Section 27(3)(b) in U.P. Co-operative Sugar Mills and Distilleries Employees Service Regulations, 2015

[Cites 0, Cited by 0] [Section 27(3)] [Section 27] [Entire Act]

State of Uttar Pradesh - Subsection

Section 27(3)(b) in U.P. Co-operative Sugar Mills and Distilleries Employees Service Regulations, 2015

(b)During duty in the Mill, payment of actual medical expenses in relation to accident of an employee, be made by the General Manager through Mill Society.

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State of Uttar Pradesh - Subsection

Section 27(3)(b) in U.P. Co-operative Sugar Mills and Distilleries Employees Service Regulations, 2015