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[Cites 0, Cited by 0] [Section 8(2)] [Section 8] [Entire Act]

Union of India - Subsection

Section 8(2)(l) in Insurance Regulatory and Development Authority of India (Insurance Brokers) Regulations, 2018

(l)Whether the broker qualified persons fulfill the requirements mentioned in Schedule I - Form E of these regulations and a list of such broker qualified persons shall be provided to the Authority.