Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 53] [Entire Act] State of Jammu-Kashmir - Subsection Section 53(3) in The Jammu and Kashmir Panchayati Raj Rules, 1996 (3)It may prohibit during epidemic use of any water course for drinking, washing domestic utensils and clothes and bathing and watering cattle.
