Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 18(1)] [Section 18] [Entire Act]

State of Maharashtra - Subsection

Section 18(1)(h) in The Mumbai Metropolitan Region Development Authority Act, 1974

(h)all moneys received by the Authority from the disposal of lands, buildings and other properties, moveable and immovable, and other transactions;