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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Haryana - Subsection

Section 3(4) in Faridabad Complex Administration Building Rules, 1989

(4)Every building application shall be accompanied by scrutiny fees to be calculated at the rate of rupee one per square metre of the floor area.In case the building application is rejected, it may be re-submitted within 180 days from the date of such rejection without fresh fees, such resubmission shall, however, not be allowed more than two times.