Allahabad High Court
State Of U.P. vs Krishna Mohan Yadav And 4 Others on 10 March, 2017
Bench: Shashi Kant Gupta, Rekha Dikshit
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 45 Case :- GOVERNMENT APPEAL DEFECTIVE No. - 143 of 2015 Appellant :- State Of U.P. Respondent :- Krishna Mohan Yadav And 4 Others Counsel for Appellant :- Govt.Advocate Counsel for Respondent :- Ganga Bhushan Mishra,Y K Tripathi Hon'ble Shashi Kant Gupta,J.
Hon'ble Mrs. Rekha Dikshit,J.
Counter affidavit has been filed today on behalf of accused-respondents No.1 to 5 in reply to this delay condonation application. It is taken on record.
As prayed by learned A.G.A, two week's time is granted to file rejoinder affidavit.
List this matter on 27.3.2017.
Order Date :- 10.3.2017 G.S