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[Cites 0, Cited by 0] [Section 13(3)] [Section 13] [Entire Act]

State of Madhya Pradesh - Subsection

Section 13(3)(i) in The M.P. Lokayukt Evam Up-Lokayukt Adhiniyam, 1981

(i)[ [Divisional Vigilance Committee] [Inserted by M.P. Act No. 20 of 1994 (w.e.f. 8-6-1994) and existing clauses be renumbered as (ii) and (iii).] constituted under Section 13-A;]