Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Assam - Section Section 5 in Krishnaguru Adhyatmik Visvavidyalaya Act, 2017 5. Property to vest with the University. - From the date of commencement of this Act. the existing property. land and buildings of Bajali College shall vest with the Bhattadev University.
