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[Cites 0, Cited by 0] [Section 12(1)] [Section 12] [Entire Act]

State of Madhya Pradesh - Subsection

Section 12(1)(d) in The M.P. Gram Sabha (Procedure of Meeting of the Committees, Conduct of Business and Allied Matters) Rules, 2005

(d)perform such functions as may be delegated/ assigned by the State Government, Zila Panchayat, Janpad Panchayai and Gram Panchayat.