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NCT Delhi - Section

Section 8 in The Delhi Vidyut Board Rules, 1997

8. Liaison between the Government and the Board.

(1)Any communication between the Government and the Board shall be through the Chairman:Provided that the Chairman may, by general or special order authorise any member or officer of the Board to enter into such communication.
(2)The Chairman may refer to the Government any matter of policy, including any such matter regarding which there is a difference of opinion between him and other members of the Board, and shall place before the Board the directions or opinion of the Government thereon.