Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 22(2)] [Section 22] [Entire Act] State of Gujarat - Subsection Section 22(2)(i) in Raksha Shakti University Act, 2009 (i)he shall be responsible for the custody of records, common seal, the funds of the University and such other property of the University;