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[Cites 0, Cited by 0] [Section 25] [Entire Act]

State of Uttarakhand - Subsection

Section 25(1) in Himalayan Garhwal University Act, 2016

(1)The Academic Council shall consist of:-
(a)the Vice-Chancellor -Chairman
(b)the Registrar - Secretary;
(c)such other members as may be prescribed in the Statutes.