Rajasthan High Court - Jodhpur
Jabru Ram vs State Of Rajasthan on 24 October, 2019
Bench: Sandeep Mehta, Abhay Chaturvedi
HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
JODHPUR
D.B. Criminal Misc Suspension Of Sentence Application (Appeal)
No. 1149/2019
Jabru Ram S/o Sh. Oma Ram, Aged About 25 Years, B/c
Chowkidar, R/o Chowkidaro Ka Bas, Barna Police Station Bilara,
Dist. Jodhpur. (At Present Lodged In Central Jail, Jodhpur)
----Petitioner
Versus
State Of Rajasthan, Through Pp
----Respondent
For Petitioner(s) : Mr. Anil Bidan Halu.
For Respondent(s) : Mr. Anil Joshi, PP.
HON'BLE MR. JUSTICE SANDEEP MEHTA
HON'BLE MR. JUSTICE ABHAY CHATURVEDI Order 24/10/2019 Heard. Perused the material available on record. Considering the fact that the accused is in custody from November, 2013 and, as paper book is ready, rather than deciding the instant application for suspension of sentences on merit, this Court thinks it apposite that the appeal itself be heard finally.
Thus, the application for suspension of sentences is disposed of.
The appeal be listed for hearing on 04.11.2019. (ABHAY CHATURVEDI),J (SANDEEP MEHTA),J 18-Tikam/-
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