Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 13(1)] [Section 13] [Entire Act]

Union of India - Subsection

Section 13(1)(a) in The Anusandhan National Research Foundation Act, 2023

(a)grants and loans of such sums of money as the Central Government may consider necessary, after due appropriation made by Parliament by law in this behalf;