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State of Jharkhand - Section

Section 59 in Sakri Canals Irrigation Rules, 1952

59.

The Collector of the district may, by special order passed in each case refer application made to him under rule 44 to any Deputy Collector for disposal, and in such a case an appeal against an order passed by the Deputy Collector may be preferred to the Collector of the district either by the applicant, the Divisional Canal Officer or the Canal Deputy Collector.