Section 89(1)(c) in Nagpur Improvement Trust Act, 1936

[Cites 0, Cited by 1] [Section 89(1)] [Section 89] [Entire Act]

State of Maharashtra - Subsection

Section 89(1)(c) in Nagpur Improvement Trust Act, 1936

(c)as to the conditions on which officers and servants of the Trust appointed to offices requiring professional skill may be appointed, suspended or dismissed,

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State of Maharashtra - Subsection

Section 89(1)(c) in Nagpur Improvement Trust Act, 1936