARY A.T W/O- KANAK DEWRY CHEUNIPAM L.P. SCHOOL VILL-BANGAON P.O-MEDAGHAT P.S-BARAMA DIST-BAKSA.
91: SRI RAJKUMAR CHOUDHURY A.T S/O- RANJIT CHOUDHURY NO.981 UTTAR TATLAPARA L.P. SCHOOL VILL- CHERIMARY P.O - CHERIMARY P.S- CHERIMARY DIST- BAKSA.
92: SRI ARUN DAS A.T S/O-NARENDRA DAS RAIPUR L.P. SCHOOL VILL - GAONRAJSTHAN P.O -THAMNA P.S-MUSHALPUR DIST-BAKSA VERSUS THE STATE OF ASSAM and 10 ORS. REP. BY THE COMMISSIONER AND SECY. DEPTT. OF ELEMENTARY EDUCATION DISPUR GUWAHATI-06 2:THE DEPARTMENT OF FINANCE REPRESENTED BY THE COMMISSIONER AND SECRETARY GOVERNMENT OF ASSAM DISPUR GUWAHATI- 781006.
Page No.# 52/160 3:THE BODOLAND TERRITORIAL COUNCIL REPRESENTED BY THE SECRETARY DEPARTMENT OF EDUCATION KOKRAJHAR 4:THE PRINCIPAL SECRETARY BODOLAND TERRITORIAL COUNCIL.
5:THE SECRETARY DEPARTMENT OF EDUCATION BODOLAND TERRITORIAL COUNCIL KOKRAKHAR.
6:THE DIRECTOR OF EDUCATION BODOLAND TERRITORIAL COUNCIL KOKRAKHAR 7:THE UNDER SECRETARY BODOLAND TERRITORIAL COUNCIL KOKRAKHAR 8:THE BLOCK ELEMENTARY EDUCATION OFFICER TIHU BARAMA BLOCK. BASKA.
9:THE BOCK ELEMENTARY EDUCATION OFFICER MUSHULPUR BLOCK BASKA 10:THE BLOCK ELEMENTARY EDUCATION BLOCK TAMULPUR BLOCK 11:THE DEPUTY INSPECTOR OF SCHOOLS BAKSA 12:W.P.T and BC REP. BY THE COMMISSIONER and SECRETARY GOVT. OF ASSAM DISPUR GUWAHAT- 6
------------
Advocate for : MR.M P SARMA Advocate for : SC FINANCE appearing for THE STATE OF ASSAM and 10 ORS.
Page No.# 53/160 Linked Case : WP(C)/5281/2016 DEBOBRATA GAYARY and 2 ORS. S/O. LT. PHANIDHAR GAYARY ASSTT. TEACHER NIKASHI L.P. SCHOOL VILL. and P.O. NIKASHI DIST. BAKSA T.T.A.D. ASSAM PERMANENT R/O. VILL. BHUTANKHUTI P.O. DIHIRA P.S. MUSHALPUR DIST. BAKSA B.T.A.D. ASSAM.
VERSUS THE STATE OF ASSAM AND 8 ORS REP. BY THE SECY. TO THE GOVT. OF ASSAM EDUCATION ELEMENTARY DEPTT. DISPUR GHY.-06.
------------
Advocate for : MR.A ADHIKARY Advocate for : MR. R. DHAR SC WPT AND BC appearing for THE STATE OF ASSAM AND 8 ORS Linked Case : WP(C)/3274/2017 MUKUNDA BORO and 98 ORS. S/O MATI RAM BORO VILL- JOKMARI P.O. NIZ DEFELI DIST. BAKSA BTAD ASSAM NO. 1 JOKMARI L.P. SCHOOL 2: TAPAN SARKAR S/O.- LATE HIRALAL SARKAR VILL.- DIMILAPAR P.O.- DUMURIA DIST.- BAKSA B.T.A.D.ASSAM PUB-SALMARA L.P. SCHOOL Page No.# 54/160 3: MANGAL RABHA S/O.- LATE MAHO RAM RABHA VILL.- BATIAMARI P.O.- KALBARI DIST.- BAKSA B.T.A.D.ASSAM NO-2 BATIAMARI L.P. SCHOOL 4: SAYASREE DAIMARY W/O.- SATISH CH. BRAHMA VILL. P.O.- PAKRIBARI DIST.- BAKSA B.T.A.D.ASSAM PAKRIBARI L.P. SCHOOL.
5: OTHELO BASUMATARY S/O.- LATE BIRENDRA BASUMATARY VILL.- KUMARPARA P.O.- CHECHAPANI DIST.- BAKSA B.T.A.D.ASSAM NO-1 CHECHAPANI L.P. SCHOOL.
6: JAIKHLONG DAIMARY S/O.- BINARAM DAIMARY VILL.- UTTAR GOLBERA P.O.- NIZ-DEFELI DIST.- BAKSA B.T.A.D.ASSAM NO-1012 UTTAR GOLBERA L.P. SCHOOL 7: PABITRA DEKA S/O.- DHARANI DEKA VILL.- POLOKATA P.O.- PADDAPAR DIST.- BAKSA B.T.A.D.ASSAM POLOKATA L.P. SCHOOL 8: PRASANT BRAHMA S/O.- KANCHA BRAHMA VILL.- JHARGAON P.O.- PACHIM JHARGAON DIST.- BAKSA B.T.A.D.ASSAM SAURAGURI L.P. SCHOOL 9: ANITA DEVI W/O.- JATIN BHUTTA VILL.P.O.- TULSHIBARI DIST.- KAMRUPASSAM BARALKUCHI L.P. SCHOOL.
10: PABITRA KR. DAS S/O.- CHANMAL DAS VILL.- JOKMARI P.O.- NIZ-DEFELI DIST.- BAKSA B.T.A.D.ASSAM NO-2 JOKMARI L.P. SCHOOL.
11: CHANDRA KT. BORO S/O.- BALO RAM BORO VILL.- BARKHATA P.O.- PASCHIM JHARGAON DIST.- BAKSA B.T.A.D.ASSAM NO- 614 NIZ-DEFELI L.P. SCHOOL 12: RABINDRA BRAHMA S/O.- LATE GATI RAM BRAHMA VILL.- KACHUKATA P.O.- KACHUBARI DIST.- BAKSA B.T.A.D.ASSAM MAZGARI BINAPANI L.P. SCHOOL Page No.# 55/160 13: SYEDA MAFIDA BEGUM W/O.- NURUL ISLAM VILL.- BILPAR P.O.- KALAKUCHI DIST.- BAKSA B.T.A.D.ASSAM MAZDIA MILAN L.P. SCHOOL 14: DHARMESWAR BRAHMA S/O.- LATE GOPAL BRAHMA VILL.- JHARGAON P.O.- PASCHIM JHARGAON DIST.- BAKSA B.T.A.D.ASSAM PASCHIM JHARGAON L.P. SCHOOL 15: JAYANTA BRAHMA S/O.- LATE KHARGESWAR BRAHMA VILL.- JHARGAON P.O.- PASCHIM JHARGAON DIST.- BAKSA B.T.A.D.ASSAM GHOGAPAR NAMOSUDRA L.P. SCHOOL 16: NAMITA BORO W/O.- JAYRAM BORO VILL.- BARKHATA P.O.- PASCHIM JHARGAON DIST.- BAKSA B.T.A.D.ASSAM BARALKHUCHI L.P. SCHOOL 17: NAZRUL ISLAM S/O.- IBRAHIM PANDIT VILL.- SALMARA P.O.- DUMURIA DIST.- BAKSA B.T.A.D.ASSAM CHAPATAL L.P. SCHOOL 18: PRAFULLA DAS S/O.- SIDDHI DAS VILL.- BARALIAPAR P.O.- LATIBARI DIST.- BAKSA B.T.A.D.ASSAM BARALIAPAR L.P. SCHOOL 19: JANALI KALITA W/O.- UDAY DEKA VILL.- JHARGAON P.O.- NAOKATA DIST.- BAKSA B.T.A.D.ASSAM SUAGPUR BAPUJI L.P. SCHOOL 20: BANAMALI CHOUDHURY S/O.- LAKHESWAR CHOUDHURY VILL.- BAREIGAON P.O.- TAMULPUR DIST.- BAKSA B.T.A.D.ASSAM LAGHUNA RABHA L.P. SCHOOL 21: GAJEN DAS S/O.- SIDANANDA DAS VILL. P.O.- KUMARIKATA DIST.- BAKSA B.T.A.D.ASSAM KHAIRABARI L.P. SCHOOL 22: CHANKE BODOSA NARZARY S/O.- KAMALA KT. NARZARY VILL.- AMBARI SARUBHERA P.O.- NO-2 DARRANGAPAR DIST.- BAKSA Page No.# 56/160 B.T.A.D.ASSAM BHERAKHAT L.P. SCHOOL 23: MANNAN CHOUDHURY S/O.- KALAMSHA CHOUDHURY VILL.- LOHARKHATA P.O.- NALBARI DIST.- BAKSA B.T.A.D.ASSAM NO-2 PIPLANI L.P. SCHOOL 24: KUMUD CH. RABHA S/O.-KHADA RAM RABHA VILL. P.O.- MAZDIA DIST.- BAKSA B.T.A.D.ASSAM CHAPATAL L.P. SCHOOL 25: SUKURSING BRAHMA S/O.- BABU RAM BRAHMA VILL.- PUB- KACHUKATA P.O.- KACHUKATA DIST.- BAKSA B.T.A.D.ASSAM LATIBARI L.P. SCHOOL 26: NAZIFA BEGUM W/O.- TAHIDUR RAHMAN VILL.- GERUA P.O.- BARKHOPA DIST.- BAKSA B.T.A.D.ASSAM KALBARI BALIKA L.P. SCHOOL 27: SONENESWAR RABHA S/O.- KHATI RAM RABHA VILL. P.O.- MAZDIA DIST.- BAKSA B.T.A.D.ASSAM SALMARA L.P. SCHOOL 28: GOJEN BASUMATARY S/O.- MANESWAR BASUMATARY VILL.- PANBARI P.O.- KUMARIKATA DIST.- BAKSA B.T.A.D.ASSAM PANBARI NEHARU SISHU BIDYALAYA 29: RABIN DAIMARY S/O.- BISTI DAIMARY VILL.- MADARBARI P.O.- MAZDIA DIST.- BAKSA B.T.A.D.ASSAM POLOKATA L.P. SCHOOL 30: ABDUL MATLEB S/O.- HARIJ ALI VILL.- MADEKATA P.O.- DHEPARGAON DIST.- BAKSA B.T.A.D.ASSAM NO-2 UTTAR GOLBERA L.P. SCHOOL 31: RANISH ALI S/O.- REJJAK ALI VILL.- NO- 1 BATIAMARY P.O.- KUMARIKATA DIST.- BAKSA B.T.A.D.ASSAM NO-1 BATIAMARI L.P. SCHOOL 32: ABUL ALI S/O.- AKBAR ALI VILL.- GERUA P.O.- BARKHOPA DIST.- BAKSA Page No.# 57/160 B.T.A.D.ASSAM GERUA L.P. SCHOOL 33: SONESWAR DAS S/O.- PANI RAM DAS VILL. P.O.- MAZDIA DIST.- BAKSA B.T.A.D.ASSAM PUB-SALMARA L.P. SCHOOL 34: ANIL DAS S/O.- PABITRA DAS VILL.- DIMILAPAR P.O.- DUMAURIA DIST.- BAKSA B.T.A.D.ASSAM GOWALBIL L.P. SCHOOL 35: ANIMA SAIKIA W/O.- PUTUL KALITA VILL. P.O.- TAMULPUR DIST.- BAKSA B.T.A.D.ASSAM GOWALBIL L.P. SCHOOL 36: DURGA CHAPAGAIN S/O.- NARAYAN CHAPAGAIN VILL.- UPARKHUTI P.O.- BANGALIPARA DIST.- BAKSA B.T.A.D.ASSAM NO-167 UPARKHUTI L.P. SCHOOL 37: TANKESWAR BORO S/O.- TAPU RAM BORO VILL. P.O.- DEOSUNGA DIST.- BAKSA B.T.A.D.ASSAM NO-1707 BHOLAJHAR BANGALIPARA L.P. SCHOOL 38: JOGEN DEKA S/O.- SAMBHU RAM DEKA VILL P.O.- MAZDIA DIST.- BAKSA B.T.A.D.ASSAM LENGURKATA L.P. SCHOOL 39: JURI PRABHA MAZUMDAR W/O.- JOGESWAR KALITA VILL P.O.- MAZDIA DIST.- BAKSA B.T.A.D.ASSAM MAZDIA JR. SCHOOL 40: ATHELO DAS W/O.- DIPAK KR. DAS VILL.- ROWMARI P.O.- CHECHAPANI DIST.- BAKSA B.T.A.D.ASSAM ROWMARI L.P. SCHOOL 41: MANIRAM SWARGIARY S/O.- CHANDRA BASUMATARY VILL.- LATIBARI P.O.- PAKRIBARI DIST.- BAKSA B.T.A.D.ASSAM KHAIRABARI L.P. SCHOOL 42: ANIL KR. NATH S/O.- AMULYA NATH VILL. P.O.- PADDAPAR DIST.- BAKSA B.T.A.D.ASSAM BARKAJULI DUKHIA L.P. SCHOOL 43: DEBA KALITA W/O.- HEMEN MEDHI VILL.- LOHARKHATA Page No.# 58/160 P.O.- ADABARI DIST.- NALBARIASSAM DOWAMAKHA BARALIAPAR L.P. SCHOOL 44: BINESWAR NARZARY S/O.- LEBAR NARZARY VILL. P.O.- NIZ-DEFELI DIST.- BAKSA B.T.A.D.ASSAM NO-2 JOKMARI L.P. SCHOOL 45: SUNIL BASUMATARY S/O.- PROMUD BASUMATARY VILL.- BELKHUTI P.O.- KUMARIKATA DIST.- BAKSA B.T.A.D.ASSAM ANGARKATA MATANGAPAR L.P. SCHOOL 46: RUKMINI RABHA W/O.- BALENDRA RABHA VILL.- UPARCHARIA P.O.- CHECHAPANI DIST.- BAKSA B.T.A.D.ASSAM UPARCHARIA L.P. SCHOOL 47: SUNFUNG BRAHMA S/O.- ROBIN BRAHMA VILL.- JHARGAON P.O.- PASCHIM JHARGAON DIST.- BAKSA B.T.A.D.ASSAM NO- 589 JHARGAON JR. BASIC SCHOOL 48: BINAY BASUMATARY S/O.- GHANAKANTA BORO VILL.- JOKMARI P.O.- NIZ-DEFELI DIST.- BAKSA B.T.A.D.ASSAM NO-4 UTTAR GOLBERA L.P. SCHOOL 49: RATNESWAR BORO S/O.- BILAM BORO VILL.- POLOKATA P.O.- PADDAPAR DIST.- BAKSA B.T.A.D.ASSAM POLOKATA L.P. SCHOOL 50: NAREN RAMCHIARY S/O.- KALICHARAN RAMCHIARY VILL.- PADMAPAR P.O.- PADDAPAR DIST.- BAKSA B.T.A.D.ASSAM PADMAPAR L.P. SCHOOL 51: DIPAK RABHA S/O.- HAREN RABHA VILL. P.O.- BARKHOPA DIST.- BAKSA B.T.A.D.ASSAM GHOGAPAR NAMASUDRA L.P. SCHOOL 52: BHUDHAR HALOI S/O.- DEBI RAM HALOI VILL. P.O.- KAKAYA DIST.- NALBARIASSAM PASCHIM UPARKHUTI L.P. SCHOOL 53: MOHINI MOHAN BORO S/O.- GHONA BORO VILL.- NO-2 JALTHENGPAR P.O.- NAOKATA DIST.- BAKSA Page No.# 59/160 B.T.A.D.ASSAM DEOSUNGA NABA MILAN L.P. SCHOOL 54: DINESH DAS S/O.- GHANAKATA DAS VILL.- UPARKHUTI P.O.- BANGALIPARA DIST.- BAKSA B.T.A.D.ASSAM DEONGSUNGA JANATA L.P. SCHOOL 55: DWIZLANG BASUMATARY S/O.- KAMESWAR BASUMATARY VILL.- KUHIPAR P.O.- CHECHAPANI DIST.- BAKSA B.T.A.D.ASSAM ANGARKATA HAZONG BASTI L.P. SCHOOL 56: PRASANNA DAS S/O.- GABINDA DAS VILL.- NO-2 TETELIGURI P.O.- KALAKUCHI DIST.- BAKSA B.T.A.D.ASSAM TETELIGURI L.P. SCHOOL 57: NIRMALA DEKA W/O.- NAREN DEKA VILL.- KATAHBARI P.O.- PADDAPAR DIST.- BAKSA B.T.A.D.ASSAM NO. 1079 DARRANGA KATAHBARI L.P. SCHOOL 58: NARENDRA BORO S/O.- SANI RAM BORO VILL.- ROWMARI P.O.- CHECHAPANI DIST.- BAKSA B.T.A.D.ASSAM ROWMARI L.P. SCHOOL 59: AKSHAY KR. DAS S/O.- LAKHIKANTA DAS VILL. P.O.- MAZDIA DIST.- BAKSA B.T.A.D.ASSAM LENGURKATA L.P. SCHOOL 60: RUPALI BORO W/O.- UPEN BASUMATARY VILL.- NIZ-DEFELI P.O.- JHARKONA DIST.- BAKSA B.T.A.D.ASSAM GHOGMARI L.P. SCHOOL 61: DHANLA DAIMARY S/O.- ANDA RAM BORO VILL.- BATIAMARI P.O.- KALBARI DIST.- BAKSA B.T.A.D.ASSAM NO-2 BATIAMARI L.P. SCHOOL 62: BIJAY CHOUDHURY S/O.- JATIN CHOUDHURY VILL.- ALINGIDAL P.O.- BHADRA DIST.- NALBARI ASSAM KUMBHIJHAR L.P. SCHOOL 63: RABI RAM BORO S/O.- MAGAN BORO VILL.- BARKHATA P.O.- PASCHIM JHARGAON DIST.- BAKSA Page No.# 60/160 B.T.A.D.ASSAM GERUAPAR L.P. SCHOOL 64: UMESH SARANIA S/O.- HARMOHAN DAS VILL.- BARBHERA P.O.- CHECHAPANI DIST.- BAKSA B.T.A.D.ASSAM KANDULIMARA L.P. SCHOOL 65: BIPUL KALITA H/T S/O.- RAJEN KALITA VILL. P.O.- MAZDIA DIST.- BAKSA B.T.A.D.ASSAM NO. 2 CHAPATAL L.P. SCHOOL 66: DINESH DEKA S/O.- UPENDRA NATH DEKA VILL.- BARKHATA P.O.- PASCHIM JHARGAON DIST.- BAKSA B.T.A.D.ASSAM PASCHIM JHARGAON L.P. SCHOOL 67: JAYANTI BORO W/O.- SOMEN BRAHMA VILL. GERUA P.O.- KALBARI DIST.- BAKSA B.T.A.D.ASSAM NO-2 BATIAMARI L.P. SCHOOL 68: BAIJAYANTI BORO W/O.- DWIJENDRA BORO VILL.- PANBARI P.O.- KUMARIKATA DIST.- BAKSA B.T.A.D.ASSAM AMBARI-BATABARI L.P. SCHOOL 69: DHIREN TALUKDAR S/O.- PARSU RAM RAJBONGSHI VILL.- BARKARKUCHI P.O.- MILANPUR DIST.- NALBARIASSAM 1012 UTTAR GOLBERA L.P. SCHOOL 70: DIMALA BRAHMA W/O.- SUBHASH CH. BASUMATARY VILL.- UPARKHUTI P.O.- BANGALIPARA DIST.- BAKSA B.T.A.D.ASSAM DEOSUNGA NABA MILAN L.P. SCHOOL 71: SONABATI BASUMATARY W/O.- BHAIRAB MUSAHARY VILL.- PALASHGURI P.O.- CHECHAPANI DIST.- BAKSA B.T.A.D.ASSAM PALASHGURI L.P. SCHOOL 72: KHARGESWARI BORO W/O.- JAYSANG BORO VILL.- KADANGA P.O.- CHECHAPANI DIST.- BAKSA B.T.A.D.ASSAM PALASHGURI L.P. SCHOOL 73: BIMALA KALITA Page No.# 61/160 W/O.- PRADIP KALITA VILL.- JHARGAON P.O.- PASCHIM JHARGAON DIST.- BAKSA B.T.A.D.ASSAM GERUA L.P. SCHOOL 74: PRADIP KALITA S/O.- NABIN KALITA VILL.- JHARGAON P.O.- PASCHIM JHARGAON DIST.- BAKSA B.T.A.D.ASSAM GERUA L.P. SCHOOL 75: PRADIP DAS S/O.- GAJEN DAS VILL.- DIGHILIPAR P.O.- TAMULPUR DIST.- BAKSA B.T.A.D.ASSAM SALMARA L.P. SCHOOL 76: KANAK DAS S/O.- PRASANNA DAS VILL.- DIMILAPAR P.O.- TAMULPUR DIST.- BAKSA B.T.A.D.ASSAM GOWALBIL L.P. SCHOOL.
77: BHAGABAN BORO S/O.- CHAKRADHAR BORO VILL.- BHAKATPARA P.O.- TAMULPUR DIST.- BAKSA B.T.A.D.ASSAM PASCHIM PUNIA L.P. SCHOOL 78: MEERA BEGUM W/O.- AFTAB HUSSAIN VILL.- BAHBARI P.O.- KUMARIKATA DIST.- BAKSA B.T.A.D.ASSAM DAUDANGBARI L.P. SCHOOL 79: GURU PRASAD HUZURI S/O.- NANDA RAM HUZURI VILL.- BHAKATPAR P.O.- TAMULPUR DIST.- BAKSA B.T.A.D.ASSAM PADMAPAR L.P. SCHOOL 80: ABUL HUSSAIN S/O.- AZIZAR RAHMAN VILL.- NO-1 BATIAMARI P.O.- KUMARIKATA DIST.- BAKSA B.T.A.D.ASSAM DAUDANGBARI L.P. SCHOOL 81: SULTANA REJIYA W/O.- MANIRUDDIN AHMED VILL.- BAHBARI P.O.- KUMARIKATA DIST.- BAKSA B.T.A.D.ASSAM BAHBARI L.P. SCHOOL 82: KHADIJA BEGUM W/O.- MAINUL HAQUE CHOUDHARY VILL.- BAHBARI P.O.- KUMARIKATA DIST.- BAKSA B.T.A.D.ASSAM NALJORA L.P. SCHOOL Page No.# 62/160 83: ABALA BASUMATARY W/O.- MUKUT NARZARY VILL. P.O.- NIZ-DEFELI DIST.- BAKSA B.T.A.D.ASSAM NIZ-DEFELI BALIKA L.P. SCHOOL 84: CHAMPA RAMCHIARY W/O.- DHANESWAR SWARGIARY VILL.- DAKHIN GANDHIBARI P.O.- GANDHIBARI DIST.- BAKSA B.T.A.D.ASSAM NO-2 DAKHIN GANDHIBARI L.P. SCHOOL 85: JOGESWAR BASUMATARY S/O.- ABEN BASUMATARY VILL.- AMBARI SARUBHERA P.O.- NO-2 DARANGAPAR DIST.- BAKSA B.T.A.D.ASSAM AMBARI SARUBHERA L.P. SCHOOL 86: JAYANTA BARMAN S/O.- JAGEN BARMAN VILL.- TETELIGURI P.O.- KALAKUCHI DIST.- BAKSA B.T.A.D.ASSAM GUWAKUCHI L.P. SCHOOL 87: ALIMUDDIN AHMED S/O.- MAKIBAR RAHMAN VILL.- PHAHURABARI P.O.- HAZARAGAON DIST.- BAKSA B.T.A.D.ASSAM NO. 348 HAZARAGAON L.P. SCHOOL 88: NILIMA DAS W/O.- AMEN DAS VILL.- BAHBARI P.O.- KUMARIKATA DIST.- BAKSA B.T.A.D.ASSAM BAHBARI L.P. SCHOOL 89: JOGESWAR NARZARY S/O.- LATE PANI RAM NARZARY VILL.- PHAHURABARI P.O.- HAZARAGAON DIST.- BAKSA B.T.A.D.ASSAM NO. PHAHURABARI L.P. SCHOOL 90: ABHI RAM NATH S/O.- DEBHI RAM NATH VILL. P.O.- KALBARI DIST.- BAKSA B.T.A.D.ASSAM NO. 2 BATIAMARI L.P. SCHOOL.
91: GUNIN DAS S/O.- LT. BHABEN DAS VILL.- BHALUKJHAR P.O.- KUMARIKATA DIST.- BAKSA B.T.A.D.ASSAM CHANDANPUR L.P. SCHOOL.
92: ABDUL RAMJANUL MABARAK S/O.- ABUWAHED ABDULLA VILL.- BARKHATA P.O.- PASCHIM JHARGAON DIST.- BAKSA B.T.A.D.ASSAM BARALKUCHI L.P. SCHOOL.
Page No.# 63/160 93: MANOJ HAZARIKA S/O.- LATE GAURI HAZARIKA VILL.- CHURCHURI P.O.- BARNADI DIST.- NALBARIASSAM SUNDARPUR L.P. SCHOOL.
94: REJINA KISKU W/O.- DHURAM TUDU VILL.- CHARIVELLA P.O.- TEBITOLA DIST.- BAKSA B.T.A.D.ASSAM DIGHALDONG L.P. SCHOOL 95: MAKIBAR RAHMAN S/O.- HAZARAT ALI VILL.- SALMARA P.O.- DUMURIA DIST.- BAKSA B.T.A.D.ASSAM SALMARA L.P. SCHOOL 96: MANESWAR BORO S/O.- ABHIRAM BORO VILL.- BARALIAPAR P.O.- ZARKONA DIST.- BAKSA B.T.A.D.ASSAM NO-3 BARALIAPAR L.P. SCHOOL 97: DHARANI BORO S/O.- HANGLA BORO VILL. P.O.- KALBARI DIST.- BAKSA B.T.A.D.ASSAM HABIBARI L.P. SCHOOL 98: DHARMA KT. THAKURIA S/O.- SRI RAM HARI THAKURIA VILL. P.O.- KALCHENI DIST.- BAKSA B.T.A.D.ASSAM NO-2 KALCHENI L.P. SCHOOL 99: GOLSING BORO S/O.- DEWBAR BORO VILL.- KADANGA P.O.- CHECHAPANI DIST.- BAKSA B.T.A.D.ASSAM NO.2 N.C. ANGARKATA L.P. SCHOOL VERSUS THE STATE OF ASSAM and 10 ORS. REP. BY THE COMMISSIONER AND SECRETARY DEPARTMENT OF ELEMENTARY EDUCATION DISPUR GUWAHATI -06.
2:THE DEPARTMENT OF FINANCE REPRESENTED BY THE COMMISSIONER AND SECRETARY GOVERNMENT OF ASSAM DISPUR GUWAHATI- 781006.
3:THE BODOLAND TERRITORIAL COUNCIL REPRESENTED BY THE SECRETARY Page No.# 64/160 DEPARTMENT OF EDUCATION KOKRAJHAR 4:THE PRINCIPAL SECRETARY BODOLAND TERRITORIAL COUNCIL.
5:THE SECRETARY DEPARTMENT OF EDUCATION BODOLAND TERRITORIAL COUNCIL KOKRAKHAR 6:THE DIRECTOR OF EDUCATION BODOLAND TERRITORIAL COUNCIL KOKRAKHAR 7:THE UNDER SECRETARY BODOLAND TERRITORIAL COUNCIL KOKRAKHAR 8:THE BLOCK ELEMENTARY EDUCATION OFFICER TIHU BARAMA BLOCK BASKA.
9:THE BOCK ELEMENTARY EDUCATION OFFICER MUSHULPUR BLOCK BASKA 10:THE BLOCK ELEMENTARY EDUCATION BLOCK TAMULPUR BLOCK 11:THE DEPUTY INSPECTOR OF SCHOOLS BAKSA.
12:W.P.T and BC REP. BY THE COMMISSIONER and SECRETARY GOVT. OF ASSAM DISPUR GUWAHAT- 6
------------
Advocate for : MR.M P SARMA Advocate for : SC FINANCE appearing for THE STATE OF ASSAM and 10 ORS.
Linked Case : WP(C)/416/2018 Page No.# 65/160 OM NATH SARMA S/O. SRI HARI PRASAD SARMA ASSTT. TEACHER SOHBARI L.P. SCHOOL VILL. CHAULKARA SOHABARI P.O. NIKASHI DIST. BAKSA (BTAD) ASSAM.
2: KAMALA NEPAL D/O. SRI KUKUNDA NEPAL ASSTT. TEACHER ADLA MILAN BAGANPARA L.P. SCHOOL VILL. BHUTANKHUTI P.O. BAGANPARA DIST. BAKSA B.T.A.D. ASSAM 3: SRI HAREN DAS S/O. LT. BHOGARAM DAS ASSTT. TEACHER ADLA MILAN BAGANPARA L.P. SCHOOL VILL. AND P.O. BAGANPARA DIST. BAKSA B.T.A.D. ASSAM 4: SMT. NAYANMANI DEKA W/O. SRI TAPAN DAS ASSTT. TEACHER SONPUR SHISHU KALYAN L.P. SCHOOL VILL. AND P.O. SONAPUR DIST. BAKSA (BTAD) ASSAM 5: SMT. MEBLI BASUMATARI C/O. JOGEN BASUMATARY ASSTT. TEACHER NO. 672 ADALBARI L.P. SCHOOL VILL. ADALBARI P.O. AND P.S. MUSHALPUR DIST. BAKSA (BTAD) ASSAM 6: RANJAN RAMCHIARY Page No.# 66/160 C/O. LT. SARBESWAR RAMCHIARY ASSTT. TEACHER CHEUNIPAM L.P. SCHOOL VILL. AND P.O. BARAMA DIST. BAKSA (BTAD) ASSAM 7: SMT. BIMALA HALOI W/O. SRI ARABINDA DAS ASSTT. TEACHER THAKURSUPA L.P. SCHOOL VILL. GARBHITAR P.O. NIZ-DHAMDHAMA DIST. BAKSA (BTAD) ASSAM 8: SRI DILIP BHATTA S/O. LT. MANIK BHATTACHARYA ASSTT. TEACHER PUB-JULUKI L.P. SCHOOL VILL. JULUKI P.O. BARAMA DIST. BAKSA (BTAD) ASSAM 9: MINU KALITA W/O. MAHIDHAN KALITA ASSTT. TEACHER DEHAGNI L.P. SCHOOL VILL. AND P.O. PUB-BAIMAKHA P.S. TIHU DIST. BAKSA (BTAD) ASSAM.
VERSUS THE STATE OF ASSAM REP. BY THE SECRETARY GOVT. OF ASSAM EDUCATION (ELEMENTARY) DEPTT. DISPUR GHY.
2:THE DIRECTOR OF ELEMENTARY EDUCATION ASSAM KAHILIPARA GHY.
Page No.# 67/160 3:THE BODOLAND TERRITORIAL COUNCIL REP. BY ITS PRINCIPAL SECRETARY KOKRAJHAR P.O. KOKRAJHAR DIST. KOKRAJHAR (BTAD) ASSAM 4:THE SECRETARY OF EDUCATION BTC KOKRAJHAR P.O. KOKRAJHAR DIST. KOKRAJHAR BTAD ASSAM 5:THE JOINT SECRETARY BODOLAN TERRITORIAL COUNCIL SECRETARIAT BODOFA NWGWR EDUCATION (ELEMENTARY) DEPTT. P.O. AND DIST. KOKRAJHAR (BTAD) ASSAM 6:THE DIRECTOR OF EDUCATION B.T.C. KOKRAJHAR P.O. KOKRAJHAR DIST. KOKRAJHAR (BTAD) ASSAM 7:THE DIST. ELEMENTARY EDUCATION OFFICER BAKSA P.O. MUSHALPUR DIST. BAKSA (BTAD) ASSAM 8:THE DY. INSPECTOR OF SCHOOLS BAKSA MUSHALPUR DIST. BAKSA (BTAD) ASSAM 9:THE BLOCK ELEMENTARY EDUCATION OFFICER Page No.# 68/160 TAMULPUR BLOCK P.O. TAMULPUR DIST. BAKSA (B.T.A.D.) ASSAM 10:THE BLOCK ELEMENTARY EDUCATION OFFICER BAKSA BLOCK P.O. MUSHALPUR DIST. BAKSA (B.T.A.D.) ASSAM 11:THE COMMISSIONER OF FINANCE GOVT. OF ASSAM DISPUR P.O. DISPUR GHY.
------------
Advocate for : MR. P SARMAH Advocate for : SC ELEMENTARY EDU. appearing for THE STATE OF ASSAM Linked Case : WP(C)/5220/2022 SACHINDRA KUMAR HALOI S/O SRI DEBEN HALOI ASSTT. TEACHER DAKHIN DEPHELI M.E. SCHOOL VILL. AND P.O.- DEPHELI P.S.- TAMULPUR DIST.- BAKSA (B.T.C.) ASSAM PERMANENT RESIDENT OF VILLAGE- BARAGRA P.O.- HATINAMATI P.S. AND DIST.- NALBARI ASSAM PIN- 781335.
Page No.# 69/160 VERSUS THE STATE OF ASSAM AND 7 ORS. REP. BY THE SECRETARY TO THE GOVT. OF ASSAM EDUCATION (ELEMENTARY) DEPTT. DISPUR GUWAHATI- 6.
2:THE DIRECTOR OF ELEMENTARY EDUCATION ASSAM KAHILIPARA GUWAHATI- 19.
3:THE BODOLAND TERRITORIAL COUNCIL REP. BY THE PRINCIPAL SECRETARY KOKRAJHAR P.O.-KOKRAJHAR DIST
- KOKRAJHAR (BTC) ASSAM PIN- 783370.
4:THE SECRETARY BODOLAND TERRITORIAL COUNCIL KOKRAJHAR P.O.- KOKRAJHAR ASSAM PIN- 783370.
5:THE DIRECTOR OF EDUCATION BODOLAND TERRITORRIAL COUNCIL P.O.- KOKRAJHAR DIST.- KOKRAJHAR (BTC) ASSAM PIN- 783370.
6:THE DISTRICT ELEMENTARY EDUCATION OFFICER BAKSA P.O.- MUSHALPUR DIST.- BAKSA (BTC) ASSAM PIN- 781372.
7:BLOCK ELEMENTARY EDUCATION OFFICER TAMULPUR Page No.# 70/160 P.O.- TAMULPUR DIST.- BAKSA (BTR) ASSAM PIN- 781367.
8:THE COMMISSIONER OF FINANACE GOVERNMENT OF ASSAM DISPUR GUWAHATI- 6.
------------
Advocate for : MR. S UPADHAY Advocate for : SC ELEM. EDU appearing for THE STATE OF ASSAM AND 7 ORS.
Linked Case : WP(C)/4181/2016 GOBINDA BARMAN and 303 ORS ASSISTANT TEACHER ATHIABARI M.V. SCHOOL VERSUS THE STATE OF ASSAM AND 6 ORS REP. BY THE COMMISSIONER AND SECRETARY TO THE GOVT. OF ASSAM EDUCATION ELEMENTARY DEPARTMENT DISPUR GUWAHATI - 781006.
------------
Advocate for : MS.P SHARMA Advocate for : SC ELEMENTARY EDUCATION appearing for THE STATE OF ASSAM AND 6 ORS Linked Case : WP(C)/3436/2021 ANJANA CHAKRABARTY AND ANR W/O JIVAN CHAKRBORTY R/O VILL- NARAYANPUR P.O. SIDHINATHPUR P.S. TAMULPUR DIST. BAKSA ASSAM PIN-781368 Page No.# 71/160 2: SRI PINKU DAS S/O LATE PRAFULLA DAS R/O VILL- NARAYANPUR P.O. SIDHINATHPUR P.S. TAMULPUR DIST. BAKSA ASSAM PIN-781368 VERSUS THE BODOLAND TERRITORIAL COUNCIL AND 4 ORS REP. BY PRINCIPAL SECRETARY DEPARTMENT OF EDUCATION BODOFA NAGAR KOKRAJHAR ASSAM 2:THE JOINT SECRETARY BTC KOKRAJHAR ASSAM 3:THE DIRECTOR OF EDUCATION BODOLAND TERRITORIAL COUNCIL KOKRAJHAR TOWN DISTRICT- KOKRAJHAR ASSAM 4:THE DISTRICT ELEMENTARY EDUCATION OFFICER BAKSA TAMULPUR ASSAM 5:THE BLOCK ELEMENTARY EDUCATION OFFICER BAKSA TAMULPUR ASSAM
------------
Advocate for : MRS. K DEVI Advocate for : SC BTC appearing for THE BODOLAND TERRITORIAL COUNCIL AND 4 ORS Page No.# 72/160 Linked Case : WP(C)/5739/2017 RAJANI KANTA KALITA and 39 ORS. S/O SRI NAMANI RAM KALITA VILL- DALANGPAR P.O. ULUBARI DIST. BAKSA BTAD ASSAM PIN - 781367 ASSTT. TEACHER OF RAMESUBURI M.E. SCHOOL.
2: RAMESWARKALITA S/O- SRI BHABITKALITA VILL - NO. 2 PUB-HOWLI P.O-KACHUBARI DIST -BAKSA BTAD ASSAM ASSTT.TEACHER OF RAMESUBURI M.E SCHOOL.
3: PRATULBHAGABATI S/O- LATE NAGENDRABHAGABATI VILL - PUB KACHUKATA P.O -LATIBARI DIST -BAKSA BTAD ASSAM ASSTT.TEACHER OF LATIBARI M.E SCHOOL.
4: GOPAN DAS S/O- SRI CHANDRA DAS VILL -MAJGARI P.O-LATIBARI DIST -BAKSA BTAD ASSAM ASSTT.TEACHER OF LATIBARI M.E SCHOOL.
5: KANAKKALITA S/O- LATE GOBINDAKALITA VILL -MURARA P.O-RANGIA DIST - KAMRUP ASSAM ASSTT. TEACHER OF LATIBARI M.E SCHOOL 6: JARMAL BRAHMA S/O- SRI MAHESWAR BRAHMA VILL - PUB KACHUKATA P.O-KACHUKATA DIST -BAKSA BTAD ASSAM ASSTT.TEACHER OF LATIBARI M.E SCHOOL 7: AMBARCHETRY S/O- SRI LOKBAHADURCHETRY VILL-BAREIGAON P.O-TAMULPUR DIST-BAKSA BTAD ASSAM ASSTT.TEACHER OF GOPINATHBARDOLOI M.E SCHOOL 8: GAUTAMSARMA S/O- LATE KUMUD CH. SARMA VILL -GANDHIA P.O-GANDHIA DIST- NALBARI ASSAM ASSTT.TEACHER OF BHANGBARI M.V. SCHOOL.
9: RUSTAMRABHA S/O- DEBEN CH. RABHA VILL-PADMAPARA P.O. PADDAPAR DIST-BAKSA BTAD ASSAM ASSTT.TEACHER OF PADMA ANANDA M.E SCHOOL.
Page No.# 73/160 10: BINODRABHA S/O- JOY RAM RABHA VILL-PADMAPARA P.O-PADDAPAR DIST -BAKSA BTAD ASSAM ASSTT.TEACHER OF PADMA ANANDA M.E SCHOOL 11: GIRINKALITA S/O- LATE DHARANIDHARKALITA VILL-GERUA P.OBARKHOPA DIST-BAKSA BTADASSAM ASSTT.TEACHER OF BARBELBARI M.E SCHOOL 12: MADHAB CH. KALITA S/O- LATE BANTI RAM KALITA VILL -CHOKAMARI P.O-BARKHOPA DIST-BAKSA BTADASSAM ASSTT.TEACHER OF BARBELBARI M.E SCHOOL 13: ANIMA KALITA W/O- SRI KANDARPABORO VILL-BAREIGAON P.O-TAMULPUR DIST-BAKSA BTAD ASSAM ASSTT.TEACHER OF BARBELBARI M.E SCHOOL.
14: DIPAKKUMAR DAS S/O- LATE GAGAN CH. DAS VILL -BARKHOPA P.O-BARKHOPA DIST-BAKSA BTAD ASSAM ASSTT. TEACHER OF HARINARAYAN M.E SCHOOL.
15: NANDA KALITA S/O- LATE JANIK RAM KALITA VILL GHOWARKUCHI P.O. GHOGRAPAR DIST NALBARI ASSAM ASSTT.TEACHER OF BAGARIKHUTI MILAN M.E SCHOOL 16: NABA KUMAR BARMAN S/O- LATE SUBALBARMA VILL - NO. 2 BAGARIKHUTI P.O -BAGARIKHUTI DIST-BAKSA BTADASSAM ASSTT.TEACHER OF BAGARIKHUTI MILAN M.E SCHOOL.
17: HARI DAS NAMASARMA S/O- LATE KRISHNA NAMASARMA VILL -BIMALANAGAR P.O-DONGARGAON DIST-BAKSA BTADASSAM ASSTT.TEACHER OF BAGARIKHUTI MILAN M.E SCHOOL.
18: KAJAL DAS S/O-MADANBHOWMIK VILL NO. 2 BAGARIKHUTI P.O-BAGARIKHUTI DIST -BAKSA BTAD ASSAM ASSTT.TEACHER OF BAGARIKHUTI MILAN M.E SCHOOL.
19: PURNABAHADURCHETRY S/O- LATE TILBAHADURCHETRY VILL -UPARKHUTI Page No.# 74/160 P.O-BANGALIPARA DIST-BAKSABTADASSAM ASSTT.TEACHER OF GANGA MAYA M.E SCHOOL.
20: SANJANSARKAR S/O- LATE GAJENDRASARKAR VILL -BHAWRAGURI P.O-NAGRIJULI DIST-BAKSABTADASSAM ASSTT.TEACHER OF BAGARIKHUTI MILAN M.E SCHOOL 21: LAXMANSARMA S/O- SRI BHABANISARMA VILL-BHAWRAGURI P.O -NAGRIJULI DIST-BAKSABTADASSAM ASSTT.TEACHER OF AHIYABARI M.E SCHOOL.
22: PRANABMAHANTA S/O- LATE ATULMAHANTA VILL -BARALIAPAR P.O-LATIBARI DIST-BAKSA BTADASSAM ASSTT.TEACHER OF AHIYABARI M.E SCHOOL.
23: TILAKKALITA S/O- SRI SUNANDAKALITA VILL -NIZDEFELI P.O-NIZDEFELI DIST-BAKSABTADASSAM ASSTT.TEACHER OF DAKHINDEFELI M.E SCHOOL.
24: ANJUBHARALI S/O- LATE UPENDRANATHBHARALI VILLBHOLAJARUPARKHUTI P.O BANGALIPARA DIST BAKSABTADASSAM ASSTT.TEACHER OF DAKHINDEFELI M.E SCHOOL.
25: RITA CHAUDHARY S/O- LATE KALPA RAM CHAUDHARY VILL -BARKHATA P.O-BARKHATA DIST BAKSABTADASSAM ASSTT.TEACHER OF DAKHINDEFELI M.E SCHOOL.
26: RAMELABASUMATARY D/O- LATE SANI RAM BASUMATARY VILL PUB NOWKATA P.O. NOWKATA DIST BAKSABTADASSAM ASSTT.TEACHER OF NOWKATA MILAN M.E SCHOOL.
27: LARAIGWNMUSAHARY S/O- LATE BOLOGRAMUSAHARY VILL KALAJHAR P.O. PATKIJULI DIST BAKSABTADASSAM ASSTT.TEACHER OF PATKIJULI M.E SCHOOL.
28: SUNIL KUMAR CHETRY S/O SRI NAINASINGHCHETRY VILL KARKHELA P.O. CHECHAPANI DIST BAKSABTADASSAM ASSTT.TEACHER OF KHAIRANI M.E SCHOOL Page No.# 75/160 29: BHABESH DEKA S/O- LATE KABI RAM DEKA VILL- NIZJHARGAON P.O.- NOWKATA DIST- BAKSA BTAD ASSAM ASSTT.TEACHER OF NIZJHARGAON M. V. SCHOOL.
30: KIRANBALA DEKA W/O SRI DHIRENDRANATHKALITA VILL UPARKHUTI P.O -BANGALIPARA P.S. TAMULPUR DIST BAKSA BTAD ASSAM ASSTT.TEACHER OF BHOLAJHAR M. E SCHOOL UPARKHUTI.
31: CHANDANA DAS W/O- SRI ANIL KALITA VILL -UPARKHUTI P.O -BANGALIPARA DIST -BAKSA BTAD ASSAM ASSTT.TEACHEROFBHOLAJHAR M. E. SCHOOLUPARKHUTI 32: BASANTA DEKA S/O LATE HARENDRA DEKA VILL-NIZJHARGAON P.ONOWKATA DIST-BAKSA BTAD ASSAM ASSTT.TEACHEROFNIZJHARGAON M.V SCHOOL 33: BIRESWARNARZARY S/O-SAMINNARZARY VILL-NO. 2 SUAGPUR P.O- SUAGPUR DISTBAKSA BTAD ASSAM ASST.TEACHER OF SUAGPUR M.V SCHOOL.
34: BIPULBORO S/O-SRI DINESH BORO VILL-SUAGPUR P.O- SUAGPUR DISTBAKSA BTAD ASSAM ASSTT.TEACHER OF SUAGPUR M.V SCHOOL.
35: SRIMATI BHANUPRABHA DEVI W/O- KULEN CHANDRA DAS VILL-UPAKHUTI P.O- BENGALIPARA DISTBAKSA BTAD ASSAM ASSTT.TEACHER OF BHOGPUR HIGH SCHOOL.
36: SRI TIKA RAM SUBEDI S/O- LATE DEVI PRASAD SUBEDI VILL-BENGALIPARA P.O- BENGALIPARA. DISTBAKSA BTAD ASSAM ASSTT.TEACHER OF M.E SCHOOL UPARKHUTI.
37: SRI NIRMAL DAS S/O- SRI DHIREN DAS VILL-CHURANGBORI P.O- TAMULPUR DISTBAKSA BTAD ASSAM ASSTT.TEACHER OF BAGARIKHUTI M.E MILAN SCHOOL 38: SATISHTALUKDAR S/O- LATE GOPALTALUKDAR VILL-KUMARPARA Page No.# 76/160 P.O- BARSIMALUGURI DISTBAKSA BTAD ASSAM ASSTT.. TEACHER BARSIMALUGURI M.V SCHOOL 39: SRI BHUMIDHAR DEKA S/O- LATE UMAKANTA DEKA VILL-SANTIPUR P.O- NIZ - SANTIPUR DIST-BAKSA BTAD ASSAM PINCODE- 781349 ASSTT.. TEACHER BARSIMALUGURIM.V.SCHOOL 40: SRI TAPANHALOI S/O- LATE GOBINDAHALOI VILL-BARSIMALUGURI P.O- BARSIMALUGURI DIST-BAKSA BTAD ASSAM PINCODE- 781346. ASSTT.. TEACHER BARSIMALUGURI M.V SCHOOL VERSUS THE STATE OF ASSAM and 9 ORS. REP. BY THE COMMISSIONER AND SECRETARY DEPARTMENT OF ELEMENTARY EDUCATION DISPUR GUWAHATI -06.
2:THE DEPARTMENT OF FINANCE REPRESENTED BY THE COMMISSIONER AND SECRETARY GOVERNMENT OF ASSAM DISPUR GUWAHATI- 781006.
3:W.P.T and B.C DEPARTMENT REPRESENTED BY THE COMMISSIONER AND SECRETARY DISPUR GUWAHATI- 781006 4:THE BODOLAND TERRITORIAL COUNCIL REPRESENTED BY THE SECRETARY DEPARTMENT OF EDUCATION KOKRAJHAR 5:THE PRINCIPAL SECRETARY BODOLAND TERRITORIAL COUNCIL.
6:THE SECRETARY DEPARTMENT OF EDUCATION BODOLAND TERRITORIAL COUNCIL KOKRAKHAR 7:THE DIRECTOR OF EDUCATION Page No.# 77/160 BODOLAND TERRITORIAL COUNCIL KOKRAKHAR 8:THE JOINT SECRETARY BODOLAND TERRITORIAL COUNCIL KOKRAKHAR 9:THE BLOCK ELEMENTARY EDUCATION BLOCK TAMULPUR BLOCK 10:THE DEPUTY INSPECTOR OF SCHOOLS BAKSA.
------------
Advocate for : MR.R SINGHA Advocate for : SC BTC appearing for THE STATE OF ASSAM and 9 ORS.
Linked Case : WP(C)/122/2018 PARESH CHANDRA RAJBONGSHI ASSISTANT TEACHER NO. 1 GHOGAPAR L.P. SCHOOL 2: TILAK KALITA ASSISTANT TEACHER NO.2 AHOPA L.P. SCHOOL 3: NABA ROY ASSISTANT TEACHER NO.2 AHOPA M.V. SCHOOL 4: SAILEN TALUKDAR ASSISTANT TEACHER NO.2 NOWAKHAT L.P. SCHOOL 5: DILIP KR. SHIL ASSISTANT TEACHER NO.2 DOWAMAKHA BARNALIPAR L.P. SCHOOL 6: NANDITA BARUAH ASSISTANT TEACHER NO.2 NO.1 GHOGAPAR L.P. SCHOOL 7: HEMANTA SALOI ASSISTANT TEACHER Page No.# 78/160 NO.2 BARKAJULI DUKHIA L.P. SCHOOL 8: BASANTA DAS ASSISTANT TEACHER BARKAJULI DUKHIA L.P. SCHOOL 9: KAILASH DAS ASSISTANT TEACHER NO. 2 JOKMARI L.P. SCHOOL 10: NARENDRA NATH KALITA ASSISTANT TEACHER JAJIKONA L.P. SCHOOL 11: KRISHNA CHAKRABORTY ASSISTANT TEACHER NO. 1 SOUGPUR BAPUJI L.P. SCHOOL 12: JYOTSHNA KALITA ASSISTANT TEACHER DAWAMAKHA BARALIPAR L.P. SCHOOL 13: KAMINI KALITA ASSISTANT TEACHER NO. 1 GHOGAPAR L.P. SCHOOL 14: ABDUL ALI ASSISTANT TEACHER NO. 2 SINGRAPARA L.P. SCHOOL 15: LAKHY DAS ASSISTANT TEACHER ANADAPUR L.P. SCHOOL 16: PRADIP TAHBILDAR ASSISTANT TEACHER ANADAPUR C-BLOCK SCHOOL 17: RATUL DAS ASSISTANT TEACHER BARAMCHARI JR. BASIC L.P. SCHOOL 18: MAHENDRA BARO ASSISTANT TEACHER GERUA MILAN L.P. SCHOOL 19: BHARATI NARZARY ASSISTANT TEACHER Page No.# 79/160 BIJULI SONAPUR L.P. SCHOOL 20: SAILEN DAS ASSISTANT TEACHER SONAMATI L.P. SCHOOL 21: DIPUL BORO ASSISTANT TEACHER DANSWARNG L.P. SCHOOL 22: KISHORE KR. BRAHMA ASSISTANT TEACHER PUKHURIPAR BUGLAWARI L.P. SCHOOL 23: BIPUL SARMA ASSISTANT TEACHER PUB-BUNBARI L.P. SCHOOL 24: CHANDRA KALITA ASSISTANT TEACHER BARIKADANGA L.P. SCHOOL 25: BIKRAMJIT BARMAN ASSISTANT TEACHER BAGULAMARI ANCHALIK M.E. SCHOOL 26: BAPAN MEDHI ASSISTANT TEACHER RAMPUR MILANL.P. SCHOOL 27: HIRAMONY PATOWARY ASSISTANT TEACHER LADANGPAR ADARSHA L.P. SCHOOL 28: JYOTISH NARZARY GRADE-IV NABASTI M.E. SCHOOL 29: BIJAY NARZARY GRADE IV PAMUA PATHER M.E. SCHOOL VERSUS THE STATE OF ASSAM REP. BY THE COMMISSIONER AND SECRETARY TO THE GOVT. OF ASSAM EDUCATION (ELEMENTARY) DEPTT. DISPUR GUWAHATI Page No.# 80/160 2:THE BODOLAND TERRITORIAL COUNCIL (BTC) REP. BY THE PRINCIPAL SECRETARY BTC 3:THE DIRECTOR OF ELEMENTARY EDUCATION ASSAM KAHILIPARA GUWAHATI 4:THE PRINCIPAL SECRETARY BODOLAND TERRITORIAL COUNCIL 5:THE SECRETARY DEPARTMENT OF EDUCATION BTC 6:THE JOINT SECRETARY BODOLAND TERRITORIAL COUNCIL BODOF NWGWAR 7:THE SECRETARY FINANCE (SIU) DEPARTMENT DISPUR GUWAHATI 8:W.P.T. AND B.C. DEPARTMENT REP. BY THE COMMISSIONER AND SECRETARY TO THE GOVT. OF ASSAM DISPUR GUWAHATI 9:THE DIRECTOR OF EDUCAITON BODLAND TERRITORIAL COUNCIL 10:DISTRICT ELEMENTARY EDUCATION OFFICER BAKSA MUSHALPUR 11:THE INSPECTOR BAKSA MUSHALPUR 12:THE BLOCK ELEMENTARY EDUCATION OFFICER BAKSA-MUSHALPUR/TAMULPUR/ TIHU-BARMA
------------
Advocate for : MR. A NATH Advocate for : SC EDU appearing for THE STATE O Page No.# 81/160 ASSAM Linked Case : WP(C)/5176/2016 SONEN GAYARY and 9 ORS S/O SRI THANEN GAYARY R/O VILL - PUB KACHUKATA P.O. KACHUKATA P.S. TAMULPUR DIST. BAKSA BTAD ASSAM ASSTT. TEACHER OF NO. 1348 KALBARI L.P. SCHOOL 2: SRI RUPAK CH. KALITA S/O. LATE GAJEN CH. KALITA R/O. VILL. DAWAMAKHA P.O. LATIBARI P.S. TAMULPUR DIST. BAKSA BTAD ASSAM. ASSTT. TEACHER OF BARBALISHIHA JANATA L.P. SCHOOL.
3: SRI DIGANTA TALUKDAR S/O. LT. MOHAN TALUKDAR R/O. VILL. BAREGAON P.O. and P.S. TAMULPUR DIST. BAKSA BTAD ASSAM. ASSTT. TEACHER OF NO. 182 BORKHOPA L.P. SCHOOL.
4: SMTI MAMATA MOSAHARY W/O. SOLOMAN NARZARY R/O. VILL. HOROTOLA P.O. PATKIJULI P.S. TAMULPUR DIST. BAKSA BTAD ASSAM. ASSTT. TEACHER OF HOROTOLA PATKIJULI L.P. SCHOOL.
5: SRI SONARAM BASUMATARY S/O. LT. BUDHIRAM BASUMATARY R/O. VILL. GANDHIBARI P.O. DAKHIN GANDHIBARI DIST. BAKSA BTAD ASSAM. ASSTT. TEACHER OF UTTAR GANDHIBARI L.P. SCHOOL.
6: SRI KAMALA KANTA BORO S/O. SHONARAM BORO Page No.# 82/160 R/O. VILL. BARALIAPAR P.O. JARKONA P.S. TAMULPUR DIST. BAKSA BTAD ASSAM. ASSTT. TEACHER OF NO. 1348 KALBARI L.P. SCHOOL.
7: SRI ARUN BORO S/O. KHARGESWAR BORO R/O. VILL. SARANJANGAL P.O. CHESHAPANI P.S. TAMULPUR DIST. BAKSA BTAD ASSAM. ASSTT. TEACHER OF SARANJANGAL L.P. SCHOOL.
8: SRI MRITUNJAY DAS S/O. LT. RAJENDRA CH. DAS R/O. VILL. BARI MAKHA P.O. LATIBARI P.S. TAMULPUR DIST. BAKSA BTAD ASSAM. ASSTT. TEACHER OF GUNIAL GURI L.P. SCHOOL.
9: SMTI ANJU BASUMATARY W/O. SRI TRIDIPJYOTI BASUMATARY R/O. VILL. JAHARGAON P.O. PASCHIM JAHARGAON P.S. TAMULPUR DIST. BAKSA BTAD ASSAM. ASSTT. TEACHER OF PASCHIM JAHARGAON L.P. SCHOOL.
10: SRI LAKHISWAR NARZARY S/O. LT. NANGGRNG NARZARY R/O. VILL. BARALIAPAR P.O. JARKONA P.S. TAMULPUR DIST. BAKSA BTAD ASSAM. ASSTT. TEACHER OF NO. 3 BARALIAPAR L.P. SCHOOL. VERSUS THE BODOLAND TERRITORIAL COUNCIL and 5 ORS REP. BY THE PRINCIPAL DEPARTMENT OF EDUCATION BODAFA NAGAR Page No.# 83/160 KOKRAJHAR ASSAM.
2:THE JOINT SECRETARY BTC KOKRAJHAR ASSAM.
3:THE DIRECTOR OF EDUCATION BTC KOKRAJHAR TOWN DIST. KOKRAJHAR ASSAM.
4:THE DISTRICT ELEMENTARY EDUCATION OFFICER BAKSA TAMULPUR ASSAM.
5:THE BLOCK ELEMENTARY EDUCATION OFFICER BAKSA TAMULPUR ASSAM.
6:THE COMMISSIONER and SECRETARY TO THE GOVT. OF ASSAM FINANCE DEPARTMENT DISPUR GUWAHATI-6.
7:W.P.T and BC REP. BY THE COMMISSIONER and SECRETARY GOVT. OF ASSAM DISPUR GUWAHAT- 6
------------
Advocate for : MS.K DAS Advocate for : SC FINANCE appearing for THE BODOLAND TERRITORIAL COUNCIL and 5 ORS Linked Case : WP(C)/510/2018 DHRUBA DAS S/O SRI PABAN CHANDRA DAS R/O VILL- NAHARBARI P.O. CHARAIMARI DIST. BAKSA Page No.# 84/160 BTAD ASSAM 2: MD SUBHAM ALI S/O MD. JAHAR ALI R/O VILL- BHELAMARI P.O. DHAMDHAMA DIST. BAKSA BTAD ASSAM VERSUS THE BODOLAND TERRITORIAL COUNCIL REP. BY PRINCIPAL SECRETARY DEPARTMENT OF EDUCATION BODOFA NAGAR KOKRAJHAR ASSAM 2:THE JOINT SECRETARY BTC KOKRAJHAR ASSAM 3:THE DIRECTOR OF EDUCATION BODOLAND TERRITORIAL COUNCIL KOKRAJHAR TOWN DIST. KOKRAJHAR ASSAM 4:THE DISTRICT ELEMENTARY EDUCATION OFFICER BAKSA MUSHALPUR ASSAM 5:THE BLOCK ELEMENTARY EDUCATION OFFICER BAKSA TIHU BARAMA ASSAM 6:THE DEPUTY INSPECTOR OF SCHOOLS TIHU BARAMA Page No.# 85/160 7:THE COMMISSIONER AND SECRETARY TO THE GOVT. OF ASSAM FINANCE DEPARTMENT DISPUR GUWAHATI-6 8:THE W.P.T. AND B.C. DEPTT. REP. BY THE COMMISSIONER AND SECRETARY TO THE GOVT. OF A SSAM DISPUR GUWAHATI -6.
------------
Advocate for : MRS. K DEVI Advocate for : SC BTC appearing for THE BODOLAND TERRITORIAL COUNCIL Linked Case : WP(C)/5741/2017 CHAKRAPANI DAS and 27 ORS. S/O LT. PRATAP DAS VILL- NO. 2 BHAGPARA P.O. NARAYANPUR DIST. BAKSA BTAD ASSAM P.S. MUSHALPUR PIN - 781372 NO. 2 SUBONSRI L.P. SCHOOL 2: MISS KUSUM HALOI W/O- SRI GOPAL HALOI VILL andP.O.- NIKASHI P.S.- MUSHALPUR DIST- BAKSA BTAD ASSAM PIN- 781372 BAGARIBARI L.P. SCHOOL 3: SRI SAMIR DAS S/O- SRI LAKSHESWAR DAS VILL- LAKSHMIPUR A.BLOCK P.O.- NIKASHI P.S.- MUSHALPUR DIST- BAKSA BTAD ASSAM PIN- 781372 LAKSHMIPUR L.P. SCHOOL.
4: MISS NILIMA DAS W/O- SRI LANKESWAR DAS VILL- LAKSHMIPUR A.BLOCK P.O.- NIKASHI P.S.- MUSHALPUR DIST- BAKSA BTAD ASSAM PIN- 781372 NO.2 SUBONSRI L.P. SCHOOL.
5: INDIRA RAJBONGSHI W/O- SRI LANKESWAR BARMAN VILL andP.O.- PAKHAMARA P.S.- BARBARI DIST- BAKSA BTAD ASSAM PIN- 781343 PAKHAMARA L.P. SCHOOL Page No.# 86/160 6: MISS SAHERA BEGAM W/O- MD. NUR HAQUE VILL- BHABANIPUR B.BLOCK P.O.- DIGHALDONGA P.S.- BARBARI DIST- BAKSA BTAD ASSAM PIN- 781343 BHABANIPUR B.BLOCK L.P. SCHOOL 7: SRI NARAYAN MEDHI S/O- LATE RAJANI KT. MEDHI VILL- BARBARI P.O.- DHANBIL P.S.- BARBARI DIST- BAKSA BTAD ASSAM PIN- 781343 BARAMCHARI JR. BASIC SCHOOL 8: MD. CHANUR ALI S/O- LATE SAKHAT ALI VILL- BHABANIPUR B.BLOCK P.O.- DIGHALDONGA P.S.- BARBARI DIST- BAKSA BTAD ASSAM PIN- 781343 BHABANIPUR B.BLOCK L.P. SCHOOL 9: SRI CHAKRADHAR DAS S/O- LATE DHARANIDHAR DAS VILL- LAKSHMIPUR A.BLOCK P.O.- NIKASHI P.S.- MUSHALPUR DIST- BAKSA BTAD ASSAM PIN- 781372 DIHIRA MADHUPUR L.P. SCHOOL.
10: SRI CHANDAN THAKURIA S/O- SRI SIDDHESWAR THAKURIA VILL- NO. 2 SUBANSRI P.O.- NARAYANPUR P.S.- MUSHALPUR DIST- BAKSA BTAD ASSAM PIN- 781372 ARAMPUR L.P. SCHOOL 11: SRI DIBAKAR KALITA S/O- LATE ADYA NATH KALITA VILL- DHARAMTALA P.O.- BAMUNKUCHI P.S.- PATACHARKUCHI DIST- BARPETA BAGANPUR L.P. SCHOOL 12: SRI BANULAL BHATTARAI S/O- SRI TILAK BHATTARAI VILL- BHUTANKHUTI P.O.- DIHIRA P.S.- MUSHALPUR DIST- BAKSA BTAD ASSAM PIN- 781372 MAINAGURI L.P. SCHOOL.
13: SRI RAM BAHADUR CHETRY S/O- LATE CHET BAHADUR CHETRY VILL- DURGAPUR P.O.- NIKASHI P.S.- MUSHALPUR DIST- BAKSA BTAD ASSAM PIN- 781372 DURGAPUR L.P. SCHOOL 14: SMT. KAMINI BASUMATARY W/O- SRI AMARENDRA BRAHMA VILL andP.O.- DIHIRA P.S.- MUSHALPUR DIST- BAKSA BTAD ASSAM PIN- 781372 LANTHIBARI L.P. SCHOOL Page No.# 87/160 15: SRI SANKAR BRAHMA S/O- SRI MANIRAM BRAHMA VILL andP.O.- DIHIRA P.S.- MUSHALPUR DIST- BAKSA BTAD ASSAM PIN- 781372 NIJWMFURI L.P. SCHOOL.
16: SRI RAGHUPATI RAY S/O- LATE JAGURAM RAY VILL- NO. 2 BHOGPARA P.O.- NARAYANPUR P.S.- MUSHALPUR DIST- BAKSA BTAD ASSAM PIN- 781372 B.C. BAZAR L.P. SCHOOL.
17: SRI HEMANTA HALOI S/O- SRI KANAK HALOI VILL- SUBANSRI P.O.- NARAYANPUR P.S.- MUSHALPUR DIST- BAKSA BTAD ASSAM PIN- 781372 DIGHALDONGA KHUTI L.P. SCHOOL.
18: SRI NISHA DAS W/O- SRI SANKAR DAS VILL- BHABANIPUR B.BLOCK P.O.- DIGHALDONGA P.S.- BARBARI DIST- BAKSA PIN- 781343 BAGARIBARI L.P. SCHOOL 19: SRI HEMANTA HALOI S/O- SRI GOPAL HALOI VILL- SUBANSRI P.O.- NARAYANPUR P.S.- MUSHALPUR DIST- BAKSA BTAD ASSAM PIN- 781372 UTTAR BARBARI L.P. SCHOOL.
20: SRI ANUP NATH S/O- SRI THANESWAR NATH VILL andP.O.- PAKHAMARA P.S.- BARBARI DIST- BAKSA BTAD ASSAM PIN- 781343. PALASHI L.P. SCHOOL 21: SRI SUDHANA KT. SHIL S/O- LATE SARAT SHIL VILL- BHABANIPUR B.BLOCK P.O.- DIGHALDONGA DIST- BAKSA BTAD ASSAM P.S.- BARBARI PIN- 781343 ALLIA L.P. SCHOOL.
22: SRI DAMBARU SHARMA S/O- SRI NANDALAL SHARMA VILL- DADHIGAON P.O.- PAKHAMARA P.S.- BARBARI DIST- BAKSA PIN- 781343 NO. 1119 DIGALDONGA L.P. SCHOOL.
23: SMT. RENU DAS W/O- SRI RAMESH MEDHI VILL- BARBARI P.O.- DHANBIL P.S.- BARBARI DIST- BAKSA PIN- 781343 UTTAR BARBARI L.P. SCHOOL.
24: SRI BATUL BORO Page No.# 88/160 S/O- SRI LOHIT BORO VILL- DHANBIL P.O.- DHANBIL P.S.- BARBARI DIST- BAKSA PIN- 781343 BARAMCHARI JR. BASIC SCHOOL 25: SRI UMESH BARMAN S/O- LATE AMRIT BARMAN VILL- BARBARI P.O.- DHANBIL P.S.- BARBARI DIST- BAKSA PIN- 781343 DIGHALDONGA KHUTI L.P. SCHOOL 26: SRI BABUL CH. SARANIA S/O- LATE BHABAKA RAM DAS VILL- LOKPALA P.O.- BARIMAKHA P.S.- BARBARI DIST- BAKSA PIN- 781333 NO. 2 LOKPALA L.P. SCHOOL 27: SRI BHAGABAN DAS S/O- LATE GAURI KT. DAS VILL- LOKPALA P.O.- BARIMAKHA P.S.- BARBARI DIST- BAKSA PIN- 781333 NO. 2 LOKPALA L.P. SCHOOL.
28: SRI HAREKRISHNA BARMAN S/O- LATE DEBEN BARMAN VILLAGE- MERKUCHI P.O- MERKUCHI DISTRICT- BAKSA PINCODE- 781346 DESHABHAKTA PHUKAN L.P.SCHOOL VERSUS THE STATE OF ASSAM and 9 ORS. REP. BY THE COMMISISONER AND SECRETARY DEPARTMENT OF ELEMENTARY EDUCATION DISPUR GUWAHATI -06.
2:THE DEPARTMENT OF FINANCE REPRESENTED BY THE COMMISSIONER AND SECRETARY GOVERNMENT OF ASSAM DISPUR GUWAHATI- 781006.
3:W.P.T and B.C DEPARTMENT REPRESENTED BY THE COMMISSIONER AND SECRETARY DISPUR GUWAHATI- 781006 4:THE BODOLAND TERRITORIAL COUNCIL REPRESENTED BY THE SECRETARY DEPARTMENT OF EDUCATION Page No.# 89/160 KOKRAJHAR 5:THE PRINCIPAL SECRETARY BODOLAND TERRITORIAL COUNCIL.
6:THE SECRETARY DEPARTMENT OF EDUCATION BODOLAND TERRITORIAL COUNCIL KOKRAKHAR.
7:THE DIRECTOR OF EDUCATION BODOLAND TERRITORIAL COUNCIL KOKRAKHAR 8:THE UNDER SECRETARY BODOLAND TERRITORIAL COUNCIL KOKRAKHAR 9:THE BOCK ELEMENTARY EDUCATION OFFICER BASKA MUSHULPUR BLOCK.
10:THE DEPUTY INSPECTOR OF SCHOOLS BAKSA.
------------
Advocate for : MR.R SINGHA Advocate for : SC FINANCE appearing for THE STATE OF ASSAM and 9 ORS.
Linked Case : WP(C)/261/2017 PRADIP KUMAR DAIMARY S/O SHRI NARAYAN DAIMARY R/O VILL AMBARI P.O. MUSHALPUR DIST. BAKSA BTAD VERSUS THE STATE OF ASSAM and 3 ORS. REP. BY THE COMMISSIONER AND SECRETARY TO THE GOVT. OF ASSAM EDUCATION ELEMENTARY DEPARTMENT DISPUR GUWAHATI - 781006.
2:THE BODOLAND TERRITORIAL COUNCIL Page No.# 90/160 REP. BY ITS PRINCIPAL SECRETARY KOKRAJHAR.
3:THE DIRECTOR OF EDUCATION BODOLAND TERRITORIAL COUNCIL KOKRAJHAR.
4:DISTRICT ELEMENTARY EDUCATION OFFICER MUSHALPUR DIST. BAKSA.
------------
Advocate for : MR.H K SARMA Advocate for : MR.A BHUYAN appearing for THE STATE OF ASSAM and 3 ORS.
Linked Case : WP(C)/124/2018 JAGANNATH KUMAR DEY ASSTT. TEACHER PUB SALMARA LP SCHOOL DIST- BAKSA 2: KATIRAM BASUMATARY ASSTT. TEACHER NO. 528 BAR BALISHIHA L P SCHOOL DIST- BAKSA 3: SAMIN BORO ASSTT. TEACHER KALCINI PATHAR L P SCHOOL DIST- BAKSA 4: LUCASH MOSHAHARY ASSTT. TEACHER MARIAMPUR L P SCHOOL DIST- BAKSA 5: KANCHAN MOSHAHARI ASSTT. TEACHER DARRANG L P SCHOOL DIST- BAKSA 6: ALFRED MARDI ASSTT. TEACHER NO.2 CHESAPANI L P SCHOOL Page No.# 91/160 DIST- BAKSA 7: LEBY ISWARY ASSTT. TEACHER PUB- PATKIJULI L P SCHOOL DIST- BAKSA 8: DIPAK DAS ASSTT. TEACHER MAZGARI BINAPANI L P SCHOOL DIST- BAKSA 9: KAMAL DAS ASSTT. TEACHER CHARIBHELLA L P SCHOOL DIST- BAKSA 10: KRISHNENDU KAR ASSTT. TEACHER BARKAJULI L P SCHOOL DIST- BAKSA 11: DEBEN BASUMATARY ASSTT. TEACHER PANBARI L P SCHOOL DIST- BAKSA 12: MONGAL BORO ASSTT. TEACHER NO.1 PASCHIM PAHARPUR L P SCHOOL DIST- BAKSA 13: MANJULA DAIMARI ASSTT. TEACHER HORTOLA L P SCHOOL DIST- BAKSA 14: SANATAN BARMAN ASSTT. TEACHER DARRANG MELA L P SCHOOL DIST- BAKSA 15: THAKUR HEMBRAM ASSTT. TEACHER SUKANJULI L P SCHOOL DIST- BAKSA 16: DHANJIT BASUMATARY Page No.# 92/160 ASSTT. TEACHER NO.1 PASCHIM PAHARPUR L P SCHOOL DIST- BAKSA 17: TALOTI HEMBROM ASSTT. TEACHER DARRANG L P SCHOOL DIST- BAKSA 18: AMULLY DEKA ASSTT. TEACHER BHALUKMARI L P SCHOOL DIST- BAKSA 19: CHAMPA DEVI RAI ASSTT. TEACHER ULUBARI L P SCHOOL DIST- BAKSA 20: RABINDRA BHUYAN ASSTT. TEACHER LILABARI BALIKA L P SCHOOL DIST- BAKSA 21: KUSHAL CH KALITA ASSTT. TEACHER NO.2 DAKSHIN DUNGARGAON L P SCHOOL DIST- BAKSA 22: DHIREN DAS ASSTT. TEACHER UTTAR GANDHIBARI L P SCHOOL DIST- BAKSA 23: PARESH PATGIRI ASSTT. TEACHER NO.2 KACHUBARI L P SCHOOL DIST- BAKSA 24: KALIKANTA DAS ASSTT. TEACHER NO. 260 GANDHIBARI L P SCHOOL DIST- BAKSA 25: BABUL SARKAR ASSTT. TEACHER Page No.# 93/160 PUB SALMARA L P SCHOOL DIST- BAKSA 26: ANIMA DAS ASSTT. TEACHER RAMESHUBURI L P SCHOOL DIST- BAKSA 27: DIPEN BRAHMA ASSTT. TEACHER SAURAGURI L P SCHOOL DIST- BAKSA 28: MONOJ DAS ASSTT. TEACHER MAHBARI L P SCHOOL DIST- BAKSA 29: ROUSHAN ALI ASSTT. TEACHER NO.1 JAMUGURI L P SCHOOL DIST- BAKSA 30: JAYANTI DAS ASSTT. TEACHER BHAKATPAR L P SCHOOL DIST- BAKSA 31: JITEN KALITA ASSTT. TEACHER NO.1 GHOGAPAR L P SCHOOL DIST- BAKSA 32: MONOMATI SWARGIARY ASSTT. TEACHER NO.1 GHOGAPAR L P SCHOOL DIST- BAKSA 33: TIKARAM DULAL ASSTT. TEACHER HRIDAY SMRITY L P SCHOOL DIST- BAKSA 34: RAM BAHADUR CHETRY ASSTT. TEACHER HRIDAY SMRITI L P SCHOOL DIST- BAKSA Page No.# 94/160 35: HITESH KALITA ASSTT. TEACHER RAJANI KANTA SMRITY L P SCHOOL DIST- BAKSA 36: LAHIT BARO ASSTT. TEACHER GHILAJHAR L P SCHOOL DIST- BAKSA 37: CHUK BAHADUR MAGAR DEOSUNGA NABA MILON L P SCHOOL DIST- BAKSA 38: NAR BAHADUR KARKI ASSTT. TEACHER DEOSUNG BHALAJHAR L P SCHOOL DIST- BAKSA 39: TAPESWAR DEKA ASSTT. TEACHER RAM AVATAR L P SCHOOL DIST- BAKSA 40: DILBAHADUR NEWAR ASSTT. TEACHER NO.1 KUSUMJULI L P SCHOOL DIST- BAKSA 41: NATEKAR RAHAMAN ASSTT. TEACHER BARKAJULI DUKHIA L P SCHOOL DIST- BAKSA 42: MANESWAR BARO ASSTT. TEACHER NO. 316 BARBELBARI L P SCHOOL DIST- BAKSA 43: LALIT BARO ASSTT. TEACHER NO. 316 BARBELBARI L P SCHOOL DIST- BAKSA 44: KUDRAT ALI ASSTT. TEACHER GOPINATH PUR L P SCHOOL Page No.# 95/160 DIST- BAKSA 45: NILIMA NARZARY ASSTT. TEACHER HABIBARI L P SCHOOL DIST- BAKSA 46: MANABENDRA DEKA ASSTT. TEACHER SURUBALI SIKSHA L P SCHOOL DIST- BAKSA 47: KHABAMSRI BARO ASSTT. TEACHER NO. 1347 PUB HOWLI L P SCHOOL DIST- BAKSA 48: PRANJIT DAS ASSTT. TEACHER LUGHUNA RABHA L P SCHOOL DIST- BAKSA 49: HARGOBINDA SARMA ASSTT. TEACHER NO. 528 BARBALISHIHA L P SCHOOL DIST- BAKSA 50: NAMITA DEVI ASSTT. TEACHER NO. 528 BARBALISHIHA L P SCHOOL DIST- BAKSA 51: DIPALI BRAHMA ASSTT. TEACHER LALIBARI BALIKA L P SCHOOL DIST- BAKSA 52: RANJU RANI CHOUDHURI ASSTT. TEACHER LALIBARI BALIKA L P SCHOOL DIST- BAKSA 53: MITALI CHAKRABORTI ASSTT. TEACHER SIMLABARI L P SCHOOL DIST- BAKSA 54: BISWAJIT KALITA Page No.# 96/160 ASSTT. TEACHER NO. 528 BARBALISHIHA L P SCHOOL DIST- BAKSA 55: DEBASISH KAR ASSTT. TEACHER PASCHIM JHARGAON L P SCHOOL DIST- BAKSA 56: JAYAMANI KALITA ASSTT. TEACHER DAWAMAKHA BARALIAPAR L P SCHOOL DIST- BAKSA 57: PRANJIT DAS ASSTT. TEACHER NO.1 BANGURI L P SCHOOL DIST- BAKSA 58: HEMANTA KUMAR RABHA ASSTT. TEACHER NAGRIJULI M E SCHOOL DIST- BAKSA 59: BIJOY RAJBONGSHI ASSTT. TEACHER NAGRIJULI M E SCHOOL DIST- BAKSA 60: SANJIT SWARGIARY ASSTT. TEACHER BAPUJI M E SCHOOL DIST- BAKSA 61: MANI RAM RAJBONGSHI ASSTT. TEACHER BAGURI KHUTI MILAN M E SCHOOL DIST- BAKSA 62: PRAFULLA DEKA ASSTT. TEACHER BAGURI KHUTI MILAN M E SCHOOL DIST- BAKSA 63: HIREN RAMCHIARY ASSTT. TEACHER BAGURI KHUTI MILAN M E SCHOOL Page No.# 97/160 DIST- BAKSA 64: SEWALI UZIR ASSTT. TEACHER BAPUJI M E SCHOOL DIST- BAKSA 65: DILIP CH NATH HEAD TEACHER KALIBARI M E SCHOOL DIST- BAKSA 66: BANAJIT SARMAH ASSTT. TEACHER BAGURI KHUTI MILAN M E SCHOOL DIST- BAKSA 67: SARBANANDA KUMAR DAS ASSTT. TEACHER ULUBARI ANCHALIK M E SCHOOL DIST- BAKSA 68: PUTUL BARO ASSTT. TEACHER DARRANGA M E SCHOOL DIST- BAKSA 69: JONALI GAYAN ASSTT. TEACHER DARRANGA M E SCHOOL DIST- BAKSA 70: BHARATI DAS ASSTT. TEACHER ULUBARI ANCHALIK M E SCHOOL DIST- BAKSA 71: NIROD KUMAR DAS ASSTT. TEACHER MAZDIA M E SCHOOL DIST- BAKSA 72: SANJIB KALITA ASSTT. TEACHER BAGURI KHUTI MILAN M E SCHOOL DIST- BAKSA 73: NAGEN CHOUDHURY Page No.# 98/160 ASSTT. TEACHER BAGURI KHUTI MILAN M E SCHOOL DIST- BAKSA 74: AMAL DAS ASSTT. TEACHER DARRANGA M E SCHOOL DIST- BAKSA 75: KULAJIT MEDHI ASSTT. TEACHER BAGURI KHUTI MILAN M E SCHOOL DIST- BAKSA 76: RAMESWAR CHETRY ASSTT. TEACHER SUAGPUR M V SCHOOL DIST- BAKSA 77: JADU RAM NATH ASSTT. TEACHER BETNA DEFELI MILAN M E SCHOOL DIST- BAKSA 78: THANESWAR HAZARIKA ASSTT. TEACHER BAGURI KHUTI MILAN M E SCHOOL DIST- BAKSA 79: NAGEN CHANDRA DAS ASSTT. TEACHER DARRANGA M E SCHOOL DIST- BAKSA 80: GOLAPI DAS ASSTT. TEACHER DARRANGA M E SCHOOL DIST- BAKSA 81: KALPANA DAS ASSTT. TEACHER MAZDIA M E SCHOOL DIST- BAKSA 82: TIRTHA RANJAN MAHANTA ASSTT. TEACHER MAZDIA M E SCHOOL DIST- BAKSA Page No.# 99/160 83: NILSON ISLARY ASSTT. TEACHER CHECHAPANI M E SCHOOL DIST- BAKSA 84: JITEN HUJURI ASSTT. TEACHER DARRANGA M E SCHOOL DIST- BAKSA 85: SIRAJUDDIN AHMED ASSTT. TEACHER DARRANGA M E SCHOOL DIST- BAKSA 86: GATI RAM KUMAR ASSTT. TEACHER PUB DEFELI MILAN M E SCHOOL DIST- BAKSA 87: HARESWAR KUMAR ASSTT. TEACHER BETNA DEFELI MILAN M E SCHOOL DIST- BAKSA 88: DIPAK KALITA ASSTT. TEACHER GANGA MAYA M E SCHOOL DIST- BAKSA 89: MINTU HAZARIKA ASSTT. TEACHER DAKSHIN DEFELI M E SCHOOL DIST- BAKSA 90: RASMI REKHA PATOWARY SARMA ASSTT. TEACHER DARRANGA M E SCHOOL DIST- BAKSA 91: BIJAYA SARMA ASSTT. TEACHER DARRANGA M E SCHOOL DIST- BAKSA 92: BIMALA BALA BARO ASSTT. TEACHER Page No.# 100/160 HIRIMBA M E SCHOOL DIST- BAKSA 93: CHANDAN KUMAR SARMA ASSTT. TEACHER DARRANGA M E SCHOOL DIST- BAKSA 94: KHANINDRA MISHRA ASSTT. TEACHER HAHKATA BALABARI MILAN M E SCHOOL DIST- BAKSA 95: PRADIP KUMAR DAS ASSTT. TEACHER HAHKATA MILAN M E SCHOOL DIST- BAKSA 96: AKON SARMA ASSTT. TEACHER DARRANGA M E SCHOOL DIST- BAKSA 97: SANJIB BARMAN ASSTT. TEACHER BHOLAJHAR BONGALIPARA M E SCHOOL 98: ASHOK NEWAR ASSTT. TEACHER BHOLAJHAR BONGALIPARA M E SCHOOL DIST- BAKSA 99: KESHAB CHETRY ASSTT. TEACHER AMBARI SARUBHERA M E SCHOOL DIST- BAKSA 100: KAMALESWAR BASUMATARY ASSTT. TEACHER AMBARI SARUBHERA M E SCHOOL DIST- BAKSA 101: PHAGUNI BASUMATARY ASSTT. TEACHER KUMARIKATA M E SCHOOL DIST- BAKSA 102: DIPAK KUMAR BARO Page No.# 101/160 ASSTT. TEACHER HIRIMBA M E SCHOOL DIST- BAKSA 103: HEMANTA DEKA ASSTT. TEACHER NAOKATA MILAN M E SCHOOL DIST- BAKSA 104: HITLAR BRAHMA ASSTT. TEACHER NAOKATA MILAN M E SCHOOL DIST- BAKSA 105: MANI KUMAR BARO ASSTT. TEACHER DARRANGA M E SCHOOL DIST- BAKSA 106: RENU PRABHA BARO ASSTT. TEACHER BARKHOPA M E SCHOOL DIST- BAKSA 107: MANESWAR BRAHMA ASSTT. TEACHER JOKMARI NIZ DEFELI MILAN M E SCHOOL DIST- BAKSA 108: TAPANJIT GAYARI ASSTT. TEACHER SINGIMARI M E SCHOOL DIST- BAKSA 109: RANJIT BRAHMA ASSTT. TEACHER SINGIMARI M E SCHOOL DIST- BAKSA 110: MALOTI BARO ASSTT. TEACHER SINGIMARI M E SCHOOL DIST- BAKSA 111: KAMAL LOCHAN RABHA ASSTT. TEACHER ULUBARI ANCHALIK M E SCHOOL DIST- BAKSA Page No.# 102/160 112: JAMALUDDIN AHMED ASSTT. TEACHER BHOLAJHAR BONGALIPARA ME SCHOOL DIST- BAKSA 113: BIPIN BARO ASSTT. TEACHER DARRANGA M E SCHOOL DIST- BAKSA 114: PURNA PRASAD BHANDARY ASSTT. TEACHER DIHIRA M V SCHOOL DIST- BAKSA 115: SONAPATI MEDHI ASSTT. TEACHER DIHIRA M V SCHOOL DIST- BAKSA 116: TEK NATH PARAJULI ASSTT. TEACHER SRIPANCHAMI M E SCHOOL DIST- BAKSA 117: MADAN MISHRA ASSTT. TEACHER SRIPANCHAMI M E SCHOOL DIST- BAKSA 118: RATUL SINGH BRAHMA ASSTT. TEACHER DIHIRA M V SCHOOL DIST- BAKSA 119: DATARAM NEOPANE ASSTT. TEACHER DIHIRA M V SCHOOL DIST- BAKSA 120: NANI DAS ASSTT. TEACHER BAGRIBARI L P SCHOOL DIST- BAKSA 121: PULAK DAS ASSTT. TEACHER Page No.# 103/160 B C BAZAR L P SCHOOL DIST- BAKSA 122: DHANJIT DAS ASSTT. TEACHER DIHIRA M V SCHOOL DIST- BAKSA 123: RITA PARAJULI ASSTT. TEACHER DIHIRA M V SCHOOL DIST- BAKSA 124: TEJ PRASAD BHATTARAI ASSTT. TEACHER SRIPANCHAMI M E SCHOOL DIST- BAKSA 125: KUL BAHADUR NEWAR ASSTT. TEACHER SRIPANCHAMI M E SCHOOL DIST- BAKSA 126: CHAMPA CHETRI ASSTT. TEACHER DIHIRA M V SCHOOL DIST- BAKSA 127: PRANAB DAS ASSTT. TEACHER DENAGURI L P SCHOOL DIST- BAKSA 128: MINTU THAKURIA ASSTT. TEACHER 1136 NO. KADAMTALA L P SCHOOL DIST- BAKSA 129: THANESWAR DAS ASSTT. TEACHER RAJENDRA NATH L P SCHOOL DIST- BAKSA 130: LOHIT MEDHI ASSTT. TEACHER DONGPAR L P SCHOOL DIST- BAKSA Page No.# 104/160 131: BANI KT DEKA ASSTT. TEACHER GHARMARA KADAMTALA L P SCHOOL DIST- BAKSA 132: ANJANA RABHA ASSTT. TEACHER KHARUA SISHU L P SCHOOL DIST- BAKSA 133: HITESH KR MEDHI ASSTT. TEACHER THAIKARAKUCHI BAGALIYAPARA ADARSHA L P SCHOOL DIST- BAKSA 134: JAGADISH DEKA ASSTT. TEACHER KHARUAJAN L P SCHOOL DIST- BAKSA 135: MAHENDRA KALITA ASSTT. TEACHER PUB-JULUKI L P SCHOOL DIST- BAKSA 136: BAJRA NATH BARMAN ASSTT. TEACHER KHARUA MILAN M E SCHOOL DIST- BAKSA 137: SUBHASH TALUKDAR ASSTT. TEACHER 1136 NO. KADAMTALA L P SCHOOL DIST- BAKSA 138: SUBUNGSHA BASUMATARI ASSTT. TEACHER SILAKUTI L P SCHOOL DIST- BAKSA 139: PRANITA DEVI ASSTT. TEACHER 812 NO. DEULGURI L P SCHOOL DIST- BAKSA 140: GAUTAM KUMAR HALOI ASSTT. TEACHER B K BHANDARI SISHU VIDYALAYA Page No.# 105/160 DIST- BAKSA 141: PABITRA HALOI ASSTT. TEACHER PUB BARIMAKHA L P SCHOOL DIST- BAKSA 142: MRIDUL SARMA ASSTT. TEACHER KHAIRABARI L P SCHOOL DIST- BAKSA 143: JITEN BARMAN ASSTT. TEACHER KHARUAJAN L P SCHOOL DIST- BAKSA 144: BIJULI RAJBONGSHI ASSTT. TEACHER KHAIRABARI L P SCHOOL DIST- BAKSA 145: JAYANTA THAKURIA ASSTT. TEACHER GHARMARA KADAMTALA L P SCHOOL DIST- BAKSA 146: MINTU BARMAN ASSTT. TEACHER NIZ-JULUKI L P SCHOOL DIST- BAKSA 147: TILAK CH KUMAR ASSTT. TEACHER DENAGURI L P SCHOOL DIST- BAKSA 148: BINESWAR BORO ASSTT. TEACHER BHOGPUR JAKHEKONA L P SCHOOL DIST- BAKSA 149: MAHAMAYA DUTTA ASSTT. TEACHER NIZ-JULUKI L P SCHOOL DIST- BAKSA 150: BASANTA BARMAN Page No.# 106/160 ASSTT. TEACHER GARMARA SANKARDEV L P SCHOOL 151: NARENDRA BORA 814 NO. BHOGPUR L P SCHOOL DIST- BAKSA 152: SANESWAR BORO ASSTT. TEACHER KHARUAJAN L P SCHOOL DIST- BAKSA 153: SURESH BARMAN ASSTT. TEACHER 810 NO. GARMARA L P SCHOOL 154: KISHOR DAS ASSTT. TEACHER BARSIMALUGURI M V SCHOOL DIST- BAKSA 155: SAMARENDRA PATHAK ASSTT. TEACHER GHUTIPARA L P SCHOOL DIST- BAKSA 156: KALPANA KALITA ASSTT. TEACHER NO.1 MUR MELA L P SCHOOL DIST- BAKSA 157: GANESH MUSHAHARI ASSTT. TEACHER DALBARI M E SCHOOL DIST- BAKSA 158: MINA DEWAN ASSTT. TEACHER DENAGURI L P SCHOOL DIST- BAKSA 159: BHUPEN CH DEURY ASSTT. TEACHER 2 NO. DALBARI L P SCHOOL DIST- BAKSA 160: PRAHLLAD RAMCHIARY ASSTT. TEACHER Page No.# 107/160 NO. 451 LAKHIPAR L P SCHOOL DIST- BAKSA 161: KABITA TALUKDAR ASSTT. TEACHER DENAGURI L P SCHOOL DIST- BAKSA 162: DIGANTA THAKURIA ASSTT. TEACHER HENGARAM L P SCHOOL DIST- BAKSA 163: JOGESH TALUKDAR ASSTT. TEACHER 1 NO. MURKUCHIAPARA L P SCHOOL DIST- BAKSA 164: RATNESWAR DAS ASSTT. TEACHER THANGURI L P SCHOOL DIST- BAKSA 165: LABHITA BRAHMA ASSTT. TEACHER GELPEJAR L P SCHOOL DIST- BAKSA 166: RITA KALITA ASSTT. TEACHER DESHBHAKTA PHUKAN L P SCHOOL DIST- BAKSA 167: BANGSHIDHAR DAS ASSTT. TEACHER DESHBHAKTA PHUKAN L P SCHOOL DIST- BAKSA 168: GANESH SARMA ASSTT. TEACHER HENGRAM L P SCHOOL DIST- BAKSA 169: BANAMALI PATHAK ASSTT. TEACHER MEDHIPARA NAMASUNDRA L P SCHOOL DIST- BAKSA Page No.# 108/160 170: NRIPEN BORO ASSTT. TEACHER LAKSHIPARA DEBACHARA L P SCHOOL DIST- BAKSA 171: PRASEN BARMAN ASSTT. TEACHER 2 NO. BATACHARA L P SCHOOL DIST- BAKSA 172: NURUDDIN ALI ASSTT. TEACHER 344 NO. MERKUCHI L P SCHOOL DIST- BAKSA 173: GUNESWAR BARO ASSTT. TEACHER PANBARI L P SCHOOL DIST- BAKSA 174: RATI RAM SWARGIARY ASSTT. TEACHER HABIBARI L P SCHOOL DIST- BAKSA 175: SONPAHI RABHA ASSTT. TEACHER TAMULPUR GOVT MV SCHOOL DIST- BAKSA 176: BHABEN SWARGIARY ASSTT. TEACHER CHOKAMARI L P SCHOOL DIST- BAKSA 177: MANTU ALI AHMED ASSTT. TEACHER NO.1 PALASHBARI L P SCHOOL DIST- BAKSA VERSUS THE STATE OF ASSAM GUWAHATI ASSAM 2:THE BODOLAND TERRITORIAL COUNCIL(BTC) REP. BY THE PRINCIPAL SECRETARY BTC Page No.# 109/160 KOKRAJHAR ASSAM PIN- 783370 3:THE DIRECTOR OF ELEMENTARY EDUCATION ASSAM KAHILIPARA GUWAHATI- 781019 4:THE PRINCIPAL SECRETARY BODOLAND TERRITORIAL COUNCIL KOKRAJHAR ASSAM PIN- 783370 5:THE SECRETARY DEPTT. OF EDUCATION BTC KOKRAJHAR 6:THE JOINT SECRETARY BODOLAND TERRITORIAL COUNCIL BODOFA NWGWR KOKRAJHAR 7:THE SECRETARY FINANCE(SIU) DEPTT. DISPUR GUWAHATI ASSAM PIN- 781006 8:WPT AND BC DEPTT REP. BY THE COMMISSIONER AND SECRETARY TO THE GOVT OF ASSAM DISPUR GUWAHATI-06 9:THE DIRECTOR OF EDUCATION BODOLAND TERRITORIAL COUNCIL KOKRAJHAR ASSAM 10:DISTRICT ELEMENTARY EDUCATION OFFICER BAKSA MUSHALPUR 11:THE INSPECTOR OF SCHOOLS BAKSA Page No.# 110/160 MUSHALPUR 12:THE BLOCK ELEMENTARY EDUCATION OFFICER BAKSA-MUSHALPUR/ TAMULPUR/ TIHU BARAMA
------------
Advocate for : MR. A NATH Advocate for : GA ASSAM appearing for THE STATE OF ASSAM Linked Case : WP(C)/6160/2021 MANJU RANI BARO W/O UTTAM CH.BARO R/O VILL. KAKALABARI P.O. DALBARI P.S. BARAMA DIST. BAKSA BTR ASSAM (THE THEN NALBARI) PIN 781333 VERSUS THE STATE OF ASSAM AND 7 ORS. REPRESENTED BY THE COMMISSIONER AND SECY. TO THE GOVT. OF ASSAM EDUCATION DEPTT.
DISPUR GUWAHATI 06 2:THE DIRECTOR OF ELEMENTARY EDUCATION ASSAM KAHILIPARA GUWAHATI 781019 3:THE ACCOUNTANT GENERAL ( AND E) ASSAM MAIDAMGAON BELTOLA GUWAHATI 781029 4:THE DIRECTOR OF EDUCATION BODOLAND TERRITORIAL COUNCIL KOKRAJHAR Page No.# 111/160 PIN 783370 5:THE PRINCIPAL SECY. BTC/BTR BODOFA NWGWR KOKRAJHAR PIN 783370 6:THE CHIEF SECY. BTC/BTR BODOFA NWGWR KOKRAJHAR PIN 783370 7:THE DIST. ELEMENTARY EDUCATION OFFICER BASKA MUSHALPUR DIST. BAKSA PIN 781343 8:THE BLOCK ELEMENTARY EDUCATION OFFICER TIHU BARAMA DIST. BAKSA PIN 781346
------------
Advocate for : MD B ISLAM Advocate for : SC ELEM. EDU appearing for THE STATE OF ASSAM AND 7 ORS.
Linked Case : WP(C)/7281/2018 BIJU DAIMARY S/O KAMALESWAR DAIMARY R/O VILL- NO. 1 BHOGPARA P.O.NARAYANPUR DIST. BAKSA BTAD ASSAM.
VERSUS THE STATE OF ASSAM AND 7 ORS. TO BE REP.BY THE COMMISSIONER AND SECRETARY TO THE GOVT. OF ASSAM Page No.# 112/160 DEPARTMENT OF EDUCATION ELEMENTARY DISPUR GUWAHATI- 6.
2:COMMISSIONER AND SECRETARY TO THE GOVT. OF ASSAM DEPARTMENT OF FINANCE (ESSTT-A) DISPUR GUWAHATI-6.
3:THE DIRECTOR OF ELEMENTARY EDUCATION ASSAM KAHILIPARA GUWAHATI -19.
4:BODOLAND TERRITORIAL AUTONOMOUS DISTRICTS TO BE REP. BY THE PRINCIPAL SECRETARY TO THE BTC KOKRAJHAR.
5:DIRECTOR OF EDUCATION BTC KOKRAJHAR.
6:DISTRICT ELEMENTARY EDUCATION OFFICER BAKSA MUSHALPUR ASSAM.
7:THE BLOCK ELEMENTARY EDUCATION OFFICER BASKA MUSHALPUR ASSAM.
8:DEPUTY INSPECTOR OF SCHOOLS MUSHALPUR BAKSA ASSAM.
------------
Advocate for : MR. C GOSWAMI Advocate for : SC ELEM. EDU appearing for THE STATE OF ASSAM AND 7 ORS.
Page No.# 113/160 Linked Case : WP(C)/4222/2022 BIPUL SARMA S/O LATE TRAILOKYA NATH SARMA R/O NIZJULAKI P.O.-BARAMA DIST- BAKSA ASSAM (WORKING AS ASSISTANT TEACHER OF BENNABARI M.E. SCHOOL) VERSUS THE BODOLAND TERRITORIAL COUNCIL AND 5 ORS REPRESENTED BY THE PRINCIPAL SECRETARY DEPARTMENT OF EDUCATION BODOFA NAGAR KOKRAJHAR ASSAM 2:THE JOINT SECRETARY BTC KOKRAJHAR ASSAM 3:THE DIRECTOR OF EDUCATION BODOLAND TERRITORIAL COUNCIL KOKRAJHAR TOWN DIST-KOKRAJHAR ASSAM 4:TEH DEPUTY INSPECTOR OF SCHOOLS NALBARI 5:THE COMMISSIONER AND SECRETARY TO THE GOVERNMENT OF ASSAM FINANCE DEPARTMENT DISPUR GUWAHATI-06 6:W.P.T. AND B.T.C. DEPARTMENT REPRESENTED BY THE COMMISSIONER AND SECRETARY TO THE GOVT. OF ASSAM DISPUR GUWAHATI-06 Page No.# 114/160
------------
Advocate for : MRS. K DEVI Advocate for : SC BTC appearing for THE BODOLAND TERRITORIAL COUNCIL AND 5 ORS Linked Case : WP(C)/5158/2016 BINOY GAYARY and ANR S/O- LT. KIRON CH. GAYARI R/O VILL.- NO. 1 BHOGPARA P.O.- NARAYANPUR DIST.- BAKSA ASSAM ASSTT. TEACHER OF NO. 1 BHOGPARA L.P. SCHOOL.
2: BIPUL KR. BRAHMA S/O- LT. SAMBARU BRAHMA R/O VILL.- AMBARI P.S.- MUSALPUR DIST.- BAKSA ASSAM ASSTT. TEACHER OF AMARABARI L.P. SCHOOL. VERSUS THE BODOLAND TERRITORIAL COUNCIL and 5 ORS REP. BY THE PRINCIPAL DEPTT. OF EDUCATION BODAFA NAGAR KOKRAJHAR ASSAM.
2:THE JOINT SECY.
BTC KOKRAJHAR ASSAM.
3:THE DIRECTOR OF EDUCATION BODOLAND TERRITORIAL COUNCIL KOKRAJHAR TOWN DIST.- KOKRAJHAR ASSAM.
4:THE DIST. ELEMENTARY EDUCATION OFFICER BAKSA MUSHALPUR ASSAM.
Page No.# 115/160 5:THE BLOCK ELEMENTARY EDUCATION OFFICER BAKSA MUSHALPUR ASSAM.
6:THE COMMISSIONER and SECY. TO THE GOVT. OF ASSAM FINANCE DEPTT.
DISPUR GHY- 6.
7:W.P.T and BC REP. BY THE COMMISSIONER and SECRETARY GOVT. OF ASSAM DISPUR GUWAHAT- 6
------------
Advocate for : MS.K DAS Advocate for : SC FINANCE DEPTT. appearing for THE BODOLAND TERRITORIAL COUNCIL and 5 ORS Linked Case : WP(C)/5861/2017 JITENDRA NATH KALITA and 17 ORS. S/O LT. BHUBANESWAR KALITA ASSISTANT TEACHER NO. 1126 ADALBARI SRIPUR L.P. SCHOOL DIST. BAKSA BTAD 2: SRI MANIK BASUMATARY S/O LAKHI KANTA BASUMATARY ASSISTANT TEACHER NO. 1133 BENNABARI L.P. SCHOOL DIST. BAKSA BTAD 3: SRI LABIN CH. BASUMATARY S/O CHAGRAM BASUMATARY ASSISTANT TEACHER NO. 672 ADALBARI L.P. SCHOOL DIST. BAKSA BTAD 4: SRI PABITRA RAM BORO S/O LT. ATHIRAM BORO ASSISTANT TEACHER PACHIM HARHARIA L.P. SCHOOL DIST. BAKSA Page No.# 116/160 BTAD 5: MS. DIPAMANI BARMAN D/O LT. NAGENDRA NATH BARMAN ASSISTANT TEACHER NO. 1126 ADALBARI SRIPUR L.P. SCHOOL DIST. BAKSA BTAD 6: SRI ATUL CH. TALUKDAR S/O BOGARAM TALUKDAR ASSISTANT TEACHER MUSHALPUR JUNIOR BASIC SCHOOL DIST. BAKSA BTAD 7: SRI DHIREN DAS S/O LT. KARUNA KANTA DAS ASSISTANT TEACHER SATHISAMKA L.P. SCHOOL DIST. BAKSA BTAD 8: MS. JAMUNA BORO D/O DHIREN BORO ASSISTANT TEACHER PAMUA PATHAR L.P. SCHOOL DIST. BAKSA BTAD 9: MS. KAMALA KALITA D/O LT. KALICHARAN KALITA ASSISTANT TEACHER HARIBHANGA KHANALIA MILAN L.P. SCHOOL DIST. BAKSA BTAD 10: MS. ANIMA SWARGIARY W/O ASHOK DEWRY ASSISTANT TEACHER CHEUNIPAM L.P. SCHOOL DIST. BAKSA BTAD 11: SRI LOHIT BASUMATARY S/O LT. BABA RAM BASUMATARY ASSISTANT TEACHER NO.2 DAMALBARI BAGHMORA L.P. SCHOOL DIST. BAKSA BTAD 12: SRI SUBHSH RAMCHIARY S/O LT. ROBIRAM RAMCHIARY ASSISTANT TEACHER 443 NO. UZAN NALBARI L.P. SCHOOL DIST. BAKSA Page No.# 117/160 BTAD 13: SRI LOHIT CH. BORO S/O LT. KALICHARAN BORO ASSISTANT TEACHER NO. 1125 HAZIRAGAON L.P. SCHOOL DIST. BAKSA BTAD 14: SRI RAHIT CH. BORO S/OLT. AKHANG BORO ASSISTANT TEACHER NO. 673 BONGAON L.P. SCHOOL DIST. BAKSA BTAD 15: SRI RANTHENG RAMCHIARY S/O LT. RABI RAMCHIARY ASSISTANT TEACHER BHALUKDONGA VIDYAMANDIR M.E. SCHOOL DIST. BAKSA BTAD 16: SRI MADHURAM DEKA S/O LT. UPENDRA NATH DEKA ASSISTANT TEACHER BUNBARI L.P. SCHOOL DIST. BAKSA BTAD 17: MS. PRATIMA BORO W/O LOKEN SWARGIARY ASSISTANT TEACHER NO. 672 ADALBARI L.P. SCHOOL DIST. BAKSA BTAD 18: MALABIKA GOSWAMI W/O NABA SARMA ASSISTANT TEACHER MURMELA L.P. SCHOOL DIST. BAKSA BTAD VERSUS THE STATE OF ASSAM and 10 ORS. REP. BY THE COMMISSIONER AND SECRETARY DEPARTMENT OF ELEMENTARY EDUCATION DISPUR GUWAHATI -06.
2:THE COMMISSIONER and SECRETARY DEPARTMENT OF FINANCE DISPUR Page No.# 118/160 GUWAHATI -06.
3:THE COMMISSIONER AND SECRETARY WPT AND BC DEPARTMENT DISPUR GUWAHATI-6.
4:THE BODOLAND TERRITORIAL COUNCIL REP. BY THE SECRETARY BTC KOKRAJHAR.
5:THE PRINCIPAL SECRETARY BODOLAND TERRITORIAL COUNCIL KOKRAJHAR.
6:THE SECRETARY DEPARTMENT OF EDUCATION BODOLAND TERRITORIAL COUNCIL KOKRAJHAR.
7:THE DIRECTOR OF EDUCATION BODOLAND TERRITORIAL COUNCIL KOKRAJHAR.
8:THE BLOCK ELEMENTARY EDUCATION OFFICER TIHU BARAMA BLOCK BAKSA.
9:THE BLOCK ELEMENTARY EDUCATION OFFICER MUSHALPUR BLOCK BAKSA.
10:THE BLOCK ELEMENTARY EDUCATION OFFICER TAMULPUR BLOCK BAKSA.
11:THE DEPUTY INSPECTOR OF SCHOOLS BASKA BTAD.
------------
Page No.# 119/160 Advocate for : MS.R DEVI Advocate for : SC BTC appearing for THE STATE OF ASSAM and 10 ORS.
Linked Case : WP(C)/3272/2017 PHWJWNGSHAR BASUMATARY A.T and 44 ORS.
S/O LT. LANKESWAR BASUMATARY PAMUAPATHAR M.E.S. VILL- NIZ JULUKI P.O. BARAMA P.S. BARAMA DIST. BAKSA 2: JATIN KALITA A.T. S/OLT. GAURI KALITA BAKSA ANCHALIK M.E.S VILL- KALJAR P.O. BARAMA P.S. BARAMA DIST. BAKSA.
3: DIMBESWAR BARMAN A.T. S/OLT. LOLOT CHANDRA BARMAN BARSIMLAGURI M.E.S. VILL- MERKUCHI P.O. MERKUCHI P.S. BARAMA DIST. BAKSA.
4: SRI DEVI DAHAL A.T. D/OLT. NANDALAL DAHAL MILON M.E.S NARAYANPUR VILL- BHUTAN KHUTI P.O. DEHIRA P.S. MUSHALPUR DIST. BAKSA.
5: SRI SUSIL KR. KALITA A.T. S/OLT. DATIRAM KALITA GARAMDEW M.E.S. VILL- BELGURI PATHAR P.O. BARIMUKH P.S. MUSHALPUR DIST. BAKSA.
6: SRI SATISH KALITA A.T. S/O LT. GOPAL KALITA GARAMDEW M.E.S. VILL- AMOR NARAYANPUR P.O. MUSHALPUR P.S. MUSHALPUR DIST. BAKSA.
7: SRI PRABIN PATGIRI A.T. S/OLT. KARUNA PATGIRI B.C. BIDYAPITH M.E.S. VILL- MANIKPUR MADULIBARI Page No.# 120/160 P.O. DIGHALDANGA P.S. MUSHALPUR DIST. BAKSA.
8: SRI KARTIK DAS A.T. S/O MAHENDRA DAS MILON M.E.S. NARAYANPUR VILL- BELGURI PATHAR SANTIPUR P.O. MUSHALPUR P.S. MUSHALPUR DIST. BAKSA.
9: SRI PRAFULLA BHUYAN A.T. S/O UDHAB BHUYAN MILON M.E.S. NARAYANPUR VILL- SUBANSRI P.O. NARAYANPUR P.S. MUSHALPUR DIST. BASKA.
10: MD. FAKURUDDIN AHMED A.T. S/O MD MUSHA ALI UTTAR KAMRUP M.E.S. VILL- BHABANIPUR B.BLOCK P.O. DIGHALDANGA P.S. BARBARI DIST. BAKSA.
11: NITU DAS A.T. D/O LT. LANKESWAR DAS DIHIRA M.V. SCHOOL VILL- LAKSHMIPUR A. BLOCK P.O. NIKASHI P.S. MUSHALPUR DIST. BAKSA 12: DHIREN BAISHYA S/O PRASANNA BAISHYA ASSTT. TEACHER LATIBARI GIRLS M.E. SCHOOL VILL- KACHUKATA P.O. JARKONA 13: SAILEN BASUMATARY S/OLT. ANANTA BASUMATARY ASSTT. TEACHER AMBARI SARUBHERA M.E. SCHOOL VILL- BAHBARI P.O. KUMARIKATA 14: MAHESWAR SWARGIARY S/O BOLO RAM BORO ASSTT. TEACHER GANDHIBARI GIRLS M.E. SCHOOL VILL- SARUBHELBARI P.O. PASCHIM JHARGAON Page No.# 121/160 15: MANABENDRA SINGHA S/O JADAB SINGHA ASSTT. TEACHER JHARGAON M.E. SCHOOL VILL- JHARGAON P.O. PASCHIM JHARGAON 16: TRIDIP JYOTI BASUMATARY S/OLT. DINESH BASUMATARY ASSTT. TEACHER JHARGAON M.E. SCHOOL VILL- JHARGAON P.O. PASCHIM JHARGAON 17: RAJU BORO S/O LT. DHANI RAM BORO ASSTT. TEACHER DEFELI ADARSHA M.E. SCHOOL VILL- JHARGOAN P.O. PASCHIM JHARGAON 18: BISWANATH DEKA S/OLT. MIKINCHI RAM DEKA ASSTT. TEACHER AHIYABARI M.E. SCHOOL VILL- KACHUBARI P.O. KACHUBARI 19: NAGEN CHANDRA BORO S/O PRABHAT CHANDRA BORO ASSTT. TEACHER AHIYABARI M.E. SCHOOL VILL- KACHUKATA P.O. KACHUKATA 20: LAKSHMI BRAHMA S/OLT. NANDA RAM BRAHMA ASSTT. TEACHER NAGRIJULI M.E. SCHOOL VILL- JHARGOAN P.O. PASCHIM JHARGAON 21: HAREN NATH S/O LT. MAHAN NATH ASSTT. TEACHER MAGURMARI M.V. SCHOOL VILL- MAHARIPARA P.O. MAHARIPARA 22: MAKANI BASUMATARY S/O MANI RAM BORO ASSTT. TEACHER MAGURMARI M.V. SCHOOL VILL- MAHARIPARA P.O. MAHARIPARA 23: RAJANI KANTA DEKA S/OLT. NANDI RAM DEKA ASSTT. TEACHER Page No.# 122/160 LATIBARI GIRLS M.E. SCHOOL VILL- UTTAR- GANDHIBARI P.O. GANDHIBARI 24: ZEENA BASUMATARY W/O CHNA RAM BASUMATARY ASSTT. TEACHER GANDHIBARI GIRLS M.E. SCHOOL VILL- SAURAGURI P.O. KACHUBARI 25: RAJEN BORO S/O MAHENDRA BORO ASSTT. TEACHER LATIBARI GIRLS M.E. SCHOOL VILL- KACHUKATA P.O. JARKONA 26: PRANITA BAISHYA BABLU MAZUMDER ASSTT. TEACHER BAGARIKHUTI MILAN M.E. SCHOOL TOWN- NALBARI P.O. NALBARI 27: KHANIN SARMA S/O HARI CHANDRA SARMA ASSTT. TEACHER GOPINATH BORDOLOI M.E. SCHOOL VILL- HASTINAPUR P.O. DONGARGAON 28: MUKUT NARZARY S/O HARKANTA NARZARY ASSTT. TEACHER J.N.D. MILAN M.E. SCHOOL VILL- NIZ DEFELI P.O. NIZ DEFELI 29: JISHU DAIMARY S/O LT. BINA RAM DAIMARY ASSTT. TEACHER BHANGBARI M.V. SCHOOL VILL- HAZARAGAON P.O. HAZARAGAON 30: BHASKAR BAISHYA S/O SARAT BAISHYA ASSTT. TECHER GANDHIBARI GIRLS M.E. SCHOOL VILL- SANTIPUR P.O. NIZ SANTIPUR.
31: ABANI KUMAR BASUMATARY S/O- LT. PHUKAN CH. BASUMATARY ASSTT. TEACHER CHECHAPANI M.E. SCHOOL VILL- CHECHAPANI P.O.- KUMARIKATA 32: PHWILAO BRAHMA Page No.# 123/160 S/O- THIBAO BRAHMA ASSTT. TEACHER HARINARAYAN M.E. SCHOOL VILL- JHARGAON P.O.- PASCHIM JHARGAON 33: JATIN KUMAR SARMA S/O- LT. SIDANANDA SARMA ASSTT. TEACHER KATAHBARI M.E. SCHOOL VILL- JHARGAON P.O.- PASCHIM JHARGAON 34: MAKHAN SARKAR S/O- LT. JITENDRA SARKAR ASSTT. TEACHER BAGARIKHUTI MILAN M.E. SCHOOL VILL- HASTINAPUR P.O.- DONGARGAON 35: RABINDRA BASUMATARY S/O- LT. JAGESWAR BASUMATARY ASSTT. TEACHER AMBARI SURUBHERA M.E. SCHOOL VILL- AMBARI SARUBHERA P.O.- NO.2 DARANGAPAR 36: ABIN CHANDRA BASUMATARY S/O- MAHESWAR BASUMATARY ASSTT. TEACHER GANDHIBARI GIRLS M.E. SCHOOL VILL- DAKHIN GANDHIBARI P.O.- GANDHIBARI 37: LAISARI SINGHA W/O- KUMUD SWARGIARY ASSTT. TEACHER RAMESUBURI M.E. SCHOOL VILL- DONGPAR P.O.- DONGPAR 38: MINATI BRAHMA W/O- MUTHURA BASUMATARY ASSTT. TEACHER RAMESUBURI M.E. SCHOOL VILL- BAREIGAON P.O.- TAMULPUR 39: PRAMILA BASUMATARY W/O- DIPAN SWARGIARY ASSTT. TEACHER LATIBARI GIRLS M.E. SCHOOL VILL- UTTAR-GANDHIBARI P.O.- GANDHIBARI 40: UPEN BASUMATARY S/O- DHANI RAM BASUMATARY ASSTT. TEACHER HARINARAYAN M.E. SCHOOL VILL- BAREIGAON P.O.- TAMULPUR 41: JUMI DAS W/O- DASHARATH BAISHYA ASSTT. TEACHER KUMARIKATA GIRLS M.E. SCHOOL VILL- KUMARIKATA P.O.- KUMARIKATA Page No.# 124/160 42: RAMALA DAS W/O- MAHANANDA PATHAK ASSTT. TEACHER BARKHOPA M.E. SCHOOL VILL- KACHUKATA P.O.- JARKONA 43: PUTUMANI KAKATI W/O- KAMINI MAHAN KAKATI ASSTT. TEACHER MAGURMARI M.E. SCHOOL VILL- GORESWAR P.O.- GORESWAR 44: SUBHASH CHANDRA BORO S/O- MATI RAM BORO ASSTT. TEACHER GANDHIBARI GIRLS M.E. SCHOOL VILL- JOKMARI P.O.- NIZ-DEFELI 45: ANIMA MAHANTA W/O- GIRINDRA KALITA ASSTT. TEACHER GANGAMAYA M.E. SCHOOL VILL- SURPARA P.O.- KALCHENI VERSUS THE STATE OF ASSAM and 10 ORS. REP. BY THE COMMISSIONER AND SECRETARY DEPARTMENT OF ELEMENTARY EDUCATION DISPUR GUWAHATI-06.
2:THE DEPARTMENT OF FINANCE REPRESENTED BY THE COMMISSIONER AND SECRETARY GOVERNMENT OF ASSAM DISPUR GUWAHATI- 781006.
3:THE BODOLAND TERRITORIAL COUNCIL REPRESENTED BY THE SECRETARY DEPARTMENT OF EDUCATION KOKRAJHAR 4:THE PRINCIPAL SECRETARY BODOLAND TERRITORIAL COUNCIL.
5:THE SECRETARY DEPARTMENT OF EDUCATION BODOLAND TERRITORIAL COUNCIL KOKRAKHAR.
6:THE DIRECTOR OF EDUCATION Page No.# 125/160 BODOLAND TERRITORIAL COUNCIL KOKRAKHAR 7:THE UNDER SECRETARY BODOLAND TERRITORIAL COUNCIL KOKRAKHAR 8:THE BLOCK ELEMENTARY EDUCATION OFFICER TIHU BARAMA BLOCK. BASKA.
9:THE BOCK ELEMENTARY EDUCATION OFFICER MUSHULPUR BLOCK BASKA 10:THE BLOCK ELEMENTARY EDUCATION BLOCK TAMULPUR BLOCK 11:THE DEPUTY INSPECTOR OF SCHOOLS BAKSA 12:W.P.T and BC REP. BY THE COMMISSIONER and SECRETARY GOVT. OF ASSAM DISPUR GUWAHAT- 6
------------
Advocate for : MR.M P SARMA Advocate for : SC FINANCE appearing for THE STATE OF ASSAM and 10 ORS.
Linked Case : WP(C)/4126/2016 KISHOR KR. SARMA and 210 ORS ASSTT. TEACHER MOLAN M.E. SCHOOL ANANDAPUR.
VERSUS THE STATE OF ASSAM AND 6 ORS REP. BY THE COMM. and SECY. TO THE GOVT. OF ASSAM EDUCATION ELEMENTARY DEPTT. DISPUR GHY.-781006.
Page No.# 126/160
------------
Advocate for : MS.P SHARMA Advocate for : appearing for THE STATE OF ASSAM AND 6 ORS Linked Case : WP(C)/834/2018 PRADIP KALITA AND 4 ORS. S/O. LATE BIPIN KALITA ASSISTANT TEACHER BAPUJI ME SCHOOL VILL. AND P.O. BARIMUKH P.S. NUSHALPUR (ERSTWHILE BARBARI) DIST. BAKSA BTAD ASSAM.
2: DHARANI DEWRY S/O. LATE LAHIRAM DEWRI ASSISTANT TEACHER BOWAPARA L.P. SCHOOL VILL. BHOGPUR NAKTIPARA P.O. AND P.S. BARAMA DIST. BAKSA BTAD.
3: DIPANKAR NATH S/O. LATE PHUKAN CH. NATH GHORAMARA L.P. SCHOOL VILL. PALASHGURI P.O. NARAYANPUR DIST. BAKSA BTAD ASSAM.
4: DROUPADI RAMCHIARY D/O. BABU RAMCHIARY ASSISTANT TEACHER NO. 1121 SRIPUR DEOR L.P. SCHOOL VILL. AND P.O. PAMUA PATHAR DIST. BAKSA (BTAD).
5: BRAJA MOHAN DAS S/O. LATE HEM CH. DAS ASSISTANT TEACHER NOWAPARA L.P. SCHOOL Page No.# 127/160 VILL. CHAMBARIKHUTI (BARIMUKH) P.O. BARIMUKH P.S. MUSHALPUR DIST. BAKSA (BTAD) ASSAM.
VERSUS THE STATE OF ASSAM AND 9 ORS. REPRESENTED BY THE COMMISSIONER AND SECRETARY THE GOVT. OF ASSAM EDUCATION (ELEMENTARY) DEPARTMENT DISPUR ASSAM GUWAHATI-6.
2:THE COMMISSIONER AND SECRETARY TO THE GOVT. OF ASSAM FINANCE DEPTT.
DISPUR GUWAHATI-6 ASSAM.
3:THE COMMISSIONER AND SECRETARY TO THE GOVT. OF ASSAM WPT AND BC DEPARTMENT DISPUR GUWAHATI-6 ASSAM.
4:THE BODOLAND TERRITORIAL COUNCIL BODOFA NWGWR KOKRAJHAR REPRESENTED BY ITS PRINCIPAL SECRETARY.
5:THE PRINCIPAL SECRETARY BTC BODOFA NWGWR KOKRAJHAR ASSAM PIN-783370 6:THE SECRETARY EDUCATION DEPTT.
BTC KOKRAJHAR ASSAM PIN-783370 7:THE JOINT SECRETARY BODOLAND TERRITORIAL COUNCIL EDUCATION (ELEMENTARY) DEPTT.
Page No.# 128/160 BODOFA NWGWR KOKRAJHAR PIN-783370 8:DIRECTOR OF EDUCATION BTC KOKRAJHAR ASSAM PIN-783370 9:THE DISTRICT ELEMENTARY EDUCATION OFFICER BAKSA BAKSA ASSAM.
10:THE BLOCK ELEMENTARY EDUCATION OFFICER BAKSA BLOCK BAKSA ASSAM.
------------
Advocate for : MR. P P DUTTA Advocate for : SC ELEM. EDU appearing for THE STATE OF ASSAM AND 9 ORS.
Linked Case : WP(C)/8367/2022 PRANITA BAISHYA W/O BABLU MAZUMDAR R/O SONPUR WORD NO. 4 NALBARI TOWN P.O.- NALBARI DIST.- NALBARI ASSAM PIN- 781335.
VERSUS THE STATE OF ASSAM AND 8 ORS. TO BE REP. BY THE COMMISSIONER AND SECRETARY TO THE GOVT. OF ASSAM DEPTT. OF EDUCATION ELEMENTARY Page No.# 129/160 DISPUR GUWAHATI- 6.
2:THE COMMISSIONER AND SECRETARY TO THE GOVT. OF ASSAM DEPTT. OF FINANCE (ESSTT-A) DISPUR GUWAHATI- 6.
3:THE DIRECTOR OF ELEMENTARY EDUCATION ASSAM KAHILIPARA GUWAHATI- 19.
4:THE SECRETARY EDUCATION DEPTT. BTC KOKRAJHAR.
5:THE DIRECTOR OF EDUCATION BTC KOKRAJHAR.
6:THE DISTRICT ELEMENTARY EDUCATION OFFICER BAKSA MUSHALPUR ASSAM.
7:THE BLOCK ELEMENTARY EDUCATION OFFICER BAKSA MUSHALIPUR ASSAM.
8:THE BLOCK ELEMENTARY EDUCATION OFFICER TAMULPUR ASSAM.
9:THE DEPUTY INSPECTOR OF SCHOOLS MUSHALPUR BAKSA ASSAM.
------------
Advocate for : MR C GOSWAMI Advocate for : SC ELEM. EDU appearing for THE STATE OF ASSAM AND 8 ORS.
Linked Case : WP(C)/5608/2020 DIPAK DEKA AND ANR Page No.# 130/160 S/O HARESWAR DEKA ASSTT. TEACHER HAHKATA BALABARI MILAN M.E. SCHOOL BAKSA (BTAD) ASSAM R/O VILL. POLOKATA P.O. MUKTAPUR P.S. BARAMA DIST. BAKSA (BTAD) ASSAM.
2: NAGEN KALITA S/O LATE SANJOY KALITA ASSTT. TEACHER HAHKATA BALABARI MILAN M.E. SCHOOL BAKSA (BTAD) ASSAM R/O VILL. BAMONGAON P.O. PUTHIMARI P.S. KAMALPUR DIST. KAMRUP ASSAM.
VERSUS THE BODOLAND TERRITORIAL COUNCIL AND 5 ORS REPRESENTED BY ITS PRINCIPAL SECY. KOKRAJHAR BTAD PIN 783370 2:THE SECY.
EDUCATION BTC KOKRAJHAR BTAD PIN 783370 3:THE DIRECTOR OF EDUCATION BTC KOKRAJHAR BTAD PIN 783370 4:THE DIST. ELEMENTARY EDUCATION OFFICER BAKSA MUSHLPUR BTAD PIN 783370 5:THE BLOCK ELEMENTARY EDUCATION OFFICER TAMULPUR Page No.# 131/160 BTAD PIN 783370 6:THE STATE OF ASSAM REPRESENTED BY THE COMMISSIONER AND SECY. TO THE GOVT. OF ASSAM EDUCATION (ELEMENTARY) DEPTT. DISPUR GUWAHATI 06
------------
Advocate for : MR. B KUMAR Advocate for : SC BTC appearing for THE BODOLAND TERRITORIAL COUNCIL AND 5 ORS BEFORE THE HON'BLE MR JUSTICE ARUN DEV CHOUDHURY For the Petitioners : Mr. M. Goswami, Sr. Advocate.
Mr. R. Sinha, Advocate. Ms. R. Devi, Advocate. Mr. A. Nath. Advocate. Ms. K. Devi, Advocate. Mr. Y. S. Mannan, Advocate. Mr. M. Deka, Advocate. Mr. C. Goswami, Advocate. For the Respondents : Mr. S. Bora, Standing Counsel, BTC.
Mr. B. Gogoi, Adll. Advocate General, Assam, representing Finance Department.
Date of Hearing : 27.03.2025, 15.05.2025 Date of Judgment & Order : 14.07.2025.
JUDGMENT & ORDER(CAV)
1. Heard Mr. M. Goswami, learned Senior counsel assisted by Mr. R. Sinha, learned counsel for the petitioners in WP(C) No. 5741/2017; Ms. R. Devi, Page No.# 132/160 learned counsel for the petitioners in WP(C) Nos. 6020/2017, 5861/2017, 5933/2017; Mr. A. Nath, learned counsel for the petitioners in WP(C) No. 4126/2016 with I.A.(C) No. 1222/2023, WP(C) No. 4181/2016 with I.A.(C) No. 1085/2023, WP(C) No. 4358/2016 with I.A.(C) No. 1089/2023 WP(C) No. 122/2018 with I.A.(C) No. 1092/2023 & WP(C) No. 124/2018 with I.A.(C) No. 1225/2023; Ms. K. Devi, learned counsel for the petitioners in WP(C)Nos. 5158/2016, 5176/2016, 510/2018, 3436/2021, 4279/ 2021, 3654/2022; Mr. Y.S. Mannan, learned counsel for the petitioners in WP(C) No. 261/2017; Mr. M. Deka, learned counsel for the petitioners in WP(C) No. 3038/2017 and Mr. C. Goswami, learned counsel for the petitioners in WP(C) Nos. 4113/2018, 7281/2018 & 8367/2022.
2. Also heard Mr. S. Bora, learned Standing counsel, BTC and Mr. B. Gogoi, learned Additional Advocate General, Assam representing the respondent Finance Department.
3. The grievance/challenge:
The petitioners herein are all Assistant Teachers, working under different Lower Primary (L.P.) and Middle English (M.E.) Schools under the Bodoland Territorial Council (hereinafter referred to as BTC).This batch of writ petitions is taken up together for final determination as the facts and the issues involved are same i.e. claim of salary from the date of alleged regularization in the year 2015, (hereinafter referred to as 1st Regularization) after withdrawal of termination orders in terms of a policy decision taken by BTC. The petitioners claim that there is no scope of the regularization made in the year 2022 & 2024, (hereinafter referred to as 2nd Regularization) with prospective effect, whereby their right to salaries for the period of service rendered since the date of 1 st Regularization has been taken away though, their services had been extracted Page No.# 133/160 by the BTC.
4. Necessary facts:
The necessary facts required for proper adjudication are recorded as follows:
i. These petitioners were appointed on different dates in the year 1999 by the jurisdictional Deputy Inspector of Schools, Nalbari, prior to creation of BTC.
ii. These petitioners were terminated from their services under separate orders during the year 2009/2010 treating them to be illegally/irregularly appointed teachers inasmuch as the ground for termination were to the effect that there was no advertisement prior to the selection, there was no approval of the State Level Empowered Committee of the personal Department of the Government of Assam to fill up these posts and that there was no record of holding any interview and preparation of score sheets by the interview Board etc. iii. These petitioners, along with similarly situated teachers, approached this Court challenging such termination orders by filing separate writ petitions. Such termination orders were interfered by this Court, primarily for the reason that while terminating these teachers, principle of natural justice was violated i.e., the termination orders were issued without affording any opportunity of hearing to the petitioners. Accordingly, the BTC authorities were granted liberty to issue show cause notices and take fresh decisions.
iv. Subsequent to such direction, the BTC authorities issued show cause notices to the petitioners and the petitioners had also filed their replies.
Page No.# 134/160 Thereafter, services of the petitioners were again terminated by different speaking orders.
v. Being aggrieved, separate writ petitions were filed. By a common judgment and order dated 02.07.2010 passed in WP(C) No. 5840/2009 and other connected writ petitions, this Court rejected the contentions raised by the petitioners and accordingly, dismissed the writ petitions upholding the orders of termination.
vi. Being aggrieved, the petitioners approached the Division Bench by way of filing WA No. 182/2013 and other connected writ appeals. While these writ appeals were pending adjudication, on 06.02.2015, the BTC authorities filed an interlocutory application intimating the Bench that a policy decision was taken by the BTC that, the persons who were receiving their salaries regularly from the month of March, 2006, would be regularized and the implementation of the policy was in process and it was also contended that the Government of Assam, had also agreed to such policy. In view of the aforesaid submissions, the writ appeals were disposed of permitting the respondents to effect regularization as per the policy decision of, all those eligible teachers, who were regularly receiving salaries upto 17.10.2006.
vii. Subsequently, in reference to Resolution No. 4.1 of the BTC executive meeting held on 27.04.2015 and Resolution No. 4 of the Minutes of Departmental Meeting of Education Department held on 26.06.2015, separate and individual orders were issued in the month of October 2015, recalling the earlier termination orders. Subsequently, in reference to Resolution No. 4.1 and Resolution No. 4 (supra), their services were also regularized by different orders issued under the signature of Joint Page No.# 135/160 Secretary, Bodoland Territorial Council on different dates in the month of October 2015, with definite scale of pay, however, with prospective effect (these regularization is referred as 1st Regularization).
viii. Subsequently, by separate orders issued in the year 2022 & 2024, once again the services of the petitioners were regularized with prospective effect, these regularization is being referred as the 2 nd Regularization. The petitioners were not getting their salaries from their reinstatement and even after the 1st Regularization and hence the writ petitions were filed. It is also important to record that the 2 nd Regularization were issued during the pendency of most of the cases except three cases. Therefore, such 2nd Regularization is not under challenged in those writ petitions, during pendency of which such 2 nd Regularization was made. However, in WP(C) No. 8367/2022, the 2nd Regularization is under challenged.
ix. In the aforesaid backdrop, amongst other, one of the contention raised in these writ petitions is that, when the services of the petitioners were regularized way back in the year 2015 by way of the 1 st regularization, in pursuance of a policy decision with direction from the Division Bench, there is no occasion to re-regularize their services in the year 2022 by way of the 2 nd regularization. According to the petitioners, such course of action was taken, only to deprive the petitioners of their valuable right of service benefits including their salaries, which have not been paid since 2015 till the 2 nd Regularization year. Another contention made in these writ petitions is the claim of service benefits from the dates of their initial appointments, i.e., prior to first termination.
Page No.# 136/160
5. Argument advanced by the learned counsel for the petitioners:
Mr. Goswami, learned Senior Counsel for the petitioners submits the following:-
I. There is absolutely no difference between the petitioners and the group of 221 teachers, whose services were regularized as per the policy. In view of the above, the writ petitioners are entitled to the same benefits that has been extended to the 221 teachers otherwise, it will amount to hostile discrimination. They form a same class without any intelligible differentia separating them. They perform exactly the same work. The concept of intelligible differentia is pivotal in reasonable classification, requiring the formation of groups with shared characteristics that distinguish them from other groups. In the instant case there is a complete absence of any distinguishing feature between the group of 221 teachers and the Petitioners herein.
II. As will be evident from the facts, the services of the Petitioner stood regularized in the year 2015 against valid posts. This fact is reinforced by the BTC authorities in its pleadings at para 4 of the Additional Affidavit filed in March 2025. Thus, the subsequent order dated 30/09/2022, is a smoke-screen to deny the Petitioners what is rightfully due to them since 2015. This order also falls foul of the categorical directions passed by the Division Bench in its order dated 06/02/2015.
III. In respect to the 2nd regularization, it is not maintainable as it is evident from the 1st regularization that the State was very clear in its intention to regularize the services of the Petitioners herein and that the services of the Petitioners indeed stood regularized on and from the date of 1st regularization. Hence the State cannot be permitted change their Page No.# 137/160 stand now.
IV. Alternatively, it is argued that, even if the services of the Petitioners have actually been regularized during 2022-2024, even then it is an admitted position that they have been discharging the same duties like the group of 221 teachers, since 2015. The State does not dispute this fact. Therefore, they are entitled to be paid the regular scale and all service benefits atleast from their first regularization in 2015.
V. The right to fair treatment in employment and the right to be paid for work done are fundamental aspects of a person's dignity and equality before the law. Article 14 of the Indian Constitution guarantees the right to equality and Article 21 ensures the right to life and personal liberty, which courts have expanded to include the right to livelihood but such valuable rights of the petitioners have been infringed at the hands of the state.
VI. The learned Single Judge in Jagannath Kumar Dey (supra) has merged with the judgment dated 06/02/2015 passed by the Hon'ble Division Bench inasmuch as the Division Bench modified the judgment passed by the Single Judge and passed the order dated 06/02/2015 in light of a policy decision taken by BTC. However, the Division Bench reserved liberty to the petitioners to approach this court again, in case they are not satisfied "with regard to tenure of their service rendered or receipt of salaries." This liberty granted by the Division Bench is "very significant" and deserves to be interpreted purposively since the Petitioners also claim that they are also entitled to pension and other post retiral benefits that has been extended to the group of 221 teachers.
Page No.# 138/160 VII. In support of his contentions, Mr. Goswami placed reliance on the judgments of the Hon'ble Apex Court in K. Sulaiman -Vs- State of U.P. reported in 1986 1 SCC 637, in Delhi Transport Corporation - Vs- D.T.C. Mazdoor Congress reported in 1991 Supp (1) SCC 600 and in Manoj Kumar -Vs- Union of India & Ors. reported in 2024 3 SCC 563.
6. Argument on behalf of BTC:
The learned Standing Counsel for the BTC submits the following:
I. The entire selection process in the year 1999 was undertaken against non existing and non sanctioned post in violation of section 3 of the Assam Elementary Education (Provincialization Rule), 1977 resulting in termination of the appointment. However, the erstwhile BTC dispensation formulated a Policy Decision dated 24.02.14 to withdraw termination orders and to regularize the services of the Appellants / Petitioners, without securing any sanction for the posts against such regularization from the Government of Assam, more particularly from the Finance Department of Assam. As such, the Finance Department preferred a Review Petition against the order dated 06.02.15 passed in Writ Appeal No. 182/2013 registered as Review Petition No. 105/2018 (Principal Secretary to the Government of Assam, Finance Department
-Vs- Sri Diring Ram Basumatary and Ors). The Review Petition was closed vide order dated 05.03.21 in view of the fact that during the pendency of the Review Petition SIU approval of the Finance Department of Assam was taken.
II. The Finance (SIU) Department, Government of Assam sanctioned Page No.# 139/160 1009 post by order dated 02.02.21, leading to appointment to the sectioned post of Assistant Teacher issued by the Director, Education, BTC. The Finance (SIU) Department, Government of Assam sanctioned another 1216 post vide note No. 87 dated 28.12.23 of file E-259464, leading to appointment of the remaining petitioners to the post of Assistant Teacher issued by the Director, Education, BTC.
III. The 2nd regularization are thus having due approval from Finance (SIU) Department, Government of Assam and are against sanctioned post, which was not the case in 1st regularization.
IV. The appointments made by the BTC authority under the policy decision, after obtaining approval from (SIU) Department, Government of Assam, are only valid under such policy and not otherwise.
V. That issue regarding appointment of the petitioners against non-
existent or non sectioned post, shall not create any right upon those petitioners inasmuch as law is well settled that appointment cannot be made against non-existent or non sanctioned post.
VI. In support of his contention, Mr. Bora relies on the decisions of the Hon'ble Apex Court in the case of The State of Orissa -Vs-Mamta Mohanty reported in 2011(3) SCC 436, and State of Bihar -Vs - Devendra Sarma reported in 2020 (15) SCC 466, 2004 5 SCC 105,
7. Argument on behalf of Finance Department, Govenrment of Assam.
Mr. B. Gogoi, learned Additional Advocate General, Assam representing the Finance Department submits the following:
Page No.# 140/160 I. The purported policy based on which, the petitioners are claiming benefit of regularization is always subject to the Memorandum of Settlement dated 10.02.2003 entered between the Government of India, Government of Assam and Bodoland Liberation Tiger, whereby the BTC was created, more particularly, on Clause 5.5. Such policy and regularization shall always be subject to the mandate of Assam Fiscal Responsibility and Budget Management, Act 2003 (hereinafter referred to as AFRBM Act, 2003) and therefore, when such policy involves financial implication upon the State of Assam and relatable to creation of posts, such policy cannot create an indefeasible right to get salary and to get regularization without post being created and approved by the State of Assam to such a policy. Therefore, based on such unilateral policy, the petitioners shall not have any right to claim regularization and/or arrears of salary, without sanctioned post. Therefore, this Court may not also issue a writ of mandamus having huge financial implication upon the State of Assam, more particularly, when the State of Assam did not grant any approval to act upon the policy of reinstatement and payment of salary by the BTC authority in the shape of withdrawal of termination order and the 1st Regularization. Accordingly, Mr. Gogoi, learned Additional Advocate General, Assam, seeks for dismissal of these writ petitions.
II. The petitioners are appointed in terms of a 'Policy Decision' in spite of the fact that the initial appointments are held to be illegal. Such policy can legally be implemented only after receiving sanction for creation of the post from Finance (SIU) Department, Government of Assam. The 1 st Regularization is also dehors the statutory provision, more particularly, Section 7 of the AFRBM Act, 2003 and therefore, no legal right to claim Page No.# 141/160 salary with retrospective effect shall accrue upon the petitioners.
III. Appointments made under Policy Decision and accepted by the appointee, shall have to be prospective not retrospective. In support of his contention, Mr. Gogoi relies on the decision of the Hon'ble Apex Court in the case of Surendra Kumar and Others -Vs- Greater Noida Industrial Development Authority and Others reported in 2015 (14) SCC 382.
IV. The initial appointments of the writ petitioners were illegal, without any sanction of law. However, under a 'Policy Decision' the writ petitioners were regularized and therefore, only after securing sanction for the post from Finance (SIU) Department, Government of Assam, salary and other benefit can be claimed and the writ petitioner cannot claim arrear salary for the period appointed illegally without the sanction of law. Further, the 2nd regularization under the 'Policy Decision' is made after duly securing sanction for the post from Finance (SIU) Department, Government of Assam and therefore, appointment / regulations are made prospectively
8. REPLY ARGUMENT FROM THE SIDE OF THE PETITIONERS:
Countering such argument, Mr. Goswami, learned Senior Counsel for the petitioner argues the following:
I. The stand of the Finance Department that they were not party to the policy decision has no legs to stand as the Treasury officer was a party in some of the batch of the Writ Appeals so connected with the WA No. 182/2013 as is evident from the Writ petition No. 3273/2017.
Page No.# 142/160 II. Though, the Finance department had filed a Review petition bearing Rev. Pet No. 105/2018 before the Division bench against the order dated 06.02.2015 passed in W. A No. 182/2013 and other batch of Writ Appeals, inter-alia alleging that they were not arrayed as party respondents in the said batch of Writ Appeals, however the said issue was put to rest, which is evident from the order dated 05.03.2021 passed in the Review Petition No. 105/2018 and as such the plea of the Finance department is erroneous.
III. Similarly situated group of 221 teachers are also receiving their Pensionary benefits, who had retired from their service, and the same is evident from the list of 221 of teachers. The person placed at Serial No. 123 is receiving his Pension. The teacher placed at Serial No. 186 is receiving his Pension. Also the teacher at Serial No. 189 is receiving her Pension.
IV. Thus, it is evident that the teacher of the 221 group are also receiving their pensions and hence the same benefits should also be given to the petitioners as they are also similarly situated.
9. This Court has given anxious consideration to the submissions advanced by the learned counsel for the parties. Perused the material available on record.
10. Issues:
In the backdrop of the facts recorded hereinabove and arguments advanced, the primary issue that arises for consideration is as to whether the petitioners are entitled for regular salary with effect from 1st Regularization or whether they are rightly being given their service benefits including their salaries with effect Page No.# 143/160 from the 2nd Regularization.
11. Determination:
I. For determination of the aforesaid issue, in the considered opinion of this Court, first, this Court is to look into the determination made by the Coordinate Bench in Jagannath Kumar Dey (supra), wherein the termination of services of the petitioners and some similarly situated persons were held to be valid. This Court is also to look into the order dated 06.02.2015 passed by the Division Bench in Writ Appeal No. 182/2013, inasmuch as it is the contention of Mr. Goswami, learned Senior Counsel for the petitioners that Judgment and Order dated 02.07.2010 passed by the Coordinate Bench in Jagannath Kumar Dey (supra) had merged with order passed by the Division Bench. This court is also to look into the policy based on which, the petitioners are ascertaining their claim of salary, pension and other service benefits.
II. The final conclusion arrived at by the Coordinate bench in Jagannath Kumar Dey (supra), while negating the claim of the petitioners and similarly situated teachers that they were duly selected and appointed and that their termination was bad, made the following conclusions:
A. Though, the writ petitioners claimed that their appointments were on the basis of a purported select list, however, the purported select list was not approved by the competent authority and the same was also not an outcome of public advertisement for public appointment.
B. Though the petitioners contend that they were appointed against valid sanctioned post, however, they themselves claimed that they Page No.# 144/160 were converted against other post inasmuch as there was no necessity for their conversion to any other post, if they were appointed against valid sanctioned post.
C. Thus, everything was done in a most illegal and arbitrary manner and therefore, the competent authority of BTC has rightly terminated their services. Though opportunities were given to the petitioner, the petitioners measurably failed to substantiate their appointments.
D. The select list does not contain the signature of any other member, except the Member Secretary, who is only one of the twenty four Members Advisory Board.
E. There was no constitution of any interview board and as envisaged under Rule 3 of Assam Secondary Education Provincialization Service Rule, 2003. Thus, everything was done by same vary person i.e. DI of School right from approving and sending the select list and issuing the appointment orders. There is nothing to show association of any one of the other members of the selection Board. The requirements of Rule 3 of the Rules, 2003 were not followed.
F. The purported select list contains the name without indicating anything about marked secured by them under different head in terms of the Rule 3 of the Rules, 2003 and their names were enlisted without indicating anything about the marks secured by them under different heads and their respective merit positions.
G. The purported select is a part select list, containing name of some of petitioners and not all. There was no explanation for non production of Page No.# 145/160 other parts of the purported select list containing the names of other petitioners for that matter all the petitioners.
H. The appointments were not made on the basis any validly drawn select list. If the petitioners had been appointed illegally, there is no question of their regularizations/adjustment, when their very initial appointment is void ab initio, there is no question of adjustment of their services.
I. Unless there was a racket in the entire episode, such large number of teachers could not have been appointed by the then Deputy Inspector, Nalbari alone. The drawl of salary of the petitioners was at the cost of the public money for all these years.
J. The Court expected that termination of service of the petitioners and for that matter, the illegally appointed teachers, the matter does not come to an end but the end will be achieved only when the culprits are brought to book.
III. Thus, from the aforesaid, it is clear that the appointment of the petitioners were held to be illegal and it was held that they were appointed without any sanctioned post, without any due selection process and their appointments are void ab initio and there is no question of their regularization/adjustments.
IV. Now coming to the determination made in Writ Appeal, it is on record that during pendency of the Writ appeals, the Bodoland Territorial Council filed an Interlocutory Application and sought permission from the Court to apply the policy of regularization of these teachers and withdrawal their Page No.# 146/160 termination letters. Such prayer was allowed. The 1 st regularization based on which, the petitioners are claiming the salary is result of such policy decision of the Bodoland Territorial Council. Therefore, let this Court now consider the aforesaid policy, which was brought before the Division Bench by way of an Interlocutory Application.
V. The policy decision to withdraw the termination order was taken in the meeting of Executive Council of BTC held on 24.02.2014. The relevant portion is quoted herein below:-
"5.3 As desired by Hon'ble Chief, BTC, the issue of withdrawal of the termination orders of 221 numbers of doubtful/irregularly appointed teachers of Baksa district in the Tamulpur, Baska and Tihu-Barama Blocks was placed for discussion in the Executive Council meeting. Hon'ble Chief, BTC on receipt of Government instructions from the Director of Elementary Education, Assam vide Order No. ECA- 46/2006/492 dtd. 14th November 2006, instructed to place the matter before the Executive Council meeting for discussion and approval. The House was briefed and explained by Secretary. Education time and again on different occasions in the Executive Council meetings that the termination orders of these teachers were made in compliance of the Government of Assam letter (1) No. AEE.877/06/38 dtd. 24th August 2006 and (2) No.ECA-57/2006/5, dtd. 27th October 2006 addressed to Director of Education and BTC. A brief note on the issue is placed before the Executive Council meeting by the Department.
It was also clarified that the termination orders of the 221 numbers of the doubtful/irregularly appointed teachers were upheld by the Hon'ble Gauhati High Court. At present the matter of termination order of these 221 numbers of teachers is before the Division Bench of Hon'ble Gauhati High Court on Appeal stage. The Executive Council meeting decided to withdraw the termination orders issued by the Education Department of BTC and allow the doubtful/irregularly appointed 221 numbers of teachers on fulfillment of terms and conditions laid down by the Director of Elementary Education, Assam vide order stated above with prospective effect. The doubtful/irregularly appointed teachers shall continue to serve in their Page No.# 147/160 respective place of posting and draw salary thereof on no work no pay basis. The Executive Council meeting also decided to dissolve the Enquiry Committee constituted for this purpose by BTC under the Chairmanship of Sri Banamali Baro, Executive Member, BTC (Notification No.BTC/Edn(B)-187/2006/P1. XVI/197 dtd. 28th October, 2013". (Emphasis supplied) VI. Thus, from the aforesaid, it is seen that the committee constituted for enquiry, was dissolved and as desired by the Chief of the Bodoland Territorial Council, a decision was taken to withdraw the termination orders issued by the Education Department. The order dated 14.11.2006, which finds a reference in such resolution goes to show that by an order dated 17.10.2006, under bearing No. ECA/46/2006/442, the Director of Elementary Education, Assam directed to stop salaries of certain teachers. Subsequently by an order dated 30.10.2006 bearing No. ECA- 46/2006/463-A issued by the Director of Elementary Education, Assam, the order dated 17.10.2006, was kept in abeyance. In such a situation, 2272 number of teachers, started claiming salaries, though quite a number of them never received any salary or received salaries intermittently for brief period. Being faced with such a situation, the order dated 14.11.2006 bearing No. ECA-46/2006/492 was issued clarifying that the teachers who were receiving salaries regularly on the date of issuance of order dated 17.10.2006, would only be entitled for salaries and there is no question of entertaining any teacher belonging to this group of 2272 teachers.
VII. Thereafter, another meeting of Executive Council of BTC was held on 15.10.2014. The relevant portion i.e. resolution No. 1.1, is quoted herein below:-
"1.1 The Executive Council meeting proposed for withdrawal of termination order of 221 numbers of teachers under BTC area and in this regard, Secretary.
Page No.# 148/160 Education submitted that the SD Proposal has been submitted to the Government of Assam and on being sanctioned, the termination order of 221 numbers of LP teachers would be withdrawn and salary would be paid to them. On hearing from Secretary, Education, the Executive Council meeting agreed for submission of SD proposal and thereafter withdrawal of termination order of aforementioned LP teachers". (Emphasis supplied) VIII. Thus from the Resolution as well as the orders noted hereinabove, it is clear that 221 teachers were indentified to be receiving regular salaries as on 17.10.2006 and the policy was taken to cover these teachers. The withdrawal of the termination order of 221 numbers of teachers under BTC area was subject to SD Proposal being sanctioned by the State of Assam and claim of 2272 numbers of teachers, to which petitioners belonged were not to be entertained. Thus, withdrawal was subject to approval of supplementary demand for payment of salary to those 221 numbers of teachers by the State of Assam in Finance Department. The petitioners herein does not belong to this group of 221 numbers of teachers identified to be getting salary upto 17.02.2006, for whom, the policy was taken.
IX. Thereafter, the Writ Appeal No. 182/2013 was disposed of by the Division Bench under its order dated 06.02.2025, the relevant portion of which is quoted herein below:-
"The policy decision taken by the Bodoland Territorial Council (BTC) is received on record.
The appellants were teachers appointed and working in various ME/MV schools in the Bodoland Territorial District jurisdictional areas. It is the case of the appellants that appellants were appointed in the year 1999 and earlier thereto. The appointments of the said teachers came to be terminated as being illegal and that the appointment orders issued by District Elementary Education Officer/Block Elementary Education Officer in Nalbari district were illegal. Therefore the termination orders were issued by the Director of Page No.# 149/160 Education. BTC. This Court in WP (C) 2152/2009-batch had found that the termination orders are illegal and remanded the matter to follow the principles of natural justice. The Director of Education redid the exercise and again terminated for the sec and time giving the same reason. Aggrieved by the said orders the appellants have filed the writ petitions.
The learned single Judge had found that the orders of appointment have been issued illegally and that the order of termination is legal, hence dismissed the writ petitions. Aggrieved by the said order the appellants filed these appeals. It is submitted by the counsel for the appellants that the appellants (herein) were receiving salaries up to 17.10.2006 and thereafter the termination was effect ed. The BTC and as well the government of Assam took a decision to regularise al I those teachers who are in service and are regularly receiving salaries up to 17.10.2006. In the first phase of the exercise, it is submitted that 221 teachers have been found to be eligible for regularisation as per the above norm.
It is the contention of the appellants that the appellants are also similarly placed and they should also receive the similar treatment at law. The counsel appearing for the BTC submits that the policy decision is taken that the persons receiving regularly salaries from the month of March, 2006 would be regularised and the implementation of the policy is in process. The government of Assam has also agreed to the said policy.
In view of the above submission the writ appeals are disposed of with direction to respondents to effect regularisation as per the policy decision of all those eligible teachers who were regularly receiving salaries up to 17.10.2006.
Needless to say, if any of the appellants is aggrieved in the decision-making with regard to the tenure of their service rendered and receipt of salaries they c an approach this Court by separate petitions". (Emphasis supplied) X. From the aforesaid, what is seen is that the Counsel appearing on behalf of the BTC, made a submission that the policy has been taken to regularize the services of those teachers who were regularly receiving Page No.# 150/160 salary from the month of March, 2006. However, as quoted hereinabove, the policy was to regularize only 221 numbers of teachers who were found to be regularly getting salaries as on 17.10.2006. Though a statement was made before the Division Bench that the Government of Assam has also agreed to the said policy, however, the BTC authority has not brought in this proceeding any record to suggest approval of such policy decision as on the said date, rather it is they now contend that such policy was not approved by the State of Assam, at that relevant point of time, which is also stand of the State Government in the Finance Department.
XI. In the policy taken by BTC and as recorded hereinabove, there is no reference and/or decision to regularize any other terminated teachers, except 221 teachers, who already according to the State in Education Department was receiving salaries.
XII. Be that as it may, the record further reveals that taking clue from the aforesaid order of the Division Bench, the Executive Council of BTC, in its meeting held on 27.04.2015, treated the order dated 06.02.2015 passed in Writ Appeal No. 183/2013 as a direction and to regularize the services of all the teachers, if their claims were found to be inconformity with the order of the Division Bench passed in Writ Appeal No. 183/2013 by withdrawing the terminations orders issued by the Education Department. In the considered opinion of this Court there was no such direction by the Division Bench rather the Writ Appeal was closed on the prayer of the BTC to implement the policy decision as quoted hereinabove, which was only confined to 221 numbers of teachers which were identified to be getting regular salary on the cut off date. The relevant resolution of the Executive Council, BTC taken on 27.04.2015 being important is quoted herein below:-
Page No.# 151/160 "4.1. The brief note submitted by Education Department in respect of regularization teachers as per Judgment order dated 06/02/2015 of WA No. 182/2013 was placed a the Executive Council meeting for discussion The common judgment order dated 06/02/2015 of Hon'ble Gauhati High Court was that the services of those writ appellants have to be regularized who have been paid their salary regularly prior to 17/10/2006. Accordingly the services of 221 numbers of teachers have been regularized and they are already positioned in their place of posting.
The Education Department also submitted that there were 345 numbers of Writ Appellants to be regularized out of 33 numbers of Wirt Appeals. Further, Sri Hemanta Rabha and 24 others whose services were terminated by Education Department of BTC have submitted representation for regularization of 1191 numbers of teachers in the line of Court Order on WA No.182/2013 and as per policy decision of BTC by withdrawing termination order. Similar petition was also submitted by Sri A. Boro and others Further more, Smt Mamata Mushahary and 267 others have also submitted similar petition for regularization of their services. In this connection, it was also submitted that the Education Department of BTC have been directed to enquire into entire issue in totality whether their claims are as per order of Hon'ble Court passed in WA No.182/2013 on 06/02/2015. On hearing the brief note of Education Department read out by Secretary, IBA, the Executive Council meeting decided to follow the order of the Hon'ble Court passed in WA No.182/2013 on 06/02/2015 and also the policy decision adopted by BTC in this case to regularize the services of teachers if their claims were found in conformity with the order of Hon'ble Court passed in WA No. 182/2013 on 06/02/2015 by withdrawing the termination order issued by Education Department". (Emphasis supplied) XIII. Thereafter, based on such decision, a meeting of the Department of Education was held on 26.06.2015. The relevant portion is quoted herein below:
"4. The decision of Executive Council, BTC had been placed before the Hon'ble Gauhati High Court by way of filing a Misc. Case being Misc. Case No. 281/2013 in WA No. 182/2013. The prayer made before the Hon'ble Gauhati High Page No.# 152/160 Court seeking leave of the Hon'ble Court to give effect to the decision taken by the Executive Council, BTC on 24.02.2014 & 15.10.2014 respectively. The Hon'ble Gauhati High Court vide Order dated-06.02.2015 pleased to allow the BTC to give effect to its Policy decision dated 24.02.2012 & 15,10.2014. The Government of Assam has also agreed to the said Policy and this is reflected to the Order dated 06.02.2015 passed by the Hon'ble Gauhati High Court in WA No 182/2013- batch. Now, there is no legal impediment in appointing the teachers who were appointee in the year 1999 by the then Government of Assam and were getting regular salary till 17.10.2006. The Government of Assam has expressed its approval to the Policy decisions taken by the Executive Council, BTC and Division Bench of the Hon'ble Gauhati High Court has also allowed to give effect of the Policy decisions taken by the BTC on 24.02.2014 & 15.10.2014 and as such in view of the aforesaid facts and circumstances, immediate communications have to be made to the Government of Assam in Elementary Education Department and Finance Department seeking SIU approval for appointment /regularisation of the aforementioned criteria of teachers. Since Finance is not a transferred department of BTC therefore the House has decided that in order to authenticate the genuineness of claims of the teachers as per condition laid down by the Hon'ble High Court, BTC shall move to the Treasury Officer. Baksa/Nalbari for submitting an authenticated list of teachers who received salary regularly prior to 17. 10.2006 reflecting the dates of releasing the salary to the teachers. As the Division Bench of Hon'ble Gauhati High Court has already allowed the BTC to give effect of the Policy decisions and Government of Assam has concurred the said decisions which is reflected in the Order dated 06.02.2015 passed by the Hon'ble Gauhati High Court in WA No. 182/2013-batch and the Government of Assam communication dated 08.11.2013, the BTC shall thereafter withdraw the termination orders of the aforesaid teachers subject to receipt of verification report from the Director of Education, BTC. The budget proposal/SD proposal for incumbent so regularised shall be submitted to the Govt. of Assam for approval and release of fund so as to enable to make payment of salary.
Furthermore, it has come to the knowledge to the BTC authority, the appointment Page No.# 153/160 made by the Government of Assam by the similar process outside the BTAD area is still working and drawing their regular salary and as such, the termination orders against the aforesaid persons have to be withdrawn and shall appoint the teachers at the place of their last posting at the time of their termination. It is further cleared by the House that as per proviso 17 of FR and SR, no person shall be entitled to salary for the service period for which is not rendered by him and their termination order shall be withdrawn on retrospective effect. Further, the incumbent shall not be entitled to any benefit for the period for which they have not rendered service and these shall be made part of their withdrawal communication letters. (Emphasis supplied).
XIV. This Court again has not found any approval anywhere of the Government of Assam, till such decision was taken by the Education Department, though as highlighted hereinabove, it was concluded that the Government of Assam has expressed its approval to the policy. At the same time, in the said resolution, it was recognised that the finance is not a transferred subject of BTC and that, BTC shall withdraw the orders of the teachers subject to receipt of verification report from the Director of BTC. XV. Though the original policy, so far relating to 221 numbers of teachers, imposes a condition that the payment of salary should be subject to the approval of SD Proposal by the State of Assam, the Education Department, BTC, in its meeting and as concluded hereinabove, first, decided to withdraw the termination and to submit proposal for regularization /SD Proposal to the Government of Assam.
XVI. While the matter was at that stage, the order of regularization (1 st regularization) was issued, a sample of such order of regularization, is quoted herein below:-
"Dated Kokrajhar the 1" Oct./2015 No. DE/BTC/Apptt-288/TW/248/2015/18.
In pursuance of the Hon'ble Gauhati High Court's Judgment and order dated 06-02- 2015 passed in W.A. No. 182/2013 batch in the event of Misc. Case No. 183/13 filed Page No.# 154/160 by the BTC and consequent upon BTC Executive Council meeting Resolution No. 4.1, dated 27-04-2015 and Departmental Meeting of Education Department Resolution No. 4, dated 26-6-2015, respectively and in consonance with the approval received from BTC vide letter No. BTC/Edn (El)-187/06/Pt-XIII/1035, dtd. 28th Sept/2015 and on being termination order withdrawn by the BTC vide order No. BTC/Edn (El)- 187/2006/Pt-XIII/,796, 22nd Sept/2015, Ganesh Narzary who was terminated from service vide order No. DE/BTC/Apptt-124/09/407, dtd. 23rd June 2009 issued from this end is hereby withdrawn and his service is regularized/reinstated as Asstt. Teacher in Bennabari Barbandh L.P.S in the scale of pay (PB-2) Rs. 5200/- to 20200/- and Grade pay 2500/- p.m. plus other admissible allowances as admissible under existing Govt. Rules.
The regularization of the service of the individual teacher shall be subject to the following terms and conditions :-
1. This regularization order shall come into force with prospective effect.
2. The Supplementary Demand proposal for the individual teacher has to be made by the Director of Education, BTC for onward submission to the WPT and BC Department of Govt. of Assam through the BTC for facilitating the payment of regular salary and other service benefits thereto to the person concerned if budget provision is not available as on date.
3. The drawal of regular salary of the individual teacher till 17-10-2006 has to be authenticated by the D.D.O. concerned duly countersigned by the Treasury Officer, Nalbari/Tihu/Rangia/Kamrup/Kokrajhar.
4. The teachers' pension provision will govern as per government rules in force. Sd/-R.S, Borgayary.
Director of Education Bodoland Territorial Council, Kokrajhar".
XVII. Though, in reference to the resolution No. 4.1 dated 27.04.2015 and resolution No. 4 of the Departmental meeting of Education Department dated 26.06.2015, the termination orders were withdrawn under the Page No.# 155/160 signature of Joint Secretary to the Bodoland Territorial Council and services were regularized, however, there was nothing on record or any report from the Treasury Officer as proposed in the meeting dated 26.05.2015, rather drawl of salary was subject to authentication by D.D.O. that individual teacher has duly received salary till 17.10.2006 and countersigned by the Treasury Officer. The further condition for payment of salary was grant of SD proposal. There is nothing on record to substantiate that the due authentication was carried out, rather it is an admitted position that no SD proposal was approved and the petitioners were not paid salaries till their 2 nd Regularization. Thus, the 1st regularization was conditional but the petitioners have failed to substantiate that such conditions were fulfilled at the relevant point of time, though they are claiming a parity with 221 number of teachers. While projecting that they are discriminated, in the considered opinion of this Court, it is upon the petitioners to substantiate that the conditions put forth in the 1st Regularization order was duly fulfilled, which the petitioners have failed. XVIII. In the backdrop of availability of records as indicated hereinabove, this Court cannot but held that, on the date of withdrawal of the termination orders, in pursuance of the aforesaid resolution, there was no approval from the State in Education Department or from the SIU and that such withdrawal is not inconformity with the original policy based on which the writ appeal was closed, nor there was any direction from the Division Bench to include all the terminated teachers under such policy decision in the manner it was dealt in the meeting of the Department of Education, BTC inasmuch as in the said meeting, the authorities construed the order of the Division Bench to be a direction for regularization of all the teachers and also without any material, concluded that there was due Page No.# 156/160 approval for such policy from the State of Assam, whereas, in the same decision, it was acknowledged that such approval is required as Finance is not a transferred subject. XIX. This Court also cannot remain unmindful of the mandate of Memorandum of Understanding based on which BTC was created, more particularly, Clause 5.5 thereof, when it is an admitted position that the policy of the BTC to regularize the services of terminated teachers and to pay them salary requires creation/sanction of posts by the State of Assam and shall always be subjected to the approval of the State of Assam. XX. Clause 5.5 of the Memorandum of Settlement, mandates that no posts shall be created by BTC without concurrence from the Government of Assam and it shall also abide by the decision of Government of Assam in respect of abolition of temporarily kept vacant post. XXI. This Court cannot remain in oblivion that the Coordinate Bench in no unambiguous term held that the appointment made in favour of the petitioners were without any sanctioned post. To give effect to such a policy of regularization of services of illegally appointed teachers, posts were required to be created/sanctioned, which can only be done by the State of Assam, not only in terms of the Memorandum of Settlement but also for the reason that Finance is not a transferred subject. Therefore, due salary can be paid only when the petitioners are regularized and/or absorbed in Government fold by following due process of law. XXII. Now coming to the AFRBM Act, 2003, the said Act was enacted to provide fiscal responsibility, stability and sustainability and to improve financial efficiency. Certain measures are prescribed under Section 7 to ensure fiscal efficiency, which includes that State Government or the appointing authorities under it, shall give appointments only against sanctioned posts, which is vacant and in accordance with laid down rules, procedures Page No.# 157/160 and orders.
XXIII. Though, Mr. Gogoi, learned Additional Advocate General, Assam has urged that the explanation to the aforesaid provision also includes Autonomous Council, however, this Court is not in agreement with such submission. A reading of the aforesaid provision of law, clarifies that "Autonomous Councils" are not included in the explanation, rather "Autonomous Bodies under State" are included. In the considered opinion of this Court "Autonomous Bodies under the State" in the context of explanation, cannot be equated with "Autonomous Councils created under Sixth Schedule of the Constitution of India". XXIV. This Court is also of the unhesitant opinion that when it comes to the creation of posts and resultant appointment, at the hands of the State, may be for the BTC authorities, the State will be under its bounded duty to follow the statutory mandate under the AFBRM Act, 2003 and therefore, in absence of such approval, the 1st Regularization without concurrence from the State and without creation of such posts by the State, cannot create any vested right upon the petitioners to a substantive posts and / or such regularization by BTC cannot make them eligible for salary more particularly, when their appointments are held to be illegal and their terminations were found to be justified in Jagannath Kumar Dey (supra).
XXV. The direction issued by the Division Bench under its order dated 06.02.2025, is to the effect that the BTC authorities is to effect regularization as per the policy decision, who were regularly receiving salaries upto 17.10.2006. Such determination in the considered opinion of this Court shall not wipe out the findings of the Coordinate Bench in Jagannath Kumar Dey (supra) as regards the nature of appointments of the petitioners and the justification of their termination inasmuch as Page No.# 158/160 question of regularization would not have arisen had there been a reversal of such determination made in Jagannath Kumar Dey (supra) by Division Bench.
XXVI. The determination made as regards nature of appointment of the petitioners was not touched by the Division Bench, rather allowed the authorities to go ahead with the policy and to consider the case of the petitioners, if they are within the policy. Thus, at best such determination is to the effect that these illegally appointed teachers can be regularized as per policy decision inasmuch as question of regularization has arisen for the determination that the terminations of these teachers were just. It is reiterated herein that except a bald argument that petitioners were getting salary as on 17.10.2006, the petitioners have measurably failed to bring on record any cogent material inasmuch as fact remains that 1 st regularization and payment of salary was subject to authentication in this regard.
XXVII. This Court cannot also be unmindful of the fact that subsequently, the State of Assam has duly approved the regularization of the petitioners and accordingly, by the 2nd Regularization, the services of the petitioners were regularized and admittedly, the petitioners are getting due salaries w.e.f. from the aforesaid date. This Court will not enter into the merit of such decision to regularize the services of those teachers who were held to be illegal appointee and also the contention raised by the respondents placing reliance on the judgment rendered by the Hon'ble Apex Court in State of Bihar -Vs - Devendra Sarma reported in 2020 (15) SCC 466, wherein the Hon'ble Apex Court disapproved regularization of illegal appointees, for the reason that such policy is not a subject matter of the present proceeding rather the Division Bench allowed the BTC authorities to continue with such a policy decision.
Page No.# 159/160 XXVIII. However, when the claims for payment of arrears of salary is required to be considered, this Court cannot be unmindful of the principles of law laid down by the Full Bench of High Court of Bihar in Rita Mishra and Ors - Vs- Director of Primary Education, Bihar and Ors reported in AIR 1988 Patna 26 and affirmed by the Hon'ble Apex Court in R. Vishwanatha Pillai -Vs- State of Kerala & ors reported in 2004 S SCC 105.
XXIX. In Rita Mishra (supra) in no unambiguous term, it was held that rights to salary, pension and other service benefits are entirely statutory in nature in public service. Therefore, these rights, including the right to salary, spring from a valid and legal appointment to the post and otherwise, no statutory entitlement for salary or consequential rights of pension and other monetary benefits can arise. Such determination of the Full Bench was approved by the Hon'ble Apex Court in R. Vishwanatha Pillai (supra) at paragraph 17. Such view was again reaffirmed by the Hon'ble Apex Court in Devendra Sarma (supra). Therefore, in view of the determination made in Jagannath Kumar Dey (supra) that the appointments of the petitioners were illegal, and that such appointments, were made without any due selection process, the principles laid down in Rita Mishra (supra), in R. Vishwanatha Pillai (supra) and in Devendra Sarma (supra) shall also be made applicable to the claim of the petitioners.
XXX. In the case in hand, the policy of regularization, arise out of a situation, when the petitioners initial appointments were held to be illegal and it is the BTC authority, in its wisdom decided to regularize the services of 221 such teachers and subsequently, of the petitioners. Therefore, such legal right to get salary, pension and other service benefits shall arise on due regularization of their services, and such regularization can be said to be Page No.# 160/160 valid in terms of the policy decision, when the State approves it by creating substantive posts, which was done in the year 2022-2024. XXXI. Accordingly, for the reasons recorded hereinabove and determination made, it is held that the petitioners are rightly been paid their salary from the date of 2nd Regularization when new posts were created/sanctioned and the petitioners were regularized in service and they cannot claim salary based on the 1st Regularization inasmuch as the 1st Regularization cannot be said to have validly been done by the BTC, when admittedly and as reflected in such regularization order itself, no approval was there from the State of Assam. XXXII. Accordingly, this Court finds no merit in these writ petitions and therefore, same stands dismissed. Parties to bear their own costs.
JUDGE Comparing Assistant