Supreme Court - Daily Orders
Commissioner Of Income Tax-I vs Valibhai Khanbhai Mankad on 13 October, 2014
Bench: Anil R. Dave, Kurian Joseph, R.K. Agrawal
ITEM NO.38 COURT NO.3 SECTION IIIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 23692/2013
(Arising out of impugned final judgment and order dated 01/10/2012
in ITA No. 1182/2011 passed by the High Court Of Gujarat At
Ahmedabad)
COMMISSIONER OF INCOME TAX-I Petitioner(s)
VERSUS
VALIBHAI KHANBHAI MANKAD Respondent(s)
(with interim relief and office report)
Date : 13/10/2014 This petition was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE ANIL R. DAVE
HON'BLE MR. JUSTICE KURIAN JOSEPH
HON'BLE MR. JUSTICE R.K. AGRAWAL
For Petitioner(s) Mr. Ranjit Kumar, Solicitor General
Ms. Rashmi Malhotra, Adv.
Ms. A. Subhashini, Adv.
Mrs. Anil Katiyar, Adv.
For Respondent(s) Mr. D. N. Ray, Adv.
Mr. Lokesh K. Choudhary, Adv.
Mrs. Sumita Ray, Adv.
UPON hearing counsel the Court made the following
O R D E R
Leave granted.
(Jayant Kumar Arora) (Sneh Bala Mehra) Sr. P.A. Assistant Registrar Signature Not Verified Digitally signed by Jayant Kumar Arora Date: 2014.10.17 10:22:48 IST Reason: