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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Uttar Pradesh - Subsection

Section 7(2) in The U.P. Village Forests Joint Management Rules, 1997

(2)There shall be a Divisional Committee for Village Forests in each Division. The Divisional Committee shall consist of the following members:-
(i)Divisional Forest Officer of the division chairman.
(ii)One person from amongst residents of the division nominated by the Adhyaksha Zila Panchayat Member.
(iii)The Assistant Conservator of Forest/Sub-Divisional Officer incharge of the spearhead team-Member.
(iv)One person from amongst member of Voluntary Organisations nominated by the Divisional Forest Officer-Member.
(v)One Officer from amongst Assistant Conservators of Forest/Sub-Divisional Officers in the Division nominated by the Divisional Forest Officer-Member Secretary.