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[Cites 0, Cited by 0] [Section 19A(10)] [Section 19A] [Entire Act]

Union of India - Subsection

Section 19A(10)(a) in The Sugar Development Fund Rules, 1983

(a)maintained allocated buffer stock either in full or in part for the entire period for which the buffer stock has been created, unless permitted to dismantle under sub-rule (7);