Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 43] [Entire Act] State of Uttar Pradesh - Subsection Section 43(3) in Uttar Pradesh Rural Housing Board Act, 1983 (3)Subject to such conditions and limitations as may be prescribed the Board may from time to time raise loans or enter into financial arrangements for the purposes of this Act.
