Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 112(1)] [Section 112] [Entire Act]

NCT Delhi - Subsection

Section 112(1)(h) in The Delhi Co-Operative Societies Act, 2003

(h)an order of surcharge under sub-section (2) of section 66;