Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Section 2] [Entire Act] State of Telangana - Subsection Section 2(9) in Telangana Town-Planning Act, 1920 (9)"Scheme" means a town-planning scheme and includes a plan relating to a town-planning scheme;
