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[Cites 0, Cited by 0] [Section 77(1)] [Section 77] [Entire Act]

State of Odisha - Subsection

Section 77(1)(a) in Cuttack Development Authority (Planning and Building Standards) Regulations, 2001

(a)be located not less than 15 metres from any ash pit, refuse pit, earth closet or privy and shall be located on a site upwards from the earth closet or privy;