Shivpal Bhagat vs Chief Election Officer Chhattisgarh 74 ... on 28 November, 2018

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Chattisgarh High Court

Shivpal Bhagat vs Chief Election Officer Chhattisgarh 74 ... on 28 November, 2018

Author: Prashant Kumar Mishra

Bench: Prashant Kumar Mishra

                                                             NAFR

       HIGH COURT OF CHHATTISGARH, BILASPUR

                    WPC No. 3231 of 2018

• Shivpal Bhagat, S/o Ramchandra Bhagat, Aged About 31 Years,
  R/o Sarasmal, Post Libra, Block Tamnar, District Raigarh
  Chhattisgarh., District : Raigarh, Chhattisgarh

                                                     ---- Petitioner

                            Versus

1. Chief Election Officer Chhattisgarh Shastri Chowk, Old
   Mantralaya Premises, Raipur, District Raipur Chhattisgarh.,
   District : Raipur, Chhattisgarh

2. Collector/Chairman Media Pramanan Evam Nigrani Samiti,
   Raigarh, District Raigarh Chhattisgarh., District : Raigarh,
   Chhattisgarh

3. District Deputy Election Officer Collectorate Parisar, Raigarh,
   District Raigarh Chhattisgarh., District : Raigarh, Chhattisgarh

4. Superintendent Of Police Raigarh, District Raigarh Chhattisgarh.,
   District : Raigarh, Chhattisgarh

5. M/s Agrasen Offset Raigarh, District Raigarh Chhattisgarh.,
   District : Raigarh, Chhattisgarh

                                                   ---- Respondent

WPC No. 3242 of 2018

• Shivpal Bhagat S/o Ramchandra Bhagat, Aged About 31 Years R/o Sarasmal, Post Libra, Block Tamnar, District Raigarh Chhattisgarh, District : Raigarh, Chhattisgarh

---- Petitioner Versus

1. Chief Election Officer Chhattisgarh Shastri Chowk, Old Mantralaya, Premises, Raipur, District Raipur Chhattisgarh, District : Raipur, Chhattisgarh

2. Collector/chairman, Media Pramanan Evam Nigrani Samiti, Raigarh, District Raigarh Chhattisgarh, District : Raigarh, Chhattisgarh

3. District Deputy Election Officer, Collectorate Parisar, Raigarh, District Raigarh Chhattisgarh, District : Raigarh, Chhattisgarh

4. Superintendent Of Police, Raigarh, District Raigarh Chhattisgarh, District : Raigarh, Chhattisgarh

5. M/s P.K.P. Publisher And Printer, Raigarh, District Raigarh Chhattisgarh, District : Raigarh, Chhattisgarh

---- Respondent For Petitioner Shri C. J. K. Rao, Advocate For Respondent-State Shri Shashank Thakur, GA Hon'ble Justice Mr. Prashant Kumar Mishra Order On Board 28/11/2018

1. Learned counsel for the petitioner would submit that with the efflux of time, the writ petitions have been rendered infructuous.

2. Accordingly, the writ petitions are dismissed as infructuous.

Sd/-

Prashant Kumar Mishra Judge Nirala

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