Section 115WB(2)(iv) in The Income Tax Act, 1961

[Cites 0, Cited by 0] [Section 115WB(2)] [Section 115WB] [Entire Act]

Union of India - Subsection

Section 115WB(2)(iv) in The Income Tax Act, 1961

(iv)being the expenditure on the publication in any print or electronic media of any notice required to be published by or under any law or by an order of a Court or tribunal;

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Union of India - Subsection

Section 115WB(2)(iv) in The Income Tax Act, 1961