Supreme Court - Daily Orders
Nitin Kumar Sehra vs M/S Bestech India Pvt Ltd on 24 November, 2023
Author: J.K. Maheshwari
Bench: J.K. Maheshwari
ITEM NO.14 COURT NO.11 SECTION XVII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
CIVIL APPEAL Diary No(s). 43762/2023
(Arising out of impugned final judgment and order dated 25-01-2023
in CC No. 710/2018 20-09-2023 in EA No. 323/2023 20-09-2023 in EA
No. 621/2023 passed by the National Consumers Disputes Redressal
Commission, New Delhi)
NITIN KUMAR SEHRA & ANR. Petitioner(s)
VERSUS
M/S BESTECH INDIA PVT LTD Respondent(s)
( IA No.235749/2023-CONDONATION OF DELAY IN FILING and IA
No.235754/2023-STAY APPLICATION and IA No.235752/2023-PERMISSION TO
FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES )
Date : 24-11-2023 This petition was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE J.K. MAHESHWARI
HON'BLE MR. JUSTICE K.V. VISWANATHAN
For Petitioner(s) Mr. Govind Jee, Adv.
Mr. Omanakuttan K. K., AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay in filing the appeal is condoned.
Issue notice, returnable on 08.01.2024.
in addition, dasti notice is permitted.
Signature Not Verified Digitally signed by Neetu Khajuria Date: 2023.11.30 12:33:58 IST Reason:(POOJA SHARMA) (VIRENDER SINGH) COURT MASTER (SH) BRANCH OFFICER