Section 4(1)(g) in The West Bengal Minorities Development And Finance Corporation Act, 1995

[Cites 0, Cited by 0] [Section 4(1)] [Section 4] [Entire Act]

State of West Bengal - Subsection

Section 4(1)(g) in The West Bengal Minorities Development And Finance Corporation Act, 1995

(g)the Managing Director, West Bengal Finance Corporation, ex officio;

(gg)[ a representative of the West Bengal Minorities Commission;] [Clause (gg) Inserted by W.B. Act 23 of 1996.]