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Delhi High Court - Orders

(80) Laksh Vir Singh Yadav vs Union Of India & Ors on 3 September, 2025

Author: Sachin Datta

Bench: Sachin Datta

                          $~80 to 113
                          *     IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +    W.P.(C) 1021/2016 and CM APPLs.4449/2016, 4263/2017
                          (80) LAKSH VIR SINGH YADAV                       .....Petitioner
                                                versus
                               UNION OF INDIA & ORS                        .....Respondents

                          +    W.P.(C) 11553/2021 and CM APPL.35651/2021
                          (81) ATUL DIKSHIT                              .....Petitioner
                                                versus
                               UNION OF INDIA & ORS.                     .....Respondents

                          +    W.P.(C) 14360/2021 and CM APPLs.45255/2021, 2897/2022,
                               59113/2023
                          (82) ANTRIKSH JOHRI                        .....Petitioner
                                              versus
                               UNION OF INDIA & ANR.                 .....Respondents

                          +    W.P.(C) 3918/2021 and CM APPL.19941/2021
                          (83) JORAWER SINGH MUNDY @ JORAWAR SINGH MUNDY
                                                                               .....Petitioner
                                                versus
                               UNION OF INDIA & ORS.                    .....Respondents

                          +    W.P.(C) 6790/2021 and CM APPL.21682/2024
                          (84) ASHUTOSH KAUSHIK                                                                     .....Petitioner
                                                versus
                               UNION OF INDIA & ORS.                                                                .....Respondents

                          +    W.P.(C) 8209/2021
                          (85) SHEKHAR SINGH JADAUN                                                                 .....Petitioner
                                                versus
                               UNION OF INDIA & ORS.                                                                .....Respondents

                          +    W.P.(C) 11372/2022 and CM APPL.33466/2022
                          (86) MR. SATINDER SINGH BHASIN                 .....Petitioner
                                                versus
                               UNION OF INDIA & ORS.                     .....Respondents




This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 19/09/2025 at 22:16:52
                           +    W.P.(C) 12567/2022 and CM APPL.38058/2022
                          (87) DR. ASHOK KUMAR CHOUDHARY                 .....Petitioner
                                                versus
                               UNION OF INDIA & ANR.                     .....Respondents

                          +    W.P.(C) 1671/2022 and CM APPL.4805/2022
                          (88) MOLEESHA                                                                             .....Petitioner
                                                versus
                               UNION OF INDIA & ORS.                                                                .....Respondents

                          +    W.P.(C) 8658/2022 and CM APPL.26071/2022
                          (89) DHAWAL KUMAR                                                                         .....Petitioner
                                                versus
                               UNION OF INDIA & ORS.                                                                .....Respondents

                          +    W.P.(C) 8557/2021
                          (90) JAIDEEP MIRCHANDANI & ANR.         .....Petitioners
                                                versus
                               UNION OF INDIA MINISTRY OF COMMUNICATION AND IT &
                               ORS.                               .....Respondents

                          +    W.P.(C) 12620/2021
                          (91) MOHAMMED UMAR ASHRAFI               .....Petitioner
                                                versus
                               UNION OF INDIA THROUGH MINISTRY OF INFORMATION
                               AND BROADCASTING & ORS.             .....Respondents

                          +    W.P.(C) 2134/2023 and CM APPL.8060/2023
                          (92) DR. ISHWARPRASAD GILADA                                                              .....Petitioner
                                                versus
                               UNION OF INDIA AND ORS.                                                              .....Respondents

                          +    W.P.(C) 2353/2023
                          (93) SANJEEV SEHGAL                                                                       .....Petitioner
                                                versus
                               UNION OF INDIA & ORS.                                                                .....Respondents




This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 19/09/2025 at 22:16:52
                           +    W.P.(C) 4094/2023 and CM APPL.15925/2023
                          (94) SHAKTINIDHI BAKHSHI                                                                  .....Petitioner
                                                versus
                               UNION OF INDIA & ORS.                                                                .....Respondents

                          +    W.P.(C) 5400/2023 and CM APPL.21149/2023
                          (95) SK                                                                                   .....Petitioner
                                                versus
                               UNION OF INDIA & ORS.                                                                .....Respondents

                          +    W.P.(C) 9824/2023 and CM APPLs.37746/2023, 37747/2023,
                               27142/2024
                          (96) D G                                   .....Petitioner
                                              versus
                               UNION OF INDIA & ORS.                 .....Respondents

                          +    W.P.(C) 5608/2023 and CM APPL.21997/2023
                          (97) MR. SJ .                                                                             .....Petitioner
                                                versus
                               UNION OF INDIA & ORS.                                                                .....Respondents

                          +    W.P.(C) 13461/2023 and CM APPL.53143/2023
                          (98) RAKESH KUMAR TIWARY                       .....Petitioner
                                                versus
                               UNION OF INDIA AND ORS.                   .....Respondents

                          +    W.P.(C) 16476/2023 and CM APPL.66342/2023
                          (99) HH                                        .....Petitioner
                                                versus
                               UNION OF INDIA & ORS.                     .....Respondents

                          +     W.P.(C) 13192/2024 and CM APPLs.55091/2024, 55092/2024,
                                57965/2024, 71767/2024
                          (100) MR. X                                  .....Petitioner
                                                 versus
                                UNION OF INDIA AND ORS                 .....Respondents

                          +         W.P.(C) 6695/2024 and CM APPLs.52989/2024, 71778/2024




This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 19/09/2025 at 22:16:52
                           (101) PRITAM ASHOK SADAPHULE                                                              .....Petitioner
                                              versus
                                UNION OF INDIA & ORS.                                                               .....Respondents

                          +     W.P.(C) 2887/2025 and CM APPL.16505/2025
                          (102) X                                                                                   .....Petitioner
                                                 versus
                                Y & ORS.                                                                            .....Respondents

                          +     W.P.(C) 3687/2024 and CM APPL.15177/2024
                          (103) AK & ANR.                                                                           .....Petitioners
                                                 versus
                                UNION OF INDIA & ORS.                                                               .....Respondents

                          +     W.P.(C) 6047/2024
                          (104) X AND ANR                          .....Petitioners
                                                 versus
                                REGISTRAR GENERAL DELHI HIGH COURT AND OTHERS
                                                                        .....Respondents
                          +     W.P.(C) 7763/2024
                          (105) DEEPTI SHARMA                      .....Petitioner
                                                 versus
                                UNION OF INDIA & ORS.              .....Respondents

                          +     W.P.(C) 9940/2024
                          (106) P P MADHAVAN                                                                        .....Petitioner
                                                 versus
                                UNION OF INDIA AND ANR                                                              .....Respondents

                          +     W.P.(C) 12179/2024 and CM APPLs.50680/2024, 50681/2024
                          (107) PRANAV GUPTA                                .....Petitioner
                                                 versus
                                UNION OF INDIA & ANR.                       .....Respondents

                          +     W.P.(C) 30/2025 and CM APPL.71/2025
                          (108) X                                                                                   .....Petitioner
                                                 versus
                                Y                                                                                   .....Respondent




This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 19/09/2025 at 22:16:52
                           +     W.P.(C) 1567/2025 and CM APPLs.7657/2025, 12985/2025
                          (109) X                                           .....Petitioner
                                                 versus
                                Y & ORS.                                    .....Respondents

                          +     W.P.(C) 9929/2025 and CM APPL.45429/2025
                          (110) X                                                                                   .....Petitioner
                                                 versus
                                INDIAN KANOON.ORG AND ORS                                                           .....Respondents

                          +     W.P.(C) 11714/2025 and CM APPL.47988/2025
                          (111) JASPREET SINGH                            .....Petitioner
                                                 versus
                                UNION OF INDIA & ORS.                     .....Respondents

                          +     W.P.(C) 11862/2025
                          (112) MITHILA MURADA                                                                      .....Petitioner
                                                 versus
                                UNION OF INDIA & ORS.                                                               .....Respondents

                          +     W.P.(CRL) 1861/2022 and Crl.M.A. 16127/2022
                          (113) R.K. BHARDWAJ                               .....Petitioner
                                                versus
                                UNION OF INDIA & ORS.                       .....Respondents
                                                Through:

                          Presence:
                          Mr. Shivanshu Bhardwaj and Mr. Himanshu Bhardwaj, Advs. for
                          petitioner
                          Mr. Manish Mohan, CGSC, Mr. Jatin Teotia, Mr. Varenyum, Advs. for
                          UOI
                          Mr. Prashant Kumar and Mr. Amit Singh, Advs. for R-30
                          Mr. Milind Sharma and Mr. Ausaf Ayyub, Advs. for R-5 (through v/c)
                          Mr. Pankaj Mishra, Mr. Nirmal Mishra, Ms. Naisargika, Advs. for R-22
                          Mr. Furkan Ahmed and Ms. Nisha Sharma, Advs. for petitioner in item
                          Mr. Abhinav Sharma, Adv., GNCTD.
                          Mr. Jawahar Raja, Ms. Aditi Saraswat, Advs. for Ms. Anjesh Dahiya,
                          Adv.




This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 19/09/2025 at 22:16:52
                           Ms. Radhika Bishwajit Dubey, Ms. Gurleen Kaur Waraich and Mr.
                          Kritarth Upadhyay, Advs. for UOI in W.P.(C) 6047/2024.
                          Mr. Rahul Kumar, Mr. Krishnesh Bapat, Mr. Debmalya Ganguli and Ms.
                          Alisha Ray, Advs for petitioner in W.P.(C) 1567/2025.
                          Ms. Nidhi Raman, CGSC, Mr. Arnav Mittal, Mr. Debashish Mishra,
                          Advs. for UOI.
                          Mr. Tarveen Singh Nanda, GP, UOI.
                          Mr. Kanishk Kumar, Ms. Deepika Pokharia and Mr. Priyansh Kohli,
                          Advs. for R-5.
                          Mr. Sanjay Kumar, Mr. Abhishek Kumar Singh, Mr. Sourabh Kumar, Ms.
                          Rose Maria Sebi and Mr. Saksham Chaturvedi, Advs. for R-6.
                          Mr. Ankit Parhar, Mr. Abhishek Kumar, Mr. Shrikara Chakravarty and
                          Ms. Shreya Gupta, Advs. for R-7.
                          Mr. Akhil Saxena, Ms. Pragya Jain and Ms. Palak Batra, Advs. for R-13.
                          Mr. Abhimanyu Chopra, Ms. Anshika Misra, Mr. Akhilesh M. and Mr.
                          Kushagra Jain, Advs. for R-16.
                          Mr. Nirmal Mishra and Ms. Naisargika, Advs. for R-22 (through v/c)
                          Mr. Samiron Borkataky, Mr. Ikshvaaku Marwah and Ms Madhupreeta
                          Nayak, Advs. for R-24, 26.
                          Ms. Aditi Mohan, Adv. for petitioner in W.P.(C) 1021/2016.
                          Mr. Bhagwan Swarup Shukla, CGSC and Mr. Satyam Singh, Adv. for
                          UOI.
                          Mr. Deepak Tanwar, GP, Mr. Rajdev Kumar and Mr. Amogh Samarth,
                          Advs. for R-1.
                          Ms. Mamta R. Jha, Mr. Rohan Ahuja, Ms. Shruttima Ehersa, Ms. Amishi
                          Sodani, Mr. Rahul Choudhary, Ms. Diya Vishwanath, Ms. Aishwarya
                          Debadarshini, Ms. Devangini Rai and Ms. Himani Sachdeva, Advs. for
                          R-2 for respondent in W.P.(C) 11553/2021, W.P.(C) 14360/2021,
                          W.P.(C) 3918/2021 , W.P.(C) 11372/2022, W.P.(C) 12567/2022, W.P.(C)
                          1671/2022, W.P.(C) 8658/2022, W.P.(C) 8557/2021, W.P.(C)
                          12620/2021, W.P.(C) 2134/2023, W.P.(C) 4094/2023, W.P.(C)
                          5400/2023, W.P.(C) 13461/2023, W.P.(C) 13192/2024.
                          Mr. Farman Ali and Mr. Shivam Sachdeva, Advs in W.P.(C) 11553/2021.
                          Ms. Shiva Lakshmi, CGSC, Mr. Govind Sharma, Mr. Madhav Bajaj and
                          Ms. Katyayani, Advs. for UOI in W.P.(C) 11372/2022.
                          Mr. Akhil Saxena, Ms. Pragya Jain and Ms. Palak Batra, Advs. for R-13.
                          Mr. Shahrukh Ejaz, Adv. for R-5.
                          Mr. Furkan Ahmed, Mr. Konain I. H., Ms. Nisha Sharma and Mr.




This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 19/09/2025 at 22:16:52
                           Shakeel, Advs. for petitioner in W.P.(C) 8209/2021.
                          Ms. Nidhi Raman, CGSC and Mr. Arnav Mittal, Adv. for UOI in W.P.(C)
                          11372/2022.
                          Mr. Sanjay Kumar, Mr. Abhishek Kumar Singh, Mr. Saurabh Kumar, Ms.
                          Rose Maria Sebi and Mr. Saksham Chaturvedi, Advs. for Yahoo in
                          W.P.(C) 11372/2022.
                          Mr. Sanjay Vashishta, SC, Mr. Siddharth Goswami and Mr. Siddharth
                          Karanwat, Advs. (through v/c) for petitioner in W.P.(C) 12567/2022.
                          Ms. Arunima Dwivedi, CGSC, Ms. Pinky Pawar, Mr. Sainyam Bhardwaj
                          and Ms. Aarti Gupta, Advs. for UOI in W.P.(C) 12567/2022.
                          Dr. Amit George and Mr. Dushyant Kishan Kaul, Advs. for petitioner in
                          W.P.(C) 1671/2022.
                          Mr. Pankaj Mehta, Ms. Shweta Soni, Ms. Akanksha Singh and Ms.
                          Simran Mehta, Advs. for petitioner in W.P.(C) 8658/2022.
                          Mr. Ruchir Mishra, Mr. Sanjiv Kr. Saxena, Mr. Mukesh Kr. Tiwari, Ms.
                          Poonam Shukla and Ms. Reba Jena Mishra, Advs. for UOI in item no.
                          W.P.(C) 8658/2022, W.P.(C) 9824/2023 Mr. Vaibhav G., Sr. Panel
                          Counsel, Ms. Archana Surve, GP, Ms. Shefali Munde and Ms. Malvika,
                          Advs. W.P.(C) 8658/2022.
                          Mr. Aman Vachher, Ms. Abhiti Vachher and Mr. Akshat Vachher, Advs.
                          for petitioner in W.P.(C) 8557/2021.
                          Mr. Rohan Rai and Ms. Amisha Ray, Advs. for petitioner in W.P.(C)
                          12620/2021.
                          Mr. Manish Mohan, CGSC, Mr. Jatin Teotia, Ms. Aishani Mohan and Mr.
                          Varenyum, Advs. for UOI.
                          Mr. Ankit Parhar, Mr. Abhishek Kumar, Mr. Shrikara Chakravarty and
                          Ms. Shreya Gupta, Advs. for R-4.
                          Mr. Ajay Bhargava, Mr. Abhisar Biaragi and Mr. Milind Jain, Advs. for
                          R-5.
                          Mr. Rohit Anil Rathi, Mr. Yashas RK, Ms. Niharika Singh, Advs. for
                          petitioner in W.P.(C) 2134/2023.
                          Mr. Sanjeev Sehgal, Ms. Sunita Choubey, Ms. Pratharna an Mr. Vivek
                          Arora, Advs. for petitioner in W.P.(C) 2353/2023.
                          Mr. Piyush Beriwal, Mr. Vedansh Anand, Mr. Nikhil Kumar Chaubey and
                          Ms. Jyotsna Vyas, Advs. for R-1. Mr. Vedansh Anand, GP, UOI in
                          W.P.(C) 2353/2023.
                          Ms. Radhika Bishwajit Dubey, Ms. Gurleen Kaur Waraich and Mr.
                          Kritarth Upadhyay, Advs. for UOI in W.P.(C) 5400/2023.




This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 19/09/2025 at 22:16:52
                           Ms. Smriti Sinha, Mr. Satyam Thareja and Mr. Shikhar Yadav, Advs for
                          petitioner in W.P.(C) 9824/2023.
                          Mr. Rakesh Kumar, CGSC and Mr. Sunil, Adv., UOI.
                          Mr. Trideep Pais, Sr. Adv., Ms. Neha Rathi, Ms. Kajal Giri and Ms. Saloni
                          Ambastha, Advs. for petitioner in W.P.(C) 13192/2024.
                          Mr. Saurabh Seth, SC, Ms. Neelampreet Kaur and Mr. Abhiroop Rathore,
                          Advs. for R-2 In W.P.(C) 2887/2025.
                          Mr. Kapil Sankhla, Adv. (through v/c) in W.P.(C) 3687/2024 for
                          petitioner.
                          Mr. Ankit Sahni and Mr. Chirag Ahluwalia, Advs. for petitioner in
                          W.P.(C) 12179/2024.
                          Mr. Mukul Singh, CGSC, Ms. Ira Singh and Mr. Aryan Dhaka, Advs. for
                          UOI in W.P.(C) 12179/2024.
                          Ms. Tusharika Mattoo and Ms. Shivani Sehrawat, Advs. for petitioner in
                          W.P (C) 11553/2021.
                          Mr. Kaushal Kapoor, Adv. for R14 in W.P.(C) 16476/2023
                          Mr. R. Venkat Prabhat, SPC and Ms. Kamna Behrani, Advocates for UoI
                          in W.P.(C) 2887/2025.
                          Mr. Himanshu Pathak, SPC and Mr. Amit Singh, Adv. for R1 in W.P.(C)
                          9824/2023.
                          Mr. Ajit Warrier, Mr. Anand and Mr. Prateek for R7 in item no. W.P.(C)
                          11372/2022.
                          Mr. Rakesh Taneja, Adv. for petitioner in W.P.(C) 6695/2024
                          Mr. Prashant Katara and Ms. Sakshi Jain, Adv. for petitioner in W.P.(C)
                          5608/2023
                          Mr. Vaibhav Gaggar, SPC alongwith Ms. Archana and Ms. Shefali,
                          Advocates for UoI in W.P.(C) 8658/2022.
                          Mr. Parmeet Singh and Mr. Sarthak, Adv. for petitioner in W.P.(C)
                          7763/2024.
                          Ms. Shalini Sinha, Adv. for petitioner in W.P.(CRL) 1861/2022.
                          Mr. Ashish Verma and Mr. Saksham Thareja, Advs. for R4 in W.P.(C)
                          2887/2025.
                          Mr. Jagdish Chandra, CGSC alongwith Mr. Prashant Gautam and Mr.
                          Shubham Kumar Mishra, Advs. for UoI.
                          Ms. Aditi Mohan, Ms. Divya Gyan, Advs. for R-5
                          Mr. Divyansh Tiwari, Adv. for R-13
                          Mr. Rakesh Tanjea, Adv.
                          Mr. Aditya Agarwal, Adv.




This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 19/09/2025 at 22:16:52
                           Mr. Samiron Bokaataky, Mr. Ikshvaaku Maarwah, Ms. Madhupreeta
                          Nayak, Advs. for R-26 (through v/c)
                          Mr. Amit Bajaj and Mr. Puneet Bajaj, Advs. for R-10 and for R-10, 11 and
                          14
                          Ms. Zeba Khair and Ms. Sitwat Nabi, Advs. for petitioner
                          Mr. Akhil Sibal, Sr. Adv. alongwith Mr. Rahul Kumar and Mr. Krishnesh
                          Bapat, Advocates W.P.(C) 6047/2024.
                          Mr. Deepak Tanwar, GP, Mr. Rajdev Kumar and Mr. Amogh Samarth,
                          Advs. for R-1.
                          Mr. Bhagvan Swaroop Shukla, CGSC and Mr. Vinay Kumar Shukla, Adv.
                          for UOI in W.P.(C) 6047/2024.

                                    CORAM:
                                    HON'BLE MR. JUSTICE SACHIN DATTA
                                                 ORDER

% 03.09.2025 List on 06.10.2025 at the 'top of the board'.

SEPTEMBER 3, 2025/uk SACHIN DATTA, J This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 19/09/2025 at 22:16:52