Orissa High Court
Rabindra Kumar Paila vs Odisha Gramya Bank Pmsby on 9 November, 2023
Author: S.K. Panigrahi
Bench: S.K. Panigrahi
IN THE HIGH COURT OF ORISSA AT CUTTACK
W.P.(C) No. 25920 of 2023
Rabindra Kumar Paila ........ Petitioner
None
-Versus-
Odisha Gramya Bank PMSBY
Master Policy, Gandamunda
and Another ...... Opposite Parties
Ms. Prativa Mishra, Adv.
(for O.P. No.1)
CORAM:
DR. JUSTICE S.K. PANIGRAHI
ORDER
09.11.2023 Order No.
04. 1. This matter is taken up through hybrid arrangement.
2. None appears for the Petitioner at the time of call.
3. From the record it reflects that the Petitioner does not want to engage the current counsel. Hence, the Registry is directed to verify if any new counsel has been engaged by the Petitioner.
4. List this matter on 20th December, 2023. Signature Not Verified Digitally Signed Signed by: LITARAM MURMU Designation: Personal Assistant Reason: Authentication Location: High Court of Orissa Cuttack Date: 11-Nov-2023 11:14:20 ( Dr. S.K. Panigrahi) Judge Murmu