Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Tamilnadu - Subsection

Section 4(2) in Tamil Nadu Motor Vehicles (Regulation and Control of School Buses) Special Rules, 2012

(2)He must have a minimum driving experience of atleast 5 years in similar category of vehicles;