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Orissa High Court

Rabindra Kumar Paila vs Odisha Gramya Bank Pmsby on 9 November, 2023

Author: S.K. Panigrahi

Bench: S.K. Panigrahi

                                   IN THE HIGH COURT OF ORISSA AT CUTTACK
                                             W.P.(C) No. 25920 of 2023

                                Rabindra Kumar Paila                       ........    Petitioner
                                                                                     None
                                                      -Versus-

                                Odisha Gramya Bank PMSBY
                                Master Policy, Gandamunda
                                and Another                         ...... Opposite Parties
                                                                    Ms. Prativa Mishra, Adv.
                                                                                (for O.P. No.1)

                                             CORAM:
                                             DR. JUSTICE S.K. PANIGRAHI

                                                     ORDER

09.11.2023 Order No.

04. 1. This matter is taken up through hybrid arrangement.

2. None appears for the Petitioner at the time of call.

3. From the record it reflects that the Petitioner does not want to engage the current counsel. Hence, the Registry is directed to verify if any new counsel has been engaged by the Petitioner.

4. List this matter on 20th December, 2023. Signature Not Verified Digitally Signed Signed by: LITARAM MURMU Designation: Personal Assistant Reason: Authentication Location: High Court of Orissa Cuttack Date: 11-Nov-2023 11:14:20 ( Dr. S.K. Panigrahi) Judge Murmu