Delhi High Court - Orders
(80) Laksh Vir Singh Yadav vs Union Of India & Ors on 3 September, 2025
Author: Sachin Datta
Bench: Sachin Datta
$~80 to 113
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 1021/2016 and CM APPLs.4449/2016, 4263/2017
(80) LAKSH VIR SINGH YADAV .....Petitioner
versus
UNION OF INDIA & ORS .....Respondents
+ W.P.(C) 11553/2021 and CM APPL.35651/2021
(81) ATUL DIKSHIT .....Petitioner
versus
UNION OF INDIA & ORS. .....Respondents
+ W.P.(C) 14360/2021 and CM APPLs.45255/2021, 2897/2022,
59113/2023
(82) ANTRIKSH JOHRI .....Petitioner
versus
UNION OF INDIA & ANR. .....Respondents
+ W.P.(C) 3918/2021 and CM APPL.19941/2021
(83) JORAWER SINGH MUNDY @ JORAWAR SINGH MUNDY
.....Petitioner
versus
UNION OF INDIA & ORS. .....Respondents
+ W.P.(C) 6790/2021 and CM APPL.21682/2024
(84) ASHUTOSH KAUSHIK .....Petitioner
versus
UNION OF INDIA & ORS. .....Respondents
+ W.P.(C) 8209/2021
(85) SHEKHAR SINGH JADAUN .....Petitioner
versus
UNION OF INDIA & ORS. .....Respondents
+ W.P.(C) 11372/2022 and CM APPL.33466/2022
(86) MR. SATINDER SINGH BHASIN .....Petitioner
versus
UNION OF INDIA & ORS. .....Respondents
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 19/09/2025 at 22:16:52
+ W.P.(C) 12567/2022 and CM APPL.38058/2022
(87) DR. ASHOK KUMAR CHOUDHARY .....Petitioner
versus
UNION OF INDIA & ANR. .....Respondents
+ W.P.(C) 1671/2022 and CM APPL.4805/2022
(88) MOLEESHA .....Petitioner
versus
UNION OF INDIA & ORS. .....Respondents
+ W.P.(C) 8658/2022 and CM APPL.26071/2022
(89) DHAWAL KUMAR .....Petitioner
versus
UNION OF INDIA & ORS. .....Respondents
+ W.P.(C) 8557/2021
(90) JAIDEEP MIRCHANDANI & ANR. .....Petitioners
versus
UNION OF INDIA MINISTRY OF COMMUNICATION AND IT &
ORS. .....Respondents
+ W.P.(C) 12620/2021
(91) MOHAMMED UMAR ASHRAFI .....Petitioner
versus
UNION OF INDIA THROUGH MINISTRY OF INFORMATION
AND BROADCASTING & ORS. .....Respondents
+ W.P.(C) 2134/2023 and CM APPL.8060/2023
(92) DR. ISHWARPRASAD GILADA .....Petitioner
versus
UNION OF INDIA AND ORS. .....Respondents
+ W.P.(C) 2353/2023
(93) SANJEEV SEHGAL .....Petitioner
versus
UNION OF INDIA & ORS. .....Respondents
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 19/09/2025 at 22:16:52
+ W.P.(C) 4094/2023 and CM APPL.15925/2023
(94) SHAKTINIDHI BAKHSHI .....Petitioner
versus
UNION OF INDIA & ORS. .....Respondents
+ W.P.(C) 5400/2023 and CM APPL.21149/2023
(95) SK .....Petitioner
versus
UNION OF INDIA & ORS. .....Respondents
+ W.P.(C) 9824/2023 and CM APPLs.37746/2023, 37747/2023,
27142/2024
(96) D G .....Petitioner
versus
UNION OF INDIA & ORS. .....Respondents
+ W.P.(C) 5608/2023 and CM APPL.21997/2023
(97) MR. SJ . .....Petitioner
versus
UNION OF INDIA & ORS. .....Respondents
+ W.P.(C) 13461/2023 and CM APPL.53143/2023
(98) RAKESH KUMAR TIWARY .....Petitioner
versus
UNION OF INDIA AND ORS. .....Respondents
+ W.P.(C) 16476/2023 and CM APPL.66342/2023
(99) HH .....Petitioner
versus
UNION OF INDIA & ORS. .....Respondents
+ W.P.(C) 13192/2024 and CM APPLs.55091/2024, 55092/2024,
57965/2024, 71767/2024
(100) MR. X .....Petitioner
versus
UNION OF INDIA AND ORS .....Respondents
+ W.P.(C) 6695/2024 and CM APPLs.52989/2024, 71778/2024
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 19/09/2025 at 22:16:52
(101) PRITAM ASHOK SADAPHULE .....Petitioner
versus
UNION OF INDIA & ORS. .....Respondents
+ W.P.(C) 2887/2025 and CM APPL.16505/2025
(102) X .....Petitioner
versus
Y & ORS. .....Respondents
+ W.P.(C) 3687/2024 and CM APPL.15177/2024
(103) AK & ANR. .....Petitioners
versus
UNION OF INDIA & ORS. .....Respondents
+ W.P.(C) 6047/2024
(104) X AND ANR .....Petitioners
versus
REGISTRAR GENERAL DELHI HIGH COURT AND OTHERS
.....Respondents
+ W.P.(C) 7763/2024
(105) DEEPTI SHARMA .....Petitioner
versus
UNION OF INDIA & ORS. .....Respondents
+ W.P.(C) 9940/2024
(106) P P MADHAVAN .....Petitioner
versus
UNION OF INDIA AND ANR .....Respondents
+ W.P.(C) 12179/2024 and CM APPLs.50680/2024, 50681/2024
(107) PRANAV GUPTA .....Petitioner
versus
UNION OF INDIA & ANR. .....Respondents
+ W.P.(C) 30/2025 and CM APPL.71/2025
(108) X .....Petitioner
versus
Y .....Respondent
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 19/09/2025 at 22:16:52
+ W.P.(C) 1567/2025 and CM APPLs.7657/2025, 12985/2025
(109) X .....Petitioner
versus
Y & ORS. .....Respondents
+ W.P.(C) 9929/2025 and CM APPL.45429/2025
(110) X .....Petitioner
versus
INDIAN KANOON.ORG AND ORS .....Respondents
+ W.P.(C) 11714/2025 and CM APPL.47988/2025
(111) JASPREET SINGH .....Petitioner
versus
UNION OF INDIA & ORS. .....Respondents
+ W.P.(C) 11862/2025
(112) MITHILA MURADA .....Petitioner
versus
UNION OF INDIA & ORS. .....Respondents
+ W.P.(CRL) 1861/2022 and Crl.M.A. 16127/2022
(113) R.K. BHARDWAJ .....Petitioner
versus
UNION OF INDIA & ORS. .....Respondents
Through:
Presence:
Mr. Shivanshu Bhardwaj and Mr. Himanshu Bhardwaj, Advs. for
petitioner
Mr. Manish Mohan, CGSC, Mr. Jatin Teotia, Mr. Varenyum, Advs. for
UOI
Mr. Prashant Kumar and Mr. Amit Singh, Advs. for R-30
Mr. Milind Sharma and Mr. Ausaf Ayyub, Advs. for R-5 (through v/c)
Mr. Pankaj Mishra, Mr. Nirmal Mishra, Ms. Naisargika, Advs. for R-22
Mr. Furkan Ahmed and Ms. Nisha Sharma, Advs. for petitioner in item
Mr. Abhinav Sharma, Adv., GNCTD.
Mr. Jawahar Raja, Ms. Aditi Saraswat, Advs. for Ms. Anjesh Dahiya,
Adv.
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 19/09/2025 at 22:16:52
Ms. Radhika Bishwajit Dubey, Ms. Gurleen Kaur Waraich and Mr.
Kritarth Upadhyay, Advs. for UOI in W.P.(C) 6047/2024.
Mr. Rahul Kumar, Mr. Krishnesh Bapat, Mr. Debmalya Ganguli and Ms.
Alisha Ray, Advs for petitioner in W.P.(C) 1567/2025.
Ms. Nidhi Raman, CGSC, Mr. Arnav Mittal, Mr. Debashish Mishra,
Advs. for UOI.
Mr. Tarveen Singh Nanda, GP, UOI.
Mr. Kanishk Kumar, Ms. Deepika Pokharia and Mr. Priyansh Kohli,
Advs. for R-5.
Mr. Sanjay Kumar, Mr. Abhishek Kumar Singh, Mr. Sourabh Kumar, Ms.
Rose Maria Sebi and Mr. Saksham Chaturvedi, Advs. for R-6.
Mr. Ankit Parhar, Mr. Abhishek Kumar, Mr. Shrikara Chakravarty and
Ms. Shreya Gupta, Advs. for R-7.
Mr. Akhil Saxena, Ms. Pragya Jain and Ms. Palak Batra, Advs. for R-13.
Mr. Abhimanyu Chopra, Ms. Anshika Misra, Mr. Akhilesh M. and Mr.
Kushagra Jain, Advs. for R-16.
Mr. Nirmal Mishra and Ms. Naisargika, Advs. for R-22 (through v/c)
Mr. Samiron Borkataky, Mr. Ikshvaaku Marwah and Ms Madhupreeta
Nayak, Advs. for R-24, 26.
Ms. Aditi Mohan, Adv. for petitioner in W.P.(C) 1021/2016.
Mr. Bhagwan Swarup Shukla, CGSC and Mr. Satyam Singh, Adv. for
UOI.
Mr. Deepak Tanwar, GP, Mr. Rajdev Kumar and Mr. Amogh Samarth,
Advs. for R-1.
Ms. Mamta R. Jha, Mr. Rohan Ahuja, Ms. Shruttima Ehersa, Ms. Amishi
Sodani, Mr. Rahul Choudhary, Ms. Diya Vishwanath, Ms. Aishwarya
Debadarshini, Ms. Devangini Rai and Ms. Himani Sachdeva, Advs. for
R-2 for respondent in W.P.(C) 11553/2021, W.P.(C) 14360/2021,
W.P.(C) 3918/2021 , W.P.(C) 11372/2022, W.P.(C) 12567/2022, W.P.(C)
1671/2022, W.P.(C) 8658/2022, W.P.(C) 8557/2021, W.P.(C)
12620/2021, W.P.(C) 2134/2023, W.P.(C) 4094/2023, W.P.(C)
5400/2023, W.P.(C) 13461/2023, W.P.(C) 13192/2024.
Mr. Farman Ali and Mr. Shivam Sachdeva, Advs in W.P.(C) 11553/2021.
Ms. Shiva Lakshmi, CGSC, Mr. Govind Sharma, Mr. Madhav Bajaj and
Ms. Katyayani, Advs. for UOI in W.P.(C) 11372/2022.
Mr. Akhil Saxena, Ms. Pragya Jain and Ms. Palak Batra, Advs. for R-13.
Mr. Shahrukh Ejaz, Adv. for R-5.
Mr. Furkan Ahmed, Mr. Konain I. H., Ms. Nisha Sharma and Mr.
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 19/09/2025 at 22:16:52
Shakeel, Advs. for petitioner in W.P.(C) 8209/2021.
Ms. Nidhi Raman, CGSC and Mr. Arnav Mittal, Adv. for UOI in W.P.(C)
11372/2022.
Mr. Sanjay Kumar, Mr. Abhishek Kumar Singh, Mr. Saurabh Kumar, Ms.
Rose Maria Sebi and Mr. Saksham Chaturvedi, Advs. for Yahoo in
W.P.(C) 11372/2022.
Mr. Sanjay Vashishta, SC, Mr. Siddharth Goswami and Mr. Siddharth
Karanwat, Advs. (through v/c) for petitioner in W.P.(C) 12567/2022.
Ms. Arunima Dwivedi, CGSC, Ms. Pinky Pawar, Mr. Sainyam Bhardwaj
and Ms. Aarti Gupta, Advs. for UOI in W.P.(C) 12567/2022.
Dr. Amit George and Mr. Dushyant Kishan Kaul, Advs. for petitioner in
W.P.(C) 1671/2022.
Mr. Pankaj Mehta, Ms. Shweta Soni, Ms. Akanksha Singh and Ms.
Simran Mehta, Advs. for petitioner in W.P.(C) 8658/2022.
Mr. Ruchir Mishra, Mr. Sanjiv Kr. Saxena, Mr. Mukesh Kr. Tiwari, Ms.
Poonam Shukla and Ms. Reba Jena Mishra, Advs. for UOI in item no.
W.P.(C) 8658/2022, W.P.(C) 9824/2023 Mr. Vaibhav G., Sr. Panel
Counsel, Ms. Archana Surve, GP, Ms. Shefali Munde and Ms. Malvika,
Advs. W.P.(C) 8658/2022.
Mr. Aman Vachher, Ms. Abhiti Vachher and Mr. Akshat Vachher, Advs.
for petitioner in W.P.(C) 8557/2021.
Mr. Rohan Rai and Ms. Amisha Ray, Advs. for petitioner in W.P.(C)
12620/2021.
Mr. Manish Mohan, CGSC, Mr. Jatin Teotia, Ms. Aishani Mohan and Mr.
Varenyum, Advs. for UOI.
Mr. Ankit Parhar, Mr. Abhishek Kumar, Mr. Shrikara Chakravarty and
Ms. Shreya Gupta, Advs. for R-4.
Mr. Ajay Bhargava, Mr. Abhisar Biaragi and Mr. Milind Jain, Advs. for
R-5.
Mr. Rohit Anil Rathi, Mr. Yashas RK, Ms. Niharika Singh, Advs. for
petitioner in W.P.(C) 2134/2023.
Mr. Sanjeev Sehgal, Ms. Sunita Choubey, Ms. Pratharna an Mr. Vivek
Arora, Advs. for petitioner in W.P.(C) 2353/2023.
Mr. Piyush Beriwal, Mr. Vedansh Anand, Mr. Nikhil Kumar Chaubey and
Ms. Jyotsna Vyas, Advs. for R-1. Mr. Vedansh Anand, GP, UOI in
W.P.(C) 2353/2023.
Ms. Radhika Bishwajit Dubey, Ms. Gurleen Kaur Waraich and Mr.
Kritarth Upadhyay, Advs. for UOI in W.P.(C) 5400/2023.
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 19/09/2025 at 22:16:52
Ms. Smriti Sinha, Mr. Satyam Thareja and Mr. Shikhar Yadav, Advs for
petitioner in W.P.(C) 9824/2023.
Mr. Rakesh Kumar, CGSC and Mr. Sunil, Adv., UOI.
Mr. Trideep Pais, Sr. Adv., Ms. Neha Rathi, Ms. Kajal Giri and Ms. Saloni
Ambastha, Advs. for petitioner in W.P.(C) 13192/2024.
Mr. Saurabh Seth, SC, Ms. Neelampreet Kaur and Mr. Abhiroop Rathore,
Advs. for R-2 In W.P.(C) 2887/2025.
Mr. Kapil Sankhla, Adv. (through v/c) in W.P.(C) 3687/2024 for
petitioner.
Mr. Ankit Sahni and Mr. Chirag Ahluwalia, Advs. for petitioner in
W.P.(C) 12179/2024.
Mr. Mukul Singh, CGSC, Ms. Ira Singh and Mr. Aryan Dhaka, Advs. for
UOI in W.P.(C) 12179/2024.
Ms. Tusharika Mattoo and Ms. Shivani Sehrawat, Advs. for petitioner in
W.P (C) 11553/2021.
Mr. Kaushal Kapoor, Adv. for R14 in W.P.(C) 16476/2023
Mr. R. Venkat Prabhat, SPC and Ms. Kamna Behrani, Advocates for UoI
in W.P.(C) 2887/2025.
Mr. Himanshu Pathak, SPC and Mr. Amit Singh, Adv. for R1 in W.P.(C)
9824/2023.
Mr. Ajit Warrier, Mr. Anand and Mr. Prateek for R7 in item no. W.P.(C)
11372/2022.
Mr. Rakesh Taneja, Adv. for petitioner in W.P.(C) 6695/2024
Mr. Prashant Katara and Ms. Sakshi Jain, Adv. for petitioner in W.P.(C)
5608/2023
Mr. Vaibhav Gaggar, SPC alongwith Ms. Archana and Ms. Shefali,
Advocates for UoI in W.P.(C) 8658/2022.
Mr. Parmeet Singh and Mr. Sarthak, Adv. for petitioner in W.P.(C)
7763/2024.
Ms. Shalini Sinha, Adv. for petitioner in W.P.(CRL) 1861/2022.
Mr. Ashish Verma and Mr. Saksham Thareja, Advs. for R4 in W.P.(C)
2887/2025.
Mr. Jagdish Chandra, CGSC alongwith Mr. Prashant Gautam and Mr.
Shubham Kumar Mishra, Advs. for UoI.
Ms. Aditi Mohan, Ms. Divya Gyan, Advs. for R-5
Mr. Divyansh Tiwari, Adv. for R-13
Mr. Rakesh Tanjea, Adv.
Mr. Aditya Agarwal, Adv.
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 19/09/2025 at 22:16:52
Mr. Samiron Bokaataky, Mr. Ikshvaaku Maarwah, Ms. Madhupreeta
Nayak, Advs. for R-26 (through v/c)
Mr. Amit Bajaj and Mr. Puneet Bajaj, Advs. for R-10 and for R-10, 11 and
14
Ms. Zeba Khair and Ms. Sitwat Nabi, Advs. for petitioner
Mr. Akhil Sibal, Sr. Adv. alongwith Mr. Rahul Kumar and Mr. Krishnesh
Bapat, Advocates W.P.(C) 6047/2024.
Mr. Deepak Tanwar, GP, Mr. Rajdev Kumar and Mr. Amogh Samarth,
Advs. for R-1.
Mr. Bhagvan Swaroop Shukla, CGSC and Mr. Vinay Kumar Shukla, Adv.
for UOI in W.P.(C) 6047/2024.
CORAM:
HON'BLE MR. JUSTICE SACHIN DATTA
ORDER
% 03.09.2025 List on 06.10.2025 at the 'top of the board'.
SEPTEMBER 3, 2025/uk SACHIN DATTA, J This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 19/09/2025 at 22:16:52