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[Cites 0, Cited by 0] [Section 20(2)] [Section 20] [Entire Act]

State of Uttar Pradesh - Subsection

Section 20(2)(e) in The U.P. Industrial Employment Model Standing Orders, 1991

(e)the sale or canvassing for the sale of tickets, coupons, or changes in any lotteries or raffles within the premises of the industrial establishment, without prior permission of the employer;