Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 15] [Entire Act] Madras Presidency - Subsection Section 15(b) in Madras Estates Land Act, 1908 (b)as to whether a particular work is or will be an improvement, the Collector may, on the application of either party, decide the question
