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State of Goa - Section

Section 42 in Goa Prisons Rules, 2006

42. Relieved Jail Guard to explain his duties to the Relieving Guard.

- A jail guard shall, before being relieved, explain his duties to the relieving guard and they (i.e. both relieving and relieved jail guard) shall jointly examine all the fastenings in their charge and shall count the prisoners. The responsibility of a jail guard on duty shall not cease until he is properly relieved.Guards With Arms: