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State of Uttar Pradesh - Section

Section 977 in Rules under the United Provinces Excise Act, 1910

977. Application for permit.

- The importer shall apply in writing for a permit to the Collector or the District Excise Officer of the district in a bonded warehouse of which the Ganja is to be stored. The application, which may be sent by post, shall be in Form I.D. - 8.