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[Cites 0, Cited by 0] [Section 55] [Entire Act]

State of Madhya Pradesh - Subsection

Section 55(2) in The M.P. Bhumi Vikas Rules, 1984

(2)Open spaces to cater for lighting and ventilation requirement. - The open spaces inside or around building have essentially to cater for the lighting and ventilation requirements of the rooms abutting such open spaces, and in the case of building abutting streets in the front, rear or sides, the open spaces provided shall be sufficient for the future widening of such streets.