Section 5 in The Public Sector Iron and Steel Companies (Restructuring) and Miscellaneous Provisions Act, 1978
5. Transfer and vesting of Kiriburu Iron Ore Mines, etc., in Integral Company.-
On the appointed day, the undertakings of the following transferred units shall stand transferred to, and vest in, the Integral Company, namely:-(a)Kiriburu Iron Ore Mines, a unit of the National Mineral Development Corporation Limited, and(b)Meghahatuburu Iron Ore Project, a unit of the National Mineral Development Corporation Limited.
