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[Cites 0, Cited by 0] [Section 16(2)] [Section 16] [Entire Act]

Union of India - Subsection

Section 16(2)(a) in The Actuaries Act, 2006

(a)as a Presiding Officer of the Tribunal unless he has been a Member of the Indian Legal Service and has held a post in Grade I of the service for at least three years;