Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Uttarakhand - Subsection

Section 3(j) in Uttarakhand Annual Transfer for Public Servants Act, 2017

(j)"Place of posting" means place /site of posting at the time of consideration for transfer of the employee.